ITAT Panaji Bench
1,426 judgments
FOMENTO KARNATAKA MINING COMPANY PRIVATE LIMITED (NOW AMALGAMATED WITH FOMENTO RESOURCES PRIVATE LIMITED,PANAJI vs JOINT COMMISSIONER OF INCOME TAX, MARGAO RANGE, MARGAO
SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
INCOME TAX OFFICER, WARD - 2(3), BELGAVI, BELGAVI vs SHREE BHAGYALAXMI SAHAKARI SAKKARE KARKHANE NIYAMIT, BELAGAVI
SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
ACIT, CIRCLE - 2(1), PANAJI vs M/S JAY RAM ORE CARRIERS, VASCO
SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
DCIT, CIRCLE - 1(1), PANAJI vs M/S KAGAL IRON AND STEEL LTD, PANAJI
SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
VIJAYA BANK,BELAGAVI vs ITO, TDS, WARD - 1, BELAGAVI
SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
VIJAYA BANK,BELAGAVI vs ITO, TDS, WARD - 1, BELAGAVI
SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
VIJAYA BANK,BELAGAVI vs ITO, TDS, WARD - 1, BELAGAVI
SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
MR. JOHN FERNANDES,MARGAO vs ACIT, CIRCLE - 1, MARGAO
HON’BLE SHRI S. S.GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
MR. JOHN FERNANDES,MARGAO vs ACIT, CIRCLE - 1, MARGAO
HON’BLE SHRI S. S.GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
MR. JOSEPH R FERNANDES,SALCETE vs ACIT, CIRCLE - 1, MARGAO
HON’BLE SHRI S. S.GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
AGENCIA COMMERCIAL INTERNACIONAL,MAPUSA vs INCOME TAX OFFICER, WARD - 2(4), PANAJI
HON’BLE SHRI S. S.GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
SWATI VIVEK KERKAR,MAPUSA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 2(1), PANAJI
HON’BLE SHRI S. S.GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 2(1), PANAJI vs M/S VAIBHAV REAL ESTATE, MARGAO
HON’BLE SHRI S. S.GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
SHRI SURENDRA RAMNATH NAYAK,BELGAVI vs THE ITO, WARD - 1(2), BELGAVI
HON’BLE SHRI S. S.GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
JCIT, SPECIAL RANGE, PANAJI vs CHOWGULE & COMPANY PRIVATE LIMITED, MORMUGAO
HON’BLE SHRI S. S.GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
JCIT, SPECIAL RANGE, PANAJI vs CHOWGULE & COMPANY PRIVATE LIMITED, MORMUGAO
HON’BLE SHRI S. S.GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
ITO, WARD - 1 (3), PANAJI vs SHRI ARNAV JEET BARUAH, MIRAMAR
HON’BLE SHRI S. S.GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
M/S CHOWGULE & COMPANY PRIVATE LIMITED,MORMUGAO vs JCIT, MARGAO RANGE, MARGAO
HON’BLE SHRI S. S.GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
JCIT, SPECIAL RANGE, PANAJI vs CHOWGULE & COMPANY PRIVATE LIMITED, MARMUGAO
HON’BLE SHRI S. S.GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
JCIT, SPECIAL RANGE, PANAJI vs CHOWGULE & COMPANY PRIVATE LIMITED, MARMUGAO
HON’BLE SHRI S. S.GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)