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ITAT Panaji Bench

1,426 judgments

MAYA DEEPAK LAWANDE,MARGAO vs ACIT, CENTRAL CIRCLE, PANAJI

ITA 39/PAN/2021[2015-16]Status: Disposed13/10/2023AY 2015-16

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK RIPOTE (Accountant Member)

MAYA DEEPAK LAWANDE,MARGAO vs ACIT, CENTRAL CIRCLE, PANAJI

ITA 38/PAN/2021[2014-15]Status: Disposed13/10/2023AY 2014-15

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK RIPOTE (Accountant Member)

MAYA DEEPAK LAWANDE,MARGAO vs ACIT, CENTRAL CIRCLE, PANAJI

ITA 37/PAN/2021[2013-14]Status: Disposed13/10/2023AY 2013-14

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK RIPOTE (Accountant Member)

MAYA DEEPAK LAWANDE,MARGAO vs ACIT, CENTRAL CIRCLE, PANAJI

ITA 36/PAN/2021[2012-13]Status: Disposed13/10/2023AY 2012-13

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK RIPOTE (Accountant Member)

DEEPAK DATTA LAWANDE,MARGAO vs ACIT, CENTRAL CIRCLE, PANAJI

ITA 35/PAN/2021[2016-17]Status: Disposed13/10/2023AY 2016-17

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK RIPOTE (Accountant Member)

DEEPAK DATTA LAWANDE,MARGAO vs ACIT, CENTRAL CIRCLE, PANAJI

ITA 34/PAN/2021[2015-16]Status: Disposed13/10/2023AY 2015-16

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK RIPOTE (Accountant Member)

DEEPAK DATTA LAWANDE,MARGAO vs ACIT, CENTRAL CIRCLE, PANAJI

ITA 33/PAN/2021[2014-15]Status: Disposed13/10/2023AY 2014-15

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK RIPOTE (Accountant Member)

DEEPAK DATTA LAWANDE,MARGAO vs ACIT, CENTRAL CIRCLE, PANAJI

ITA 32/PAN/2021[2013-14]Status: Disposed13/10/2023AY 2013-14

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK RIPOTE (Accountant Member)

DEEPAK DATTA LAWANDE,MARGAO vs ACIT, CENTRAL CIRCLE, PANAJI

ITA 31/PAN/2021[2012-13]Status: Disposed13/10/2023AY 2012-13

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK RIPOTE (Accountant Member)

GUALA CLOSURES (INDIA) PVT. LTD.,PANAJI vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, PANAJI., SELECT CITY

ITA 205/PAN/2019[2012-13]Status: Disposed13/10/2023AY 2012-13

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK RIPOTE (Accountant Member)

TRIMURTI MINING SERVICES,MARGAO vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 1, MARGAO

ITA 395/PAN/2018[2012-13]Status: Disposed13/10/2023AY 2012-13

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK RIPOTE (Accountant Member)

THE ATHANI CREDIT CO-OPERATIVE SOCIETY LIMITED,ATHANI vs INCOME TAX OFFICER, WARD - 1, BELAGAVI

ITA 90/PAN/2023[2017-18]Status: Disposed12/10/2023AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK RIPOTE (Accountant Member)

KUSUMA CASHEWS,KARKALA vs THE PR. CIT(CENTRAL), BENGALURU

ITA 66/PAN/2022[2017-18]Status: Disposed12/10/2023AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK RIPOTE (Accountant Member)

DR, PRASHANT V ATHANI,NIPANI vs PR. COMMISSIONER OF INCOME TAX (CENTRAL), BANGALORE

ITA 45/PAN/2022[2017-18]Status: Disposed12/10/2023AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK RIPOTE (Accountant Member)

GOA MINERALS PRIVATE LIMITED,VASCO vs ACIT, CIRCLE - 2(1), PANAJI

ITA 63/PAN/2020[2014-15]Status: Disposed11/10/2023AY 2014-15

SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

PRATHAMIK KRUSHI PATTIN SHAKARI SANGH NIYAMIT,GOKAK vs PR. COMMISSIONER OF INCOME TAX (CENTRAL), BENGALURU

ITA 30/PAN/2022[2011-12]Status: Disposed9/10/2023AY 2011-12

SHRI R.S. SYAL (Vice President), SHRI S.S.VISWANETHRA RAVI (Judicial Member)

THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, UDUPI., UDUPI vs M/S SYNDICATE BANK, UDUPI

ITA 337/PAN/2016[2002-03]Status: Disposed9/10/2023AY 2002-03

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

PRATHAMIK KRUSHI PATTIN SAHAKARI SANGH NIYAMIT,BEDKIHAL vs INCOME TAX OFFICER, WARD - 1, NIPANI

ITA 24/PAN/2023[2017-18]Status: Disposed6/10/2023AY 2017-18

HON’BLE SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER (Through Virtual Hearing from Pune) सुनवाई की तारीख / Date of conclusive Hearing : 07/08/2023 घोषणा की तारीख / Date of Pronouncement : 06/10/2023 आदेश / ORDER PER G. D. PADMAHSHALI (Accountant Member)

SHRI GOPALKRISHNA CO-OPERATIVE SOCIETY LIMITED,BHATKAL vs INCOME TAX OFFICER, WARD - 1, KARWAR

ITA 23/PAN/2023[2018-19]Status: Disposed6/10/2023AY 2018-19

HON’BLE SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER (Through Virtual Hearing from Pune) सुनवाई की तारीख / Date of conclusive Hearing : 07/08/2023 घोषणा की तारीख / Date of Pronouncement : 06/10/2023 आदेश / ORDER PER G. D. PADMAHSHALI (Accountant Member)

SHRI GOPALKRISHNA CO-OPERATIVE SOCIETY LIMITED,BHATKAL vs INCOME TAX OFFICER, WARD - 1, KARWAR

ITA 22/PAN/2023[2017-18]Status: Disposed6/10/2023AY 2017-18

HON’BLE SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER (Through Virtual Hearing from Pune) सुनवाई की तारीख / Date of conclusive Hearing : 07/08/2023 घोषणा की तारीख / Date of Pronouncement : 06/10/2023 आदेश / ORDER PER G. D. PADMAHSHALI (Accountant Member)