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ITAT Panaji Bench

1,426 judgments

JOINT COMMISSIONER OF INCOME TAX, SPECIAL RANGE, PANAJI vs GOA CARBON LTD., PANAJI

ITA 178/PAN/2019[2016-17]Status: Disposed20/9/2023AY 2016-17

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

JOINT COMMISSIONER OF INCOME TAX, SPECIAL RANGE, PANAJI vs GOA CARBON LTD., PANAJI

ITA 177/PAN/2019[2013-14]Status: Disposed20/9/2023AY 2013-14

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1, BELAGAVI vs SHRI SOMESHWAR SAHAKARI SAKKARE KARKHANE NIYAMIT., BELGAVI

ITA 408/PAN/2018[2011-12]Status: Disposed20/9/2023AY 2011-12

SHRI R.S. SYAL (Vice President), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

TUMKUR MINERALS PVT. LTD,VASCO vs JOINT COMMISSIONER OF INCOME TAX, MARGAO RANGE, MARGAO

ITA 401/PAN/2018[2011-12]Status: Disposed20/9/2023AY 2011-12

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

GUALA CLOSURES (INDIA) PVT. LTD.,PANAJI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1 (1), PANAJI., PANAJI

ITA 55/PAN/2017[2003-04]Status: Disposed20/9/2023AY 2003-04

SHRI R.S. SYAL (Vice President), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BALLARI., BELLARY vs SHRI NAGAPP D. WADDAR., RAICHUR

ITA 128/PAN/2017[2011-12]Status: Disposed20/9/2023AY 2011-12

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

COMMONWEALTH DEVELOPERS PVT. LTD,FATORDA vs ACIT, SPECIAL RANGE, PANAJI

ITA 49/PAN/2022[2017-18]Status: Disposed14/9/2023AY 2017-18

SHRI R.S. SYAL (Vice President), SHRI S.S.VISWANETHRA RAVI (Judicial Member)

ACIT, CENTRAL CIRCLE, PANAJI vs SHRI AJIT MITTAL, PANAJI

ITA 70/PAN/2022[2016-17]Status: Disposed13/9/2023AY 2016-17

SHRI R.S. SYAL (Vice President), SHRI S.S.VISWANETHRA RAVI (Judicial Member)

ACIT, CENTRAL CIRCLE, PANAJI vs SHRI AJIT MITTAL, PANAJI

ITA 69/PAN/2022[2015-16]Status: Disposed13/9/2023AY 2015-16

SHRI R.S. SYAL (Vice President), SHRI S.S.VISWANETHRA RAVI (Judicial Member)

DINESH BHIKAMCHAND MEHTA,BELAGAVI vs THE PR. COMMISSIONER OF INCOME TAX, HUBLI

ITA 44/PAN/2022[2017-18]Status: Disposed13/9/2023AY 2017-18

SHRI R.S. SYAL (Vice President), SHRI S.S.VISWANETHRA RAVI (Judicial Member)

SURENDRA BHARAT CHAUGALE,CHIKODI vs PR. CIT, HUBLI

ITA 37/PAN/2022[2017-18]Status: Disposed13/9/2023AY 2017-18

SHRI R.S. SYAL (Vice President), SHRI S.S.VISWANETHRA RAVI (Judicial Member)

SHRI ALEXENDER FERNANDES,NAGOA vs DCIT, INTL. TAXATION, CIRCLE - 2(2), BENGALURU

ITA 36/PAN/2022[2017-18]Status: Disposed13/9/2023AY 2017-18

SHRI R.S. SYAL (Vice President), SHRI S.S.VISWANETHRA RAVI (Judicial Member)

MRS. MARIA NITA FURTADO,MARGAO vs ITO, INTERNATIONAL TAXATION, MARGAO

ITA 22/PAN/2021[2008-09]Status: Disposed13/9/2023AY 2008-09

SHRI R.S. SYAL (Vice President), SHRI S.S.VISWANETHRA RAVI (Judicial Member)

MR. CARMO VASCO JACINTO FURTADO,MARGAO vs ITO, INTERNATIONAL TAXATION, MARGAO

ITA 21/PAN/2021[2008-09]Status: Disposed13/9/2023AY 2008-09

SHRI R.S. SYAL (Vice President), SHRI S.S.VISWANETHRA RAVI (Judicial Member)

THE CITY CO -OP. CREDIT SOCIETY LIMITED,BELAGAVI vs INCOME TAX OFFICER, NATIONAL E-ASSESSMENT CENTRE, DELHI

ITA 95/PAN/2023[2018-19]Status: Disposed8/9/2023AY 2018-19

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

M/S RAVIKIRAN CO-OPERATIVE CREDIT SOCIETY LIMITED,BELAGAVI vs PRINCIPAL COMMISSIONER OF INCOME TAX, HUBLI

ITA 94/PAN/2023[2018-19]Status: Disposed8/9/2023AY 2018-19

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

M/S RAVIKIRAN CO-OPERATIVE CREDIT SOCIETY LIMITED,BELAGAVI vs NATIONAL E - ASSESSMENT CENTRE, DELHI

ITA 93/PAN/2023[2018-19]Status: Disposed8/9/2023AY 2018-19

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

M/S RAVIKIRAN CO-OPERATIVE CREDIT SOCIETY LIMITED,BELAGAVI vs THE INCOME TAX OFFICER, WARD - 3, BELAGAVI

ITA 92/PAN/2023[2017-18]Status: Disposed8/9/2023AY 2017-18

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

SHRI VARDHAMAN URBAN CREDIT SOUHARDA SAHAKARI NIYAMIT,KUDCHI vs INCOME TAX OFFICER, WARD - 1, BELAGAVI

ITA 91/PAN/2023[2017-18]Status: Disposed8/9/2023AY 2017-18

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

KWALITY ANIMAL FEEDS PVT. LTD,BELGAUM vs DCIT, TDS, GHAZIABAD

ITA 60/PAN/2022[2014-15 26Q Q 3]Status: Disposed7/9/2023

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)