ITAT Panaji Bench

SHRI RAMACHANDRA PATTINA SAHAKARI SANGHA NIYAMITA KUMTA,KUMTA vs INCOME TAX OFFICER WARD 2 KARWAR, KARWAR

SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)

SHRI RAMACHANDRA PATTINA SAHAKARI SANGHA NIYAMITA KUMTA,KUMTA vs INCOME TAX OFFICER, NATIONAL E-ASSESSMENT CENTRE DELHI

SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)

SHRI RAMACHANDRA PATTINA SAHAKARI SANGHA NIYAMITA KUMTA,KUMTA vs ASSESSING OFFICER NFAC, DELHI

SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)

LALJI PURSHOTTAM DABHOYYA,PANAJI vs INCOME TAX OFFICER, WARD-1(1), PANAJI

jurisdictional Ld. Commissioner of Income Tax Appeals-1, Panaji ['Ld. CIT(A)' hereafter] on 10/03/2017 and the same was admitted vide Appeal No. 'CIT(A)-Panaji-1/10529/16-17'. In relation to such pending appeal the assessee filed certain additional evidences on 18/06/2018 and 03/07/2018 which were confronted for verification to Ld. AO & remand report was called therefore. Subsequent to migration of appeal to faceless regime the pending appeal of the assessee was assigned to the Ld. NFAC who

SANJAY BHAVAKANA KALKHAMBAKAR PATIL,QUEPEM vs THE JOINT COMMISSIONER OF INCOME TAX, RANGE - 2, PANAJI

SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)

ACGL BBD EMPLOYEES COOP CREDIT SOCIETY LTD,BHUIMPAL HONDA SATTARI GOA vs INCOME TAX OFFICER, WARD 1(1), PANAJ, PANAJI, GOA

SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

GANGAPPA DUNDAPPA AGASAR,BELAGAVI vs ASSESSING OFFICER, NFAC, DELHI

the Ld. NFAC, which came to be dismissed. Further aggrieved by the first appellate order, the assessee came in present appeal alleging the action of tax authorities below as erroneous, bad in law and devoid of merits.4. At the time of hearing, the Ld. AR submitted that, the notices of hearing issued in penalty proceeding to the assessee requiring compliance could not unattended due to nationwide lockdown owning to COVID-19 pandemic. The evidences produce in support of claim of the assessee

THE BARDEZ URBAN CO-OP CREDIT SOCIETY LTD,MAPUSA vs THE INCOME TAX OFFICER, WARD 2(4), PANAJI, PANAJI, GOA

SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)

MR. PRALHAD L ARONDEKAR,CALANGUTE vs INCOME TAX OFFICER, WARD 2(1), PANAJI

SHIR PAVAN KUMAR GADALE (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)

M/S GANGADHAR NARSINGDAS AGRAWAL (HUF),MARGAO vs JOINT COMM. OF INCOME TAX, SPECIAL RANGE, PANAJI

SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

THE MERCANTILE CO OP CREDIT SOCIETY LTD,BELAGAVI vs ITO WARD 6 BELAGAVI, BELAGAVI

SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)

SHREE LAXMI ROADLINES,BELGAUM vs PR.COMMISSIONER OF INCOME TAX , HUBLI

SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI GD PADMAHSHALI (Accountant Member)

SHRI KISHOR VASANT CHOUGULE,BELAGAVI vs THE INCOME TAX OFFICR, WARD - 1, NIPPANI

SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

INCOME TAX OFFICER, WARD-1, SIRSI, SIRSI vs GAJANAN RAMA PALANKAR, SIRSI

SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

GURDEEP SINGH MATREJA,PAJIFOND, MARGAO, GOA vs INCOME TAX OFFICER, MARGAO

SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)

PARKKOT MARITIMA AGENCIES PRIVATE LIMITED,VASCO vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 1, MARGAO

VISHWANATH VENKATESH KAMATH,BELAGAVI vs INCOME TAX OFFICER, WARD - 2, BELAGAVI

MURGAON EDUCATION SOCIETY EMPLOYEES CO-OP SOCIETY LTD,MORMUGAO vs DEPUTY DIRECTOR OF INCOME TAX, CPC, BENGALURU

SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

SHOBHANA YESHWANT LAAD,CURCHOREM vs INCOME TAX OFFICER, WARD - 5, MARGAO

SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI GD PADMAHSHALI (Accountant Member)

COFRE DO FUNDO DA CRUZ AL TO DE,BAMBOLIM vs INCOME TAX OFFICER, (EXEMPTION) WARD - 1, PANAJI

SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)