ITAT Panaji Bench
1,433 judgments
BRUNO CAETANO CONCEICAO GOMINDES,MARGAO vs ASSESSMENT CENTRE, INCOME TAX DEPARTMENT, PANAJI
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
SALIM ALI DARUGAR,MAPUSA vs INCOME TAX OFFICER, WARD - 2(1), PANAJI
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)
KABBUR POORVA BHAG VIVIDODDHESHA PRATHAMIK GRAMEEN KRUSHI S SANGH NI, KABBUR,KABBUR vs INCOME TAX OFFICER, WARD - 1, NIPANI
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
GRAMEEN SEVA SAHAKARI SANGH NIYAMITA,SHIRALI vs INCOME TAX OFFICER, NATIONAL E-ASSESSMENT CENTRE, DELHI
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)
NAEEMAKHTAR FANIBAND,BELAGAVI vs ASSESSMENT UNIT, INCOME TAX DEPARTMEWNT, DELHI
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)
LAXMIKANT GURAPPA TYAPI ,BELAGAVI vs INCOME TAX OFFICER, WARD - 2, BELAGAVI , BELAGAVI
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
THE GOKAK TALUKA AGRICULTURAL PRODUCED CO-OP MARKETING SOCIETY LTD,GOKAK vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 1, BELGAUM
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
SUNIL BABURAO TATE,BELGAUM vs COMMISSIONER OF INCOME TAX, DELHI NFAC
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)
PRIYA RAMASWAMY BANDIWADDAR,BELGAUM vs INCOME TAX OFFICER WARD-6, BELGAUM, BELGAUM
THE NEW INDIA MULTI PURPOSE CO-OP SOCIETY LIMITED,MAPUSA vs INCOME TAX OFFICER, WARD - 1(4), PANAJI
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)
RANJANA NAIK MIRSANGKAR,BEGIM vs INCOME TAX OFFICER, WARD - 2(1), PANAJI
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
SADASHIV B DALAWAI,RAIBAG vs INCOME TAX DEPARTMENT, ASSESSMENT UNIT, DELHI
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
VGM EXPORT,VASCO vs JOINT COMMISSIONER OF INCOME TAX, MARGAO
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
INCOME TAX OFFICER, WARD - 2, MARGAO vs SMT KUNDA SHANU PAI PANANDIKAR, MARGAO
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
INCOME TAX OFFICER, WARD - 3, MARGAO vs SHRI RAJ SHANU PAI PANANDIKAR, MARGAO
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
INCOME TAX OFFICER, WARD - 2, MARGAO vs SHRI SHANU PAI PANANDIKAR (HUF), MARGAO
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
INCOME TAX OFFICER, WARD - 2, MARGAO vs SHRI SHANU PAI PANANDIKAR (HUF), MARGAO
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
THE INCOME TAX OFFICER, WARD - 3, MARGAO vs SMT RAJANI RAMCHANDRA PAI PANANDIUKAAR, MARGAO
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1, MARGAO vs SHRI ROHAN RAMCHANDRA PAI PANANDIKAR, MARGAO
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1, MARGAO vs SHRI ROHAN RAMCHANDRA PAI PANANDIKAR, MARGAO
SHRI PAVAN KUMAR GADALE (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)