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ITAT Panaji Bench

1,426 judgments

M/S HEALTHWAY CHARITABLE TRUST,PANAJI vs COMMISSIONER OF INCOME TAX, EXEMPTION, BENGALURU

ITA 259/PAN/2019[2015-16]Status: Disposed18/7/2023AY 2015-16

SHRI S. S. GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)

SHRI VENANCIO GONSALVES,CHIMBEL, GOA vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1), PANAJI

ITA 251/PAN/2019[2012-13]Status: Disposed18/7/2023AY 2012-13

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)

BANK OF BARODA,MUDHOL vs THE INCOME TAX OFFICER (TDS), WARD-1, BELGAVI

ITA 201/PAN/2019[2016-17]Status: Disposed18/7/2023AY 2016-17

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI I. RAMA RAO (Accountant Member)

BANK OF BARODA,MUDHOL vs THE INCOME TAX OFFICER (TDS), WARD-1, BELGAVI

ITA 200/PAN/2019[2015-16]Status: Disposed18/7/2023AY 2015-16

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI I. RAMA RAO (Accountant Member)

BANK OF BARODA,MUDHOL vs THE INCOME TAX OFFICER (TDS), WARD-1, BELGAVI

ITA 199/PAN/2019[2014-15]Status: Disposed18/7/2023AY 2014-15

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI I. RAMA RAO (Accountant Member)

BANK OF BARODA,MUDHOL vs THE INCOME TAX OFFICER (TDS), WARD-1, BELGAVI

ITA 198/PAN/2019[2013-14]Status: Disposed18/7/2023AY 2013-14

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI I. RAMA RAO (Accountant Member)

BANK OF BARODA,MUDHOL vs THE INCOME TAX OFFICER (TDS), WARD-1, BELGAVI

ITA 197/PAN/2019[2012-13]Status: Disposed18/7/2023AY 2012-13

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI I. RAMA RAO (Accountant Member)

BANK OF BARODA,MUDHOL vs THE INCOME TAX OFFICER (TDS), WARD-1, BELGAVI

ITA 196/PAN/2019[2011-12]Status: Disposed18/7/2023AY 2011-12

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI I. RAMA RAO (Accountant Member)

M/S JAMKHANDI CREDIT CO-OP CREDIT SOCIETY LIMITED,JAMKHANDI vs INCOME TAX OFFICER WARD-2, BAGALKOT

ITA 180/PAN/2019[2015-16]Status: Disposed18/7/2023AY 2015-16

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G.D. PADMAHSHALI (Accountant Member)

M/S JAI HANUMAN CREDIT SOUHARDH SAHAKARI LIMITED,INGALI, BELGAVI vs PRINCIPAL COMMISSIONER OF INCOME TAX, BELAGAVI

ITA 154/PAN/2019[2014-15]Status: Disposed18/7/2023AY 2014-15

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G.D. PADMAHSHALI (Accountant Member)

M/S SHREE MAHILA CREDIT SOUHARDA SAHAKARI LIMITED.,BELAGAVI vs PRINCIPAL COMMISSIONER OF INCOME TAX, BELAGAVI

ITA 139/PAN/2019[2015-16]Status: Disposed18/7/2023AY 2015-16

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G.D. PADMAHSHALI (Accountant Member)

M/S SHREE MAHILA CREDIT SOUHARDA SAHAKARI LIMITED.,BELAGAVI vs PRINCIPAL COMMISSIONER OF INCOME TAX, BELAGAVI

ITA 138/PAN/2019[2014-15]Status: Disposed18/7/2023AY 2014-15

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G.D. PADMAHSHALI (Accountant Member)

M/S SHREE MAHILA CREDIT SOUHARDA SAHAKARI LIMITED.,BELAGAVI vs PRINCIPAL COMMISSIONER OF INCOME TAX, BELAGAVI

ITA 137/PAN/2019[2013-14]Status: Disposed18/7/2023AY 2013-14

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G.D. PADMAHSHALI (Accountant Member)

M/S SHREE MAHILA CREDIT SOUHARDA SAHAKARI LIMITED.,BELAGAVI vs PRINCIPAL COMMISSIONER OF INCOME TAX, BELAGAVI

ITA 136/PAN/2019[2012-13]Status: Disposed18/7/2023AY 2012-13

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G.D. PADMAHSHALI (Accountant Member)

M/S SHREE MAHILA CREDIT SOUHARDA SAHAKARI LIMITED.,BELAGAVI vs PRINCIPAL COMMISSIONER OF INCOME TAX, BELAGAVI

ITA 135/PAN/2019[2011-12]Status: Disposed18/7/2023AY 2011-12

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G.D. PADMAHSHALI (Accountant Member)

M/S SHREE MAHILA CREDIT SOUHARDA SAHAKARI LIMITED.,BELAGAVI vs PRINCIPAL COMMISSIONER OF INCOME TAX, BELAGAVI

ITA 134/PAN/2019[2010-11]Status: Disposed18/7/2023AY 2010-11

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G.D. PADMAHSHALI (Accountant Member)

M/S SHREE MAHILA CREDIT SOUHARDA SAHAKARI LIMITED.,BELAGAVI vs PRINCIPAL COMMISSIONER OF INCOME TAX, BELAGAVI

ITA 133/PAN/2019[2009-10]Status: Disposed18/7/2023AY 2009-10

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G.D. PADMAHSHALI (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2 (1), MANGALORE vs M/S THE MANGALORE CATHOLIC CO-OP. BANK LTD., MANGALORE

ITA 117/PAN/2019[2016-17]Status: Disposed18/7/2023AY 2016-17

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G.D. PADMAHSHALI (Accountant Member)

BELLAD BAGEWADI KRISHI SEVA SAHAKARI SSANGH NIYAMIT,HUKKERI vs ASSESSING OFFICER, NATIONAL E-ASSESSMENT CENTRE, DELHI

ITA 89/PAN/2022[2018-19]Status: Disposed13/7/2023AY 2018-19

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G.D. PADMAHSHALI (Accountant Member)

BELLAD BAGEWADI KRISHI SEVA SAHAKARI SANGH NIYAMIT,BELAGAVI vs ASSESSING OFFICER, NATIONAL E-ASSESSMENT CENTRE, DELHI

ITA 116/PAN/2022[2020-21]Status: Disposed13/7/2023AY 2020-21

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G.D. PADMAHSHALI (Accountant Member)