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ITAT Panaji Bench

1,426 judgments

EDC LIMITED.,PANAJI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), NFAC, DELHI, PANAJI

ITA 98/PAN/2022[2018-19]Status: Disposed21/9/2023AY 2018-19

SHRI R.S. SYAL (Vice President), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

SIDDHANTH EX - SERVICEMEN SECURITY SERVICES,VASCO vs DCIT, CPC, BENGALURU

ITA 90/PAN/2022[2018-19]Status: Disposed21/9/2023AY 2018-19

SHRI R.S. SYAL (Vice President), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

EMKAY HINDUSTAN INFRASTRUCTURE,MANGALURU vs DCIT, CENTRAL CIRCLE - 2, MANGALURU

ITA 83/PAN/2022[2018-19]Status: Disposed21/9/2023AY 2018-19

SHRI R.S. SYAL (Vice President), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

EMKAY HINDUSTAN INFRASTRUCTURE,MANGALURU vs DCIT, CENTRAL CIRCLE - 2, MANGALURU

ITA 82/PAN/2022[2017-18]Status: Disposed21/9/2023AY 2017-18

SHRI R.S. SYAL (Vice President), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

EMKAY HINDUSTAN INFRASTRUCTURE,MANGALURU vs DCIT, CENTRAL CIRCLE - 2, MANGALURU

ITA 81/PAN/2022[2016-17]Status: Disposed21/9/2023AY 2016-17

SHRI R.S. SYAL (Vice President), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

EMKAY HINDUSTAN INFRASTRUCTURE,MANGALURU vs DCIT, CENTRAL CIRCLE - 2, MANGALURU

ITA 80/PAN/2022[2015-16]Status: Disposed21/9/2023AY 2015-16

SHRI R.S. SYAL (Vice President), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

EMKAY HINDUSTAN INFRASTRUCTURE,MANGALURU vs DCIT, CENTRAL CIRCLE - 2, MANGALURU

ITA 79/PAN/2022[2014-15]Status: Disposed21/9/2023AY 2014-15

SHRI R.S. SYAL (Vice President), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, PANAJI vs M/S SALITHO ORES PVT. LTD, PANAJI

ITA 99/PAN/2018[2012-13]Status: Disposed21/9/2023AY 2012-13

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

M/S SALITHO ORES PRIVATE LIMITED,PANAJI vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE - M1, MARGAO

ITA 72/PAN/2018[2014-15]Status: Disposed21/9/2023AY 2014-15

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

OVERSEAS BEVERAGES PRIVATE LIMITED,HONDA vs ACIT, CIRCLE - 2(1), PANAJI

ITA 223/PAN/2018[2012-13]Status: Disposed21/9/2023AY 2012-13

SHRI R.S. SYAL (Vice President), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

M/S M.M. BAGWAN & BROS.,VIJAYAPUR vs PR. COMMISSIONER OF INCOME TAX, BELAGAVI

ITA 211/PAN/2018[2013-14]Status: Disposed21/9/2023AY 2013-14

SHRI R.S. SYAL (Vice President), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, PANAJI vs M/S SALITHO ORES PVT. LTD, PANAJI

ITA 100/PAN/2018[2013-14]Status: Disposed21/9/2023AY 2013-14

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

PRIMARY AGRICULTURAL CREDIT CO-OPERATIVE SOCIETY LTD,KONNUR vs INCOME TAX OFFICER, WARD - 1, GOKAK

ITA 111/PAN/2023[2020-21]Status: Disposed20/9/2023AY 2020-21

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

PRIMARY AGRICULTURAL CREDIT CO-OPERATIVE SOCIETY LTD,KONNUR vs INCOME TAX OFFICER, WARD - 1, GOKAK

ITA 110/PAN/2023[2018-19]Status: Disposed20/9/2023AY 2018-19

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

PRIMARY AGRICULTURAL CREDIT CO-OPERATIVE SOCIETY LTD,KONNUR vs INCOME TAX OFFICER, WARD - 1, GOKAK

ITA 109/PAN/2023[2017-18]Status: Disposed20/9/2023AY 2017-18

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

THE BHANDARI CO-OP CREDIT SOIETY LIMITED,PANAJI vs INCOME TAX OFFICER, WARD - 1(5), PANAJI

ITA 102/PAN/2023[2018-19]Status: Disposed20/9/2023AY 2018-19

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

THE BHANDARI CO-OP CREDIT SOIETY LIMITED,PANAJI vs INCOME TAX OFFICER, WARD - 1(5), PANAJI

ITA 101/PAN/2023[2017-18]Status: Disposed20/9/2023AY 2017-18

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

M/S. AHILIABAI SARDESSAI,PANAJI vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1(1), PANAJI

ITA 74/PAN/2020[2016-17]Status: Disposed20/9/2023AY 2016-17

SHRI R.S. SYAL (Vice President), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

M/S. AHILIABAI SARDESSAI,PANAJI vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1(1), PANAJI

ITA 73/PAN/2020[2013-14]Status: Disposed20/9/2023AY 2013-14

SHRI R.S. SYAL (Vice President), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

M/S CHARIS AGRO AND COLD STORAGE,BELGAVI vs PRINCIPAL COMMISSIONER OF INCOME TAX, BELGAVI

ITA 19/PAN/2019[2013-14]Status: Disposed20/9/2023AY 2013-14

SHRI R.S. SYAL (Vice President), SHRI S.S. VISWANETHRA RAVI (Judicial Member)