← All Benches

ITAT Panaji Bench

1,426 judgments

KWALITY ANIMAL FEEDS PVT. LTD,BELGAUM vs DCIT, TDS, GHAZIABAD

ITA 59/PAN/2022[2014-15 24Q Q1]Status: Disposed7/9/2023

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

KWALITY ANIMAL FEEDS PVT. LTD,BELGAUM vs DCIT, TDS, GHAZIABAD

ITA 58/PAN/2022[2014-15 24Q, Q2]Status: Disposed7/9/2023

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

KWALITY ANIMAL FEEDS PVT. LTD,BELGAUM vs DCIT, TDS, GHAZIABAD

ITA 57/PAN/2022[2014-15 26Q Q2]Status: Disposed7/9/2023

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

KWALITY ANIMAL FEEDS PVT. LTD,BELGAUM vs DCIT, TDS, GHAZIABAD

ITA 56/PAN/2022[2014-15 24Q Q3]Status: Disposed7/9/2023

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

KWALITY ANIMAL FEEDS PVT. LTD,BELGAUM vs DCIT, TDS, GHAZIABAD

ITA 55/PAN/2022[2013-14 24Q Q4]Status: Disposed7/9/2023

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

KWALITY ANIMAL FEEDS PVT. LTD,BELGAUM vs DCIT, TDS, GHAZIABAD

ITA 54/PAN/2022[2013-14 24Q Q3]Status: Disposed7/9/2023

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

KWALITY ANIMAL FEEDS PVT. LTD,BELGAUM vs DCIT, TDS, GHAZIABAD

ITA 53/PAN/2022[2013-14 26Q, Q3]Status: Disposed7/9/2023

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

KWALITY ANIMAL FEEDS PVT. LTD,BELGAUM vs DCIT, TDS, GHAZIABAD

ITA 52/PAN/2022[2013-14 24Q, Q2]Status: Disposed7/9/2023

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

KWALITY ANIMAL FEEDS PVT. LTD,BELGAUM vs DCIT, TDS, GHAZIABAD

ITA 31/PAN/2022[2013-14]Status: Disposed7/9/2023AY 2013-14

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

REMOTE SOFTWARE SOLUTIONS PVT. LTD,ALTO BETIM vs ASSESSING OFFICER, WARD - 2(4), PANAJI

ITA 35/PAN/2022[2019-20]Status: Disposed6/9/2023AY 2019-20

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

REMOTE SOFTWARE SOLUTIONS PVT. LTD,ALTO BETIM vs ASSESSING OFFICER, WARD - 2(4), PANAJI

ITA 34/PAN/2022[2018-19]Status: Disposed6/9/2023AY 2018-19

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

THE HIND CO-OPERATIVE HOUSING SOCIETY LIMITED,BELGAVI vs INCOME TAX OFFICER, WARD - 1(2), BELAGAVI

ITA 38/PAN/2023[2017-18]Status: Disposed1/9/2023AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

M/S SANGAM SOUHARD CREDIT SAHAKARI LIMITED,BAGALKOT vs DCIT, CPC, BANGALORE

ITA 30/PAN/2023[2018-19]Status: Disposed1/9/2023AY 2018-19

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

SHRI BHAGYALAXMI CO-OPERATIVE CREDIT SOCIETY LIMITED,MALLAPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALURU

ITA 1/PAN/2023[2018-19]Status: Disposed1/9/2023AY 2018-19

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

THE OMKAR URBAN CO-OPERATIVE CREDIT SOCIETY LIMITED,BELAGAVI vs INCOME TAX OFFICER, WARD - 1, BELAGAVI

ITA 84/PAN/2022[2017-18]Status: Disposed1/9/2023AY 2017-18

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

SHRI MAHATMA BASAVESHWAR CREDIT SOUHARD SAHAKARI NIYAMIT,BELAGAVI vs DCIT, CPC, BANGALORE

ITA 105/PAN/2022[2018-19]Status: Disposed1/9/2023AY 2018-19

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

MOODABIDRE TOWN MUNICIPALITY,MOODUBIDIRE vs THE INCOME TAX OFFICER, (TDS), MANGALORE

ITA 2/PAN/2020[2015-16]Status: Disposed1/9/2023AY 2015-16

HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

M/S FEELINGS,MARGAO vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, PANAJI

ITA 149/PAN/2019[2014-15]Status: Disposed1/9/2023AY 2014-15

HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

DEMPO INDUSTRIES PRIVATE LIMITED,PANAJI vs INCOME TAX OFFICER, WARD -1(2), PANAJI

ITA 131/PAN/2019[2010-11]Status: Disposed1/9/2023AY 2010-11

HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

M/S. AHILIABAI SARDESSAI,PANAJI vs INCOME TAX OFFICER, WARD 2(4), PANAJI

ITA 8/PAN/2021[2014-15]Status: Disposed29/8/2023AY 2014-15

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)