← All Benches
ITAT Mumbai Bench
61,741 judgments
ACIT 8 3 1, MUMBAI vs VOLITION TRADING P LTD, MUMBAI
ITA 4741/MUM/2026[2015-16]Status: Disposed31/8/2026AY 2015-16
NATIONAL STOCK EXCHANGE INVESTOR PROTECTION FUND TRUST,MUMBAI vs COMMISSIONER OF INCOME-TAX (EXEMPTIONS), MUMBAI
ITA 4639/MUM/2026[Not Applicable]Status: Disposed31/8/2026
NATIONAL STOCK EXCHANGE INVESTOR PROTECTION FUND TRUST,MUMBAI vs COMMISSIONER OF INCOME-TAX (EXEMPTIONS), MUMBAI
ITA 4638/MUM/2026[Not Applicable]Status: Disposed31/8/2026
ADITYA BIRLA GLOBAL TRADING (INDIA) EMPLOYEES GRATUITY FUND,NOIDA vs ITO EXEM. WARD 2(3), MUMBAI
ITA 4546/MUM/2026[2021-22]Status: Disposed31/8/2026AY 2021-22
VIDUSHI ASHISH AGRAWAL,MUMBAI vs ITO, WARD - 41 (4) (4), MUMBAI
ITA 4430/MUM/2026[2019-2020]Status: Disposed31/8/2026AY 2019-2020
HEALTH PROMOTION TRUST,MAHARASHTRA vs INCOME TAX OFFICER EXEMPTION WARD 1(3), MUMBAI, MAHARASHTRA
ITA 4407/MUM/2026[2023-24]Status: Disposed31/8/2026AY 2023-24
NIRMAL RAMESHCHANDRA SHAH,KALYAN vs ITO - WARD 1(1), KALYAN
ITA 4341/MUM/2026[2017-18]Status: Disposed31/8/2026AY 2017-18
ECSTASY BUSINESS PARK COOPERATIVE SOCIETY LIMITED,MUMBAI vs ASST DIRECTOR OF INCOME TAX, CPC
ITA 4333/MUM/2026[2019-20]Status: Disposed31/8/2026AY 2019-20
ECSTASY BUSINESS PARK COOPERATIVE SOCIETY LIMTED,MUMBAI vs ASSESSING OFFICER, CPC
ITA 4332/MUM/2026[2018-19]Status: Disposed31/8/2026AY 2018-19
SURESH NARAYAN SHETTY,THANE vs INCOME TAX OFFICER, WARD 3(4), THANE
ITA 4246/MUM/2026[2023-2024]Status: Disposed31/8/2026AY 2023-2024
PUNYA TRADING COMPANY PRIVATE LIMITED,MUMBAI vs ITO, WARD - 5 (2) (1), MUMBAI
ITA 4193/MUM/2026[2016-17]Status: Disposed31/8/2026AY 2016-17
STEELEX,MUMBAI vs INCOME-TAX OFFICER WARD 20 3 1, MUMBAI
ITA 4182/MUM/2026[2016-17]Status: Disposed31/8/2026AY 2016-17
ACIT, MUMBAI vs AL GLOBAL BEVERAGES PRIVATE LIMITED, MUMBAI
ITA 4126/MUM/2026[2017-18]Status: Disposed31/8/2026AY 2017-18
PROJECT REVOLT LLP,MUMBAI vs ITO WARD 24 3 1 MUMBAI, MUMBAI
ITA 4118/MUM/2026[2017-18]Status: Disposed31/8/2026AY 2017-18
JUNE ALICE FERNANDES,INDIA vs INCOME TAX OFFICER (IT) WARD 2 (3) (1), MUMBAI
ITA 4071/MUM/2026[2017-18]Status: Disposed31/8/2026AY 2017-18
SAMEER SHAHBUDDIN PATEL,BELAPUR vs ITO WARD 28(3)(1), VASHI
ITA 4061/MUM/2026[2017-18]Status: Disposed31/8/2026AY 2017-18
SEJAL MANOJKUMAR ROLIA,MUMBAI vs INCOME TAX OFFICER - 23(3)(6), MUMBAI
ITA 4046/MUM/2026[2017-18]Status: Disposed31/8/2026AY 2017-18
TOJO JACOB,MUMBAI vs ITO 41(1)(5), MUMBAI
ITA 4024/MUM/2026[2019-20]Status: Disposed31/8/2026AY 2019-20
RAMESH JETHANAND JETHNANI,JAIPUR vs ITO WARD 26(1)(1), MUMBAI, MUMBAI
ITA 4015/MUM/2026[2023-24]Status: Disposed31/8/2026AY 2023-24
PVR INOX LIMITED,MAHARASHTRA vs DEPUTY COMMISSIONER OF INCOME TAX, DELHI
ITA 3960/MUM/2026[2013-14]Status: Disposed31/8/2026AY 2013-14