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ITAT Panaji Bench

1,426 judgments

SHANTI HOSPITAL,BELGAUM vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELGAUM

ITA 20/PAN/2023[2015-16]Status: Disposed19/12/2023AY 2015-16

SHRI INTURI RAMA RAO (Accountant Member), SHRI S. S. VISWANETHRA RAVI (Judicial Member)

SHANTI HOSPITAL,BELGAUM vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELGAUM

ITA 19/PAN/2023[2014-15]Status: Disposed19/12/2023AY 2014-15

SHRI INTURI RAMA RAO (Accountant Member), SHRI S. S. VISWANETHRA RAVI (Judicial Member)

SHANTI HOSPITAL,BELGAUM vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELGAUM

ITA 18/PAN/2023[2013-14]Status: Disposed19/12/2023AY 2013-14

SHRI INTURI RAMA RAO (Accountant Member), SHRI S. S. VISWANETHRA RAVI (Judicial Member)

INCOME TAX OFFICER, WARD - 1, BELGAUM vs KISHORE ALIAS ROSHAN SURESH VERNEKAR, BELAGAVI

ITA 102/PAN/2022[2017-18]Status: Disposed19/12/2023AY 2017-18

SHRI S.S. VISWANETHRA RAVI (Judicial Member), SHRI G.D. PADMAHSHALI (Accountant Member)

MR. JOSEPH R FERNANDES,NAVELIM, SALCETE vs ACIT, CIRCLE - 1, MARGAO

ITA 55/PAN/2020[2008-09]Status: Disposed5/12/2023AY 2008-09

HON’BLE SHRI S. S. VISWANETHRA RAVI (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

RAVINDRA MALI,CHIKODI, BELAGAVI vs INCOME TAX OFFICER, WARD - 1, NIPANI

ITA 61/PAN/2023[2014-15]Status: Disposed17/11/2023AY 2014-15

SHRI INTURI RAMA RAO (Accountant Member), SHRI S. S. VISWANETHRA RAVI (Judicial Member)

VIDYA PRADEEP TELSANG,BELAGAVI vs INCOME TAX OFFICER, (TDS), WARD - 1, BELAGAVI

ITA 60/PAN/2023[2018-19]Status: Disposed16/11/2023AY 2018-19

SHRI INTURI RAMA RAO (Accountant Member), SHRI S. S. VISWANETHRA RAVI (Judicial Member)

VIDYA PRADEEP TELSANG,BELAGAVI vs INCOME TAX OFFICER, (TDS), WARD - 1, BELAGAVI

ITA 59/PAN/2023[2017-18]Status: Disposed16/11/2023AY 2017-18

SHRI INTURI RAMA RAO (Accountant Member), SHRI S. S. VISWANETHRA RAVI (Judicial Member)

VIDYA PRADEEP TELSANG,BELAGAVI vs INCOME TAX OFFICER, (TDS), WARD - 1, BELAGAVI

ITA 58/PAN/2023[2016-17]Status: Disposed16/11/2023AY 2016-17

SHRI INTURI RAMA RAO (Accountant Member), SHRI S. S. VISWANETHRA RAVI (Judicial Member)

VALMIKI BASAPPA KURAPI,GOKAK vs INCOME TAX OFFICER, WARD - 1, GOKAK

ITA 44/PAN/2023[2015-16]Status: Disposed16/11/2023AY 2015-16

SHRI INTURI RAMA RAO (Accountant Member), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

DEVASHRI NIRMAN LLP,PANAJI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1, PANAJI

ITA 48/PAN/2023[2015-16]Status: Disposed15/11/2023AY 2015-16

SHRI INTURI RAMA RAO (Accountant Member), SHRI S. S. VISWANETHRA RAVI (Judicial Member)

DEVASHRI NIRMAN LLP,PANAJI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1, PANAJI

ITA 47/PAN/2023[2014-15]Status: Disposed15/11/2023AY 2014-15

SHRI INTURI RAMA RAO (Accountant Member), SHRI S. S. VISWANETHRA RAVI (Judicial Member)

DEVASHRI NIRMAN LLP,PANAJI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1, PANAJI

ITA 46/PAN/2023[2013-14]Status: Disposed15/11/2023AY 2013-14

SHRI INTURI RAMA RAO (Accountant Member), SHRI S. S. VISWANETHRA RAVI (Judicial Member)

SHRI BHAGYAJYOTI URBAN CREDIT SOUHARD SAHAKARI NIYAMIT,BELAGAVI vs PRINCIPAL COMMISSIONER OF INCOME TAX, HUBLI

ITA 41/PAN/2023[2017-18]Status: Disposed14/11/2023AY 2017-18

SHRI R.S. SYAL (Vice President), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

CARE AND COMPASSION GOA,SARZORA vs INCOME TAX OFFICER (EXEMPTION), WARD - 1, PANAJI

ITA 86/PAN/2022[2016-17]Status: Disposed9/11/2023AY 2016-17

SHRI R.S. SYAL (Vice President), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

SMT VANDANA SAMEER MAJALI,BELGAVI vs INCOME TAX OFFICER, WARD - 2(1), BELGAVI

ITA 167/PAN/2019[2012-13]Status: Disposed8/11/2023AY 2012-13

SHRI R.S. SYAL, HON. (Vice President), SHRI PARTHA SARATHI CHAUDHURY, HON. (Judicial Member)

AMCON CAR RENTALS,PANAJI vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, PANAJI

ITA 150/PAN/2019[2014-15]Status: Disposed8/11/2023AY 2014-15

SHRI R.S. SYAL, HON. (Vice President), SHRI PARTHA SARATHI CHAUDHURY, HON. (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, PANAJI vs SHRI SANJEEV KUMAR MATHIYAN, MUZAFFARNAGAR

ITA 4/PAN/2020[2013-14]Status: Disposed6/11/2023AY 2013-14

SHRI R.S. SYAL (Vice President), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, PANAJI vs SHRI SANJEEV KUMAR MATHIYAN, MUZAFFARNAGAR

ITA 3/PAN/2020[2012-13]Status: Disposed6/11/2023AY 2012-13

SHRI R.S. SYAL (Vice President), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

MAYA DEEPAK LAWANDE,MARGAO vs ACIT, CENTRAL CIRCLE, PANAJI

ITA 40/PAN/2021[2016-17]Status: Disposed13/10/2023AY 2016-17

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK RIPOTE (Accountant Member)