ITAT Panaji Bench

SAMEER MANOHAR FULARI,MAPUSA vs ASSESSING OFFICER, NFAC, DELHI

SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)

ACIT, CIRCLE - 1, BELAGAVI vs ROHIT PARASHARAM PATIL, BELAGAVI

NAVODAYA EDUCATION TRUST,RAICHUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELLARY

SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

MR. SUMIT SETHIA,VERNA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1(1), PANAJI

HON’BLE SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

M/S MILROC GOOD EARTH DEVELOPERS,PANAJI vs THE PR. COMMISSIONER OF INCOME TAX, PANAJI

SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)

T AND D PETRO SERVICES,SALIGAO vs INCOME TAX OFFICER, WARD - 2(3) , PANAJI

SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)

BASAVRAJ TANGADI,BELAGAVI vs INCOME TAX OFFICER, WARD - 6, BELAGAVI

SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)

CHINCHOLIMATH MURAGAYYA VINAYAK,ATHANI, BELAGAVI vs INCOME TAX OFFICER, WARD 4, BELAGAVI, BELAGAVI

the CIT(A), whereas the CIT(A) has considered the grounds of appeal, statement of facts and findings of the AO and has issued notices of hearing and since there was no compliance by the assessee to notices. Therefore the CIT(A) considering the information on record has confirmed the action of the A.O and dismissed the appeal. Aggrieved by the order of the CIT(A), the assessee has filed an appeal before the Hon'ble Tribunal.

M/S LAXMI JEWELS,MARGAO vs PR. CIT, PANAJI

SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G D PADMAHSHALI ACCOUNTANT MEMBER I T A. Nos.50/PAN/2022 (A.Y. 2017-18) | | | |---|---| | **Appellant:**<br>M/s Laxmi Jewels,<br>Shop no.78,Nova Mercado Building,<br>Francisco Loyola Road, Margo-403601, Goa. | **Vs**<br>**Respondent:**<br>Pr.CIT,<br>Aaykar Bhawan, EDC Complex,<br>Patto Plaza, Panaji-403001, Goa. | | **PAN/GIR No.:** AAFFK4358K | | | (अपीलार्थी/Appellant) | (प्रत्यर्थी/Respondent) | | **Assessee by:** Shri.D.E.Robinson.AR | | |

VISHNUSA R HABIB,HUBLI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL WING, CENTRAL CIRCLE, HUBLI

SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

MANJUNATH VISHNUSA HABIB,HUBLI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL WING, CENTRAL CIRCLE, HUBLI

SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

MR. ALLI USMAN AGA,BICHOLIM vs INCOME TAX OFFICER, INTERNATIONAL TAXATION WARD, PANAJI

SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)

HARESH KUMAR MEHTA,BELGAUM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, HUBLI

HON’BLE SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

HARISH RAMCHANDRA JOSHI (HUF),HUBLI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1(1) & TPS, HUBLI

SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELLARY vs SHRI VISHNUKANT C BHUTADA, RAICHUR

SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

MAHADEV MALLAPPA ATAR,BELAGAVI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1, BELAGAVI

SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

COLORCON ASIA PVT LTD.,SOUTH GOA vs DCIT, CIRCLE (1), PANAJI, PANAJI

the Hon'ble Tribunal and the Ld. DR has no objections. Accordingly, the appeals filed by the assesse are treated as withdrawn and are dismissed. Order pronounced in the open court on 01.01.2025. (GD PADMAHSHALI) (Accountant Member)

COLORCON ASIA PVT LTD.,SOUTH GOA vs DCIT, 1(1) PANAJI, PANAJI

SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)

REYNOLD EVENTS & PROMOTIONS,NUVEM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1, MARGAO

SHRI INTURI RAMA RAO (Accountant Member), SHRI S. S. VISWANETHRA RAVI (Judicial Member)

SHANTI HOSPITAL,BELGAUM vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1, BIJAPUR

SHRI INTURI RAMA RAO (Accountant Member), SHRI S. S. VISWANETHRA RAVI (Judicial Member)