← All Benches
ITAT Mumbai Bench
61,741 judgments
ACIT-6(1)(1),MUMBAI, MUMBAI vs M/S CEAT LIMITED, MUMBAI
ITA 8211/MUM/2025[2015-16]Status: Disposed2/9/2026AY 2015-16
ACIT-6(1)(1),MUMBAI, MUMBAI vs M/S CEAT LIMITED, MUMBAI
ITA 8210/MUM/2025[2012-13]Status: Disposed2/9/2026AY 2012-13
CEAT LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME-TAX, 6(1)(1)/6(2)(1), MUMBAI
ITA 8145/MUM/2025[2016-17]Status: Disposed2/9/2026AY 2016-17
CEAT LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME-TAX, 6(1)(1)/6(2)(1), MUMBAI
ITA 7650/MUM/2025[2014-15]Status: Disposed2/9/2026AY 2014-15
CEAT LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME-TAX, 6(1)(1)/6(2)(1), MUMBAI
ITA 7441/MUM/2025[2012-13]Status: Disposed2/9/2026AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 6(4), MUMBAI, MUMBAI vs L7 HITECH PRIVATE LIMITED, MUMBAI
ITA 4949/MUM/2025[2023-24]Status: Disposed2/9/2026AY 2023-24
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 6(4), MUMBAI, MUMBAI vs L7 HITECH PRIVATE LIMITED, MUMBAI
ITA 4948/MUM/2025[2021-22]Status: Disposed2/9/2026AY 2021-22
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 6(4), MUMBAI, MUMBAI vs L7 HITECH PRIVATE LIMITED, MUMBAI
ITA 4947/MUM/2025[2022-23]Status: Disposed2/9/2026AY 2022-23
SANOBAR INFRASTRUCTURE PRIVATE LIMITED,MUMBAI vs ITO WARD 1(3)(2), MUMBAI
ITA 4923/MUM/2025[2011-12]Status: Disposed2/9/2026AY 2011-12
ASST. COMMISSIONER OF INCOME TAX- 16(1), MUMBAI, MUMBAI vs MADHU ANAND SHAH, MUMBAI
ITA 4277/MUM/2025[2018-19]Status: Disposed2/9/2026AY 2018-19
CEEKEPEE ENGINEERING WORKS PRIAVATE LIMITED,MUMBAI vs INCOME TAX OFFICER -9(2)(2), MUMBAI
ITA 4176/MUM/2025[2014-15]Status: Disposed2/9/2026AY 2014-15
L7 HITECH PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 6(4), MUMBAI
ITA 4038/MUM/2025[2023-24]Status: Disposed2/9/2026AY 2023-24
L7 HITECH PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 6(4), MUMBAI
ITA 4037/MUM/2025[2021-22]Status: Disposed2/9/2026AY 2021-22
L7 HITECH PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 6(4), MUMBAI
ITA 4019/MUM/2025[2022-23]Status: Disposed2/9/2026AY 2022-23
SOLITAIRE APPLIANCES PRIVATE LIMITED,MUMBAI vs DY CIT CIRCLE 3(3)(1), MUMBAI
ITA 914/MUM/2026[2017-18]Status: Disposed1/9/2026AY 2017-18
SAVARKAR DARSHAN PRATISHTHAN,MUMBAI vs CIT(EXEMPTIONS), MUMBAI, MUMBAI
ITA 5898/MUM/2026[AY 2026-27]Status: Disposed1/9/2026
SNEHA JAYENDRA PADWAL,MUMBAI vs THE INCOME TAX OFFICER (ITO), MUMBAI
ITA 5571/MUM/2026[2017-18]Status: Disposed1/9/2026AY 2017-18
ACIT, CIRCLE-1, KALYAN, KALYAN vs SATISH GOPICHAND HARCHWANI, ULHASNAGAR
ITA 5336/MUM/2026[2015-16]Status: Disposed1/9/2026AY 2015-16
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2(4), MUMBAI, MUMBAI vs ATUL PROJECTS INDIA PRIVATE LIMITED, MUMBAI
ITA 5219/MUM/2026[2022-23]Status: Disposed1/9/2026AY 2022-23
GREESHMA SHRIDHAR KULKARNI,THANE vs INCOME TAX OFFICER - WARD 34(2)(1), MUMBAI
ITA 3803/MUM/2026[2020-21]Status: Disposed1/9/2026AY 2020-21