← All Benches

ITAT Panaji Bench

1,426 judgments

MAGSONS SUPERCENTRE,PANAJI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CPC, BENGALURU (JURISDICTIONAL AO: CIRCLE - 1(1), PANAJI

ITA 14/PAN/2021[2018-19]Status: Disposed1/8/2023AY 2018-19

HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

M/S CANARA BANK (ERSTWHILE SYNDICATE BANK) PANAJI BRANCH,PANAJI vs INCOME TAX OFFICER (TDS), WARD - 1, PANAJI

ITA 130/PAN/2019[2017-18]Status: Disposed1/8/2023AY 2017-18

HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

M/S CANARA BANK (ERSTWHILE SYNDICATE BANK) PANAJI BRANCH,PANAJI vs INCOME TAX OFFICER (TDS), WARD - 1, PANAJI

ITA 129/PAN/2019[2016-17]Status: Disposed1/8/2023AY 2016-17

HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

M/S CANARA BANK (ERSTWHILE SYNDICATE BANK) PANAJI BRANCH,PANAJI vs INCOME TAX OFFICER (TDS), WARD - 1, PANAJI

ITA 128/PAN/2019[2015-16]Status: Disposed1/8/2023AY 2015-16

HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

M/S CANARA BANK (ERSTWHILE SYNDICATE BANK) PANAJI BRANCH,PANAJI vs INCOME TAX OFFICER (TDS), WARD - 1, PANAJI

ITA 127/PAN/2019[2014-15]Status: Disposed1/8/2023AY 2014-15

HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

M/S CANARA BANK (ERSTWHILE SYNDICATE BANK) PANAJI BRANCH,PANAJI vs INCOME TAX OFFICER (TDS), WARD - 1, PANAJI

ITA 126/PAN/2019[2013-14]Status: Disposed1/8/2023AY 2013-14

HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

M/S CANARA BANK (ERSTWHILE SYNDICATE BANK) PANAJI BRANCH,PANAJI vs INCOME TAX OFFICER (TDS), WARD - 1, PANAJI

ITA 125/PAN/2019[2012-13]Status: Disposed1/8/2023AY 2012-13

HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

M/S CANARA BANK (ERSTWHILE SYNDICATE BANK), PANAJI BRANCH,PANAJI vs INCOME TAX OFFICER (TDS), WARD - 1, PANAJI

ITA 124/PAN/2019[2011-12]Status: Disposed1/8/2023AY 2011-12

HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

THE GOKAK TALUKA PRIMARY TEACHERS CO-OPERATIVE SOCIETY,GOKAK vs INCOME TAX OFFICER, WARD - 1, GOKAK

ITA 213/PAN/2019[2010-11]Status: Disposed26/7/2023AY 2010-11

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G.D. PADMAHSHALI (Accountant Member)

THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2 (1), PANAJI vs M/S RAJARAM BANDEKAR (SHRIGAO)) MINES (P) LTD., VASCO

ITA 179/PAN/2019[2009-10]Status: Disposed26/7/2023AY 2009-10

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G.D. PADMAHSHALI (Accountant Member)

SHRI PARSHWANATH CREDIT SOUHARDHA SAHAKARI LIMITED,BELGAUM vs PRINCIPAL COMMISSIONER OF INCOME TAX, BELGAVI

ITA 155/PAN/2019[2014-15]Status: Disposed26/7/2023AY 2014-15

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G.D. PADMAHSHALI (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 1(1), PANAJI vs THE OLD GOA URBAN CO-OPERATIVE CREDIT SOCIETY LIMITED, OLD GOA

ITA 175/PAN/2019[2016-17]Status: Disposed24/7/2023AY 2016-17

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G.D. PADMAHSHALI (Accountant Member)

MAHALASA URBAN CO-OPERATIVE CREDIT SOCIETY LIMITED,PHONDA vs INCOME TAX OFFICER, WARD - 2(3), PANAJI

ITA 56/PAN/2019[2015-16]Status: Disposed19/7/2023AY 2015-16

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G.D. PADMAHSHALI (Accountant Member)

VIVIDHA URBAN CO-OPERATIVE CREDIT SOCIETY LIMITED,SANKHLIM, BICHOLIM, GOA vs INCOME TAX OFFICER, WARD-2(3), PANAJI

ITA 55/PAN/2019[2014-15]Status: Disposed19/7/2023AY 2014-15

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G.D. PADMAHSHALI (Accountant Member)

GRAMEENA VYAVASAYA SAHAKARI BANK LIMITED,JALI vs INCOME TAX OFFICER, WARD - 1, KARWAR

ITA 228/PAN/2019[2015-16]Status: Disposed19/7/2023AY 2015-16

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G.D. PADMAHSHALI (Accountant Member)

GRAMINA VYAVASAYA SEVA SAHAKARI BANK NIYAMIT,BHATKAL vs INCOME TAX OFFICER, WARD -, KARWAR

ITA 214/PAN/2019[2016-17]Status: Disposed19/7/2023AY 2016-17

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G.D. PADMAHSHALI (Accountant Member)

M/S NAVRATNA JEWELLERS & CO.,GOKAK vs ACIT, CIRCLE - 1, GOKAK

ITA 301/PAN/2019[2014-15]Status: Disposed18/7/2023AY 2014-15

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)

JCIT, SPECIAL RANGE, PANAJI vs M/S WALLACE PHARMACEUTICALS PVT. LTD, PANAJI

ITA 290/PAN/2019[2014-15]Status: Disposed18/7/2023AY 2014-15

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)

JCIT, SPECIAL RANGE, PANAJI vs M/S WALLACE PHARMACEUTICALS PVT. LTD, PANAJI

ITA 289/PAN/2019[2009-10]Status: Disposed18/7/2023AY 2009-10

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)

SHRI SALASAR SATSANG PARIWAR,BELGAVI vs COMMISSIONER OF INCOME TAX (EXEMPTION), BANGALURU

ITA 282/PAN/2019[2018-19]Status: Disposed18/7/2023AY 2018-19

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)