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ITAT Mumbai Bench

61,741 judgments

SHAKTI ENTERPRISES,MUMBAI vs INCOME TAX OFFICER, WARD 41(2)(5), MUMBAI

ITA 3193/MUM/2026[2014-15]Status: Disposed1/9/2026AY 2014-15

G TECH INFO TRAINING LIMITED,MUMBAI vs ITO, WARD 12(2)(1), MUMBAI, MUMBAI

ITA 2062/MUM/2026[2010-11]Status: Disposed1/9/2026AY 2010-11

INCOME TAX OFFICER WARD 2(2) KALYAN, KALYAN vs KISHORE GIRDHARILAL THAKUR, THANE

ITA 8238/MUM/2025[2016-17]Status: Disposed1/9/2026AY 2016-17

CEAT LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME-TAX, 6(2)(1)/6(1)(1), MUMBAI

ITA 7246/MUM/2025[2011-12]Status: Disposed1/9/2026AY 2011-12

ACIT, CENTRAL CIRCLE- 2(3), MUMBAI, MUMBAI vs SACHIV SAHNI, MUMBAI

ITA 6901/MUM/2025[2020-2021]Status: Disposed1/9/2026AY 2020-2021

ANJANI ASHOK PARIKH,MUMBAI vs INCOME TAX OFFICER WARD 34(1)(1), MUMBAI

ITA 6650/MUM/2025[2021-22]Status: Disposed1/9/2026AY 2021-22

GIRISH CHMANLAL SANGANI,MUMBAI vs DCIT -CC-4(1), MUMBAI

ITA 6266/MUM/2025[2018-19]Status: Disposed1/9/2026AY 2018-19

SANTOSH DEVI MITTAL,MUMBAI vs ACIT-25(3), MUMBAI

ITA 2075/MUM/2024[2014-15]Status: Disposed1/9/2026AY 2014-15

DCIT CENTRAL CIRCLE- 3(3), MUMBAI, AIR INDIA BUILDING, NARIMAN POINT, MUMBAI vs RAMNAGAR DEVELOPMENT CORPORATION, MUMBAI

ITA 3137/MUM/2023[2008-09]Status: Disposed1/9/2026AY 2008-09

M/S. RAMNAGAR DEVELOPMENT CORPORATION,MUMBAI vs DCIT CENTRAL CIRCLE 3 (3), MUMBAI

ITA 2583/MUM/2023[2008-09]Status: Disposed1/9/2026AY 2008-09

REAL GEM BUILDTECH PRIVATE LIMITED,MUMBAI vs DY. COMMISSIONER OF INCOME TAX - CENTRAL CIRCLE 8(1), MUMBAI

ITA 5402/MUM/2026[2014-15]Status: Disposed31/8/2026AY 2014-15

REAL GEM BUILDTECH PRIVATE LIMITED,MUMBAI vs DY. COMMISSIONER OF INCOME TAX - CENTRAL CIRCLE 8(1), MUMBAI

ITA 5401/MUM/2026[2014-15]Status: Disposed31/8/2026AY 2014-15

REAL GEM BUILDTECH PRIVATE LIMITED,MUMBAI vs DY. COMMISSIONER OF INCOME TAX - CENTRAL CIRCLE 8(1), MUMBAI

ITA 5383/MUM/2026[2019-20]Status: Disposed31/8/2026AY 2019-20

MARKET HALAI MEMON JAMAT,MUMBAI vs CIT (EXEMPTIONS)MUMBAI, MUMBAI

ITA 5370/MUM/2026[2026-27]Status: Disposed31/8/2026AY 2026-27

REAL GEM BUILDTECH PRIVATE LIMITED,MUMBAI vs DY. COMMISSIONER OF INCOME TAX - CENTRAL CIRCLE 8(1), MUMBAI

ITA 5353/MUM/2026[2017-18]Status: Disposed31/8/2026AY 2017-18

REAL GEM BUILDTECH PRIVATE LIMITED,MUMBAI vs DY. COMMISSIONER OF INCOME TAX - CENTRAL CIRCLE 8(1), MUMBAI

ITA 5344/MUM/2026[2016-17]Status: Disposed31/8/2026AY 2016-17

REAL GEM BUILDTECH PRIVATE LIMITED,MUMBAI vs DY. COMMISSIONER OF INCOME TAX - CENTRAL CIRCLE 8(1), MUMBAI

ITA 5291/MUM/2026[2013-14]Status: Disposed31/8/2026AY 2013-14

REAL GEM BUILDTECH PRIVATE LIMITED,MUMBAI vs DY. COMMISSIONER OF INCOME TAX - CENTRAL CIRCLE 8(1), MUMBAI

ITA 5286/MUM/2026[2012-13]Status: Disposed31/8/2026AY 2012-13

REAL GEM BUILDTECH PRIVATE LIMITED,MUMBAI vs DY. COMMISSIONER OF INCOME TAX - CENTRAL CIRCLE 8(1), MUMBAI

ITA 5283/MUM/2026[2021-22]Status: Disposed31/8/2026AY 2021-22

REAL GEM BUILDTECH PRIVATE LIMITED,MUMBAI vs DY. COMMISSIONER OF INCOME TAX - CENTRAL CIRCLE 8(1), MUMBAI

ITA 5268/MUM/2026[2022-23]Status: Disposed31/8/2026AY 2022-23