← All Benches
ITAT Mumbai Bench
61,741 judgments
REAL GEM BUILDTECH PRIVATE LIMITED,MUMBAI vs DY. COMMISSIONER OF INCOME TAX - CENTRAL CIRCLE 8(1), MUMBAI
ITA 5262/MUM/2026[2020-21]Status: Disposed31/8/2026AY 2020-21
ITO-27(3)(1). MUMBAI, MUMBAI vs SANJEEV HARSHUPRASAD MISHRA, MUMBAI
ITA 5239/MUM/2026[2009-10]Status: Disposed31/8/2026AY 2009-10
ITO-27(3)(1), MUMBAI, MUMBAI vs SANJEEV HARSHUPRASAD MISHRA, MUMBAI
ITA 5231/MUM/2026[2011-12]Status: Disposed31/8/2026AY 2011-12
ITO-27(3(1), MUMBAI, MUMBAI vs SANJEEV HARSHUPRASAD MISHRA, MUMBAI
ITA 5210/MUM/2026[2010-11]Status: Disposed31/8/2026AY 2010-11
R E INFRA PRIVATE LIMITED.,MUMBAI vs DY COMMISSIONER CIRCLE 14(1)(2), MUMBAI
ITA 5190/MUM/2026[2019-20]Status: Disposed31/8/2026AY 2019-20
J B KHOKHANI AND CO,MUMBAI vs ACIT, CIRCLE 20(1), MUMBAI
ITA 5176/MUM/2026[2022-23]Status: Disposed31/8/2026AY 2022-23
CHANDRAKANT BABALDAD PATEL,PATAN vs ASSISTANT COMMISSIONER OF INCOME-TAX CENTRAL CIRCLE 8(1), MUMBAI
ITA 5134/MUM/2026[2014-15]Status: Disposed31/8/2026AY 2014-15
CHANDRAKANT BABALDAS PATEL,PATAN vs ASSISTANT COMMISSIONER OF INCOME-TAX CENTRAL CIRCLE 8(1), MUMBAI
ITA 5129/MUM/2026[2013-14]Status: Disposed31/8/2026AY 2013-14
RAMJIWAI SATSANG TRUST,MUMBAI vs INCOME TAX OFFICER (EXEMPTION), WARD 2(2), MUMBAI, MUMBAI
ITA 5115/MUM/2026[2026-27]Status: Disposed31/8/2026AY 2026-27
RAMJIWAI SATSANG TRUST,MUMBAI vs INCOME TAX OFFICER (EXEMPTION), WARD 2(2), MUMBAI
ITA 5113/MUM/2026[2026-27]Status: Disposed31/8/2026AY 2026-27
CHANDRAKANT BABALDAS PATEL,PATAN vs ASSISTANT COMMISSIONER OF INCOME-TAX CENTRAL CIRCLE 8(1), MUMBAI
ITA 5097/MUM/2026[2019-20]Status: Disposed31/8/2026AY 2019-20
CHANDRAKANT BABALDAS PATEL,PATAN vs ASSISTANT COMMISSIONER OF INCOME-TAX CENTRAL CIRCLE 8(1), MUMBAI
ITA 5095/MUM/2026[2019-20]Status: Disposed31/8/2026AY 2019-20
CHANDRAKANT BABALDAS PATEL,PATAN vs ASSISTANT COMMISSIONER OF INCOME-TAX CENTRAL CIRCLE 8(1), MUMBAI
ITA 5081/MUM/2026[2017-18]Status: Disposed31/8/2026AY 2017-18
CHANDRAKANT BABALDAS PATEL,PATAN vs ASSISTANT COMMISSIONER OF INCOME-TAX CENTRAL CIRCLE 8(1), MUMBAI
ITA 5078/MUM/2026[2016-17]Status: Disposed31/8/2026AY 2016-17
CHANDRAKANT BABALDAS PATEL,PATAN vs ASSISTANT COMMISSIONER OF INCOME-TAX CENTRAL CIRCLE 8(1), MUMBAI
ITA 5075/MUM/2026[2016-17]Status: Disposed31/8/2026AY 2016-17
CHANDRAKANT BABALDAS PATEL,PATAN vs ASSISTANT COMMISSIONER OF INCOME-TAX CENTRAL CIRCLE 8(1), MUMBAI
ITA 5073/MUM/2026[2015-16]Status: Disposed31/8/2026AY 2015-16
CHANDRAKANT BABALDAS PATEL,PATAN vs ASSISTANT COMMISSIONER OF INCOME-TAX CENTRAL CIRCLE 8(1), MUMBAI
ITA 5071/MUM/2026[2015-16]Status: Disposed31/8/2026AY 2015-16
DCIT-19(1), MUMBAI, MUMBAI vs B.M. ENTERPRISES, MUMBAI
ITA 5025/MUM/2026[2010-11]Status: Disposed31/8/2026AY 2010-11
RISHIT JAILESH DALAL,MUMBAI vs INCOME TAX OFFICER, WARD 22(1)(1), MUMBAI
ITA 4984/MUM/2026[2017-18]Status: Disposed31/8/2026AY 2017-18
INNOVATIVE TECH TEAM MEDIA ENTERPRISES PRIVATE LIMITED,MAHARASHTRA vs ASSISTANT COMMISSIONER OF INCOME TAX, MUMBAI MAHARASHTRA
ITA 4907/MUM/2026[2016-17]Status: Disposed31/8/2026AY 2016-17