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ITAT Panaji Bench

1,426 judgments

DCIT, CIRCLE - 1(1)`, PANAJI vs M/S DEMPO INDUSTRIES PVT. LTD, PANAJI

ITA 52/PAN/2020[2010-11]Status: Disposed21/8/2023AY 2010-11

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

DCIT, CIRCLE - 1(1), PANAJI vs M/S DEMPO INDUSTRIES PVT. LTD, PANAJI

ITA 51/PAN/2020[2009-10]Status: Disposed21/8/2023AY 2009-10

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

M/S ESTEEM INDUSTRIES (P) LTD.,SATTARI GOA vs INCOME TAX, WARD - 2, MARGAO

ITA 448/PAN/2018[2009-10 ]Status: Disposed21/8/2023

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

M/S VIC INDUSTRIES.,SATTARI, GOA vs INCOME TAX OFFICER, WARD-2 (5), PANAJI

ITA 447/PAN/2018[2009-10]Status: Disposed21/8/2023AY 2009-10

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

JCIT, SPERICL RANGE, PANAJI vs CHOWGULE STEAMSHIPS LIMITED, MORMUGAO

ITA 29/PAN/2020[2016-17]Status: Disposed14/8/2023AY 2016-17

HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

JCIT, SPECIAL RANGE, PANAJI vs CHOWGULE STEAMSHIPS LIMITED, MARMUGAO

ITA 28/PAN/2020[2013-14]Status: Disposed14/8/2023AY 2013-14

HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

THE DEPYTY COMMISSIONER OF INCOME TAX, CIRCLE-1 (1), PANAJI vs SMT. RITHA VIJAYNATH TALAULIKAR, PANAJI

ITA 40/PAN/2020[2014-15]Status: Disposed10/8/2023AY 2014-15

HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1 (1), PANAJI., PANAJI vs SHRI VIJAYNATH RAMA TALAULIKAR, PANAJI

ITA 39/PAN/2020[2014-15]Status: Disposed10/8/2023AY 2014-15

HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

DCIT, CIRCLE - 2(1), PANAJI vs SOCORRIANA MINGUEL RODRIGUES, BENAULIM

ITA 31/PAN/2020[2013-14]Status: Disposed10/8/2023AY 2013-14

HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

DCIT, CIRCLE - 2(1), PANAJI vs SRI MIGUEL JOSE RODRIGUES, BENAULIM

ITA 30/PAN/2020[2013-14]Status: Disposed10/8/2023AY 2013-14

HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

JCIT, SPECIAL RANGE, PANAJI vs M/S ZUARI AGRO CHEMICALS LTD, VASCO

ITA 15/PAN/2020[2014-15]Status: Fixed10/8/2023AY 2014-15

HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

JCIT, SPECIAL RANGE, PANAJI vs M/S ZUARI AGRO CHEMICALS LTD, VASCO

ITA 14/PAN/2020[2013-14]Status: Disposed10/8/2023AY 2013-14

HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

JCIT, SPECIAL RANGE, PANAJI vs M/S ZUARI AGRO CHEMICALS LTD, VASCO

ITA 13/PAN/2020[2012-13]Status: Fixed10/8/2023AY 2012-13

HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

V. M. SALGAOCAR SALES INTERNATIONAL.,VASCO vs THE JOINT COMMISSIONER OF INCOME TAX, MARGAO RANGE, MARGAO

ITA 284/PAN/2019[2012-13]Status: Disposed10/8/2023AY 2012-13

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G.D. PADMAHSHALI (Accountant Member)

JOINT COMMISSIONER OF INCOME TAX, SPECIAL RANGE, PANAJI vs M/S V. M. SALGAOCAR & BROTHERS (P) LTD., VASCO

ITA 272/PAN/2019[2006-07]Status: Disposed10/8/2023AY 2006-07

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G.D. PADMAHSHALI (Accountant Member)

BASAVRAJ SIDDAPPA BHAVIKATTI,BELGAVI vs ITO, WARD - 2(2), BELAGAVI

ITA 206/PAN/2018[2009-10]Status: Disposed9/8/2023AY 2009-10

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G.D. PADMAHSHALI (Accountant Member)

BASAVRAJ SIDDAPPA BHAVIKATTI,BELGAVI vs ITO, WARD - 2(2), BELAGAVI

ITA 205/PAN/2018[2006-07]Status: Disposed9/8/2023AY 2006-07

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G.D. PADMAHSHALI (Accountant Member)

ITO, WARD - 2(3), BELGAVI vs SHRI RAFIQ M PATWEGAR, BELGAVI

ITA 383/PAN/2017[2010-11]Status: Disposed9/8/2023AY 2010-11

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G.D. PADMAHSHALI (Accountant Member)

M/S VEEJAY FACILITY MANAGEMENT PVT. LTD,PANAJI vs DCIT, CPC, BANGALORE

ITA 1/PAN/2022[2018-19]Status: Disposed8/8/2023AY 2018-19

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G.D. PADMAHSHALI (Accountant Member)

THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), PANAJI vs M/S KAMAT REAL ESTATE DEVELOPERS, PANAJI

ITA 219/PAN/2019[2014-15]Status: Disposed7/8/2023AY 2014-15

HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)