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ITAT Panaji Bench

1,426 judgments

THE MARCEL URBAN CO-OPERATIVE CREDIT SOCIETY LIMITED,MARCEL vs INCOME TAX OFFICER, WARD - 2(3), PANAJI

ITA 2/PAN/2023[2013-14]Status: Disposed6/10/2023AY 2013-14

HON’BLE SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER (Through Virtual Hearing from Pune) सुनवाई की तारीख / Date of conclusive Hearing : 07/08/2023 घोषणा की तारीख / Date of Pronouncement : 06/10/2023 आदेश / ORDER PER G. D. PADMAHSHALI (Accountant Member)

BRAGANZA AND FULARI VENTURES PRIVATE LIMITED,MAPUSA vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE - 2(1), PANAJI

ITA 28/PAN/2022[2014-15]Status: Disposed6/10/2023AY 2014-15

SHRI R.S. SYAL (Vice President), SHRI S.S.VISWANETHRA RAVI (Judicial Member)

ACIT(TDS), CIRCLE - PANAJI, PANAJI vs M/S VICTOR HOSPITALS AND MEDICAL SERVICES LIMITED, MARGAO

ITA 299/PAN/2019[2012-13]Status: Disposed6/10/2023AY 2012-13

SHRI R.S. SYAL (Vice President), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 2(1), MANGALORE vs M/S THE SOUTH CANARA DISTRICT CENTRAL CO-OP BANK LTD, MANGALURU

ITA 83/PAN/2018[2014-15]Status: Disposed6/10/2023AY 2014-15

SHRI R.S. SYAL (Vice President), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

M/S TERECOM (P) LTD.,GOA vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2 (1), PANAJI., PANAJI

ITA 63/PAN/2017[2009-10]Status: Disposed6/10/2023AY 2009-10

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

S. M. STEELS,BELAGAVI vs PRINCIPLE COMMISSIONER OF INCOME TAX, HUBLI

ITA 33/PAN/2022[2017-18]Status: Disposed5/10/2023AY 2017-18

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

M/S CHOWGULE AND COMPANY PVT. LTD,MORMUGAO vs DCIT - 12(3)(1), MUMBAI

ITA 32/PAN/2022[2013-14]Status: Disposed5/10/2023AY 2013-14

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

HERALD PUBLICATIONS PVT. LTD.,PANAJI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1 (1), PANAJI

ITA 26/PAN/2022[19902-91]Status: Disposed5/10/2023

SHRI R.S. SYAL (Vice President), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

UMICORE AUTOCAT INDIA PRIVATE LIMITED ( ORIGINAL APPELLANT UMICORE ANANDEYA (INDIA) PRIVATE LIMITED),ZUARINAGAR, GOA vs INCOME TAX OFFICER, WARD - 2, MARGAO

ITA 119/PAN/2019[2010-11]Status: Disposed5/10/2023AY 2010-11

SHRI R.S. SYAL (Vice President), SHRI S.S.VISWANETHRA RAVI (Judicial Member)

UMICORE AUTOCAT INDIA PRIVATE LIMITED ( ORIGINAL APPELLANT UMICORE ANANDEYA (INDIA) PRIVATE LIMITED),ZUARINAGAR, GOA vs INCOME TAX OFFICER, WARD - 2, MARGAO

ITA 118/PAN/2019[2009-10 ]Status: Disposed5/10/2023

SHRI R.S. SYAL (Vice President), SHRI S.S.VISWANETHRA RAVI (Judicial Member)

THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, MARGAO., MARGAO vs M/S SALGAONCAR MINING INDUSTRIES PVT. LTD., PANAJI

ITA 135/PAN/2016[2011-12]Status: Disposed5/10/2023AY 2011-12

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

SALGAOCAR MINING INDUSTRIES PRIVATE LIMITED.,PANAJI vs THE JOINT COMMISSIONER OF INCOME TAX, MARGAO RANGE., MARGAO

ITA 118/PAN/2016[2011-12]Status: Disposed5/10/2023AY 2011-12

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2 (1), PANAJI vs M/S V. M. SALGAOCAR & BROTHERS (P) LTD., VASCO

ITA 211/PAN/2019[2007-08]Status: Disposed3/10/2023AY 2007-08

HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2 (1), PANAJI vs M/S V. M. SALGAOCAR & BROTHERS (P) LTD., VASCO

ITA 210/PAN/2019[2006-07]Status: Disposed3/10/2023AY 2006-07

HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2 (1), PANAJI vs M/S V. M. SALGAOCAR & BROTHERS (P) LTD., VASCO

ITA 209/PAN/2019[2005-06]Status: Disposed3/10/2023AY 2005-06

HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

CESAR AND MARIA EMILIA MENEZES TRUST,PANAJI vs CIT (EXEMPTION), BENGALURU

ITA 109/PAN/2022[2022-23]Status: Disposed25/9/2023AY 2022-23

SHRI S.S.VISWANETHRA RAVI (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

PRATEEK MENEZES MEMORIAL FOUNATION,PANAJI vs CIT (EXEMPTION), BENGALURU

ITA 108/PAN/2022[2022-23]Status: Disposed25/9/2023AY 2022-23

SHRI S.S.VISWANETHRA RAVI (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

PADMA SHRI VAMAN SARDESAI MEMORIAL TRUST,PANAJI vs CIT, (EXEMPTION), BENGALORE

ITA 107/PAN/2022[2022-23]Status: Disposed25/9/2023AY 2022-23

SHRI S.S.VISWANETHRA RAVI (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

MARIA CRESCENCIA MENEZES MEMORIAL EDUCATIONAL TRUST,PANAJI vs CIT, (EXEMPTION), BANGALORE

ITA 106/PAN/2022[2022-23]Status: Disposed25/9/2023AY 2022-23

SHRI S.S.VISWANETHRA RAVI (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

M/S ABBAS SHABUDDIN SAHEB,NIPANI vs INCOME TAX OFFICER, WARD - 1, NIPANI, NIPANI

ITA 461/PAN/2018[2014-15]Status: Disposed25/9/2023AY 2014-15

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)