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ITAT Mumbai Bench

61,741 judgments

SANKALP DEVELOPERS,THANE vs INCOME TAX OFFICER, WARD2(2) KALYAN, KALYAN

ITA 3910/MUM/2026[2015-16]Status: Disposed31/8/2026AY 2015-16

LAKHANIS EDUCATIONAL MEDICAL AND RESEARCH FOUNDATION,VASHI vs CIT (EXEMPTIONS), MUMBAI

ITA 3904/MUM/2026[2027-28]Status: Disposed31/8/2026AY 2027-28

HARSHA ASHOK BHAMBHANI,MUMBAI vs INCOME TAX OFFICER, MUMBAI

ITA 3878/MUM/2026[2019-20]Status: Disposed31/8/2026AY 2019-20

KETAN RATANSHI SHAH,MUMBAI vs INCOME TAX OFFICER, MUMBAI

ITA 3851/MUM/2026[2020-2021]Status: Disposed31/8/2026AY 2020-2021

ANAND SHETTY,MUMBAI vs ITO WARD 26-1-1, MUMBAI

ITA 3785/MUM/2026[2017-18]Status: Disposed31/8/2026AY 2017-18

GREESHMA SHRIDHAR KULKARNI,THANE vs INCOME TAX OFFICER - WARD 34(2)(1), MUMBAI

ITA 3775/MUM/2026[2020-21]Status: Disposed31/8/2026AY 2020-21

JAYSUKHLAL DODHIA,THANE vs INCOME TAX OFFICER, WARD 42(1)(2), MUMBAI

ITA 3770/MUM/2026[2023-24]Status: Disposed31/8/2026AY 2023-24

ACIT-19(3), MUMBAI, MUMBAI vs ZEENAT SHAFIQUE JAGANI, MUMBAI

ITA 3721/MUM/2026[2014-15]Status: Disposed31/8/2026AY 2014-15

JT. COMMISSIONER OF INCOME TAX (OSD), CIRCLE 13(1)(2), MUMBAI, MUMBAI vs PROMPT PERSONNEL PRIVATE LIMITED, MUMBAI

ITA 3675/MUM/2026[2020 21]Status: Disposed31/8/2026

PRIMETEK PENS PRIVATE LIMITED (FORMELY KNOWN AS BIC CELLO INDIA) PVT LTD,DAMAN vs CENTRAL CIRCLE 5(2), MUMBAI

ITA 3654/MUM/2026[2022-23]Status: Disposed31/8/2026AY 2022-23

LATE PRADIP BHAJANLAL PARASRAMPURIA (THROUGH LEGAL HEIR ASHA PRADIP PARASRAMPURIA),MUMBAI vs THE ITO -41(3)(3), MUMBAI, MUMBAI

ITA 3564/MUM/2026[2014-15]Status: Disposed31/8/2026AY 2014-15

DCIT, CIRCLE 1(3)(1), MUMBAI vs GRAB A GRUB SERVICES LIMITED, MUMBAI

ITA 3553/MUM/2026[2023-24]Status: Disposed31/8/2026AY 2023-24

LATA HOLDINGS PVT. LTD.,MUMBAI vs INCOME TAX OFFICER, WARD 12(3)(3), MUMBAI

ITA 3531/MUM/2026[2012-13]Status: Disposed31/8/2026AY 2012-13

DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-8(3), MUMBAI, MUMBAI vs 63 MOONS TECHNOLOGIES LIMITED, ANDHERI

ITA 3495/MUM/2026[2008-09]Status: Disposed31/8/2026AY 2008-09

KAMAL RAMPRASAD GUPTA,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 6(1)(1), MUMBAI

ITA 3458/MUM/2026[2016-17]Status: Disposed31/8/2026AY 2016-17

INTELLIQUITY CONSULTING SERVICES PRIVATE LIMITED,MUMBAI vs CIRCLE 4(2)(1), MUMBAI

ITA 3208/MUM/2026[2021-22]Status: Disposed31/8/2026AY 2021-22

POWERED MULTITRADE PRIVATE LIMITED,MUMBAI vs ITO WARD 7(3)(1), MUMBAI

ITA 318/MUM/2026[2012-13]Status: Disposed31/8/2026AY 2012-13

SHAUKATALI IBRAHIM,MUMBAI vs WARD 26(2)(1), MUMBAI, MUMBAI

ITA 3094/MUM/2026[2023-24]Status: Disposed31/8/2026AY 2023-24

HARDINGE HOUSE CO OP HSG SOC LIMITED,MUMBAI vs ITO WARD 19(1)(5), MUMBAI

ITA 3050/MUM/2026[2016-17]Status: Disposed31/8/2026AY 2016-17

HIGH VOLT ELECTRICALS PRIVATE LIMITED,TARAPUR BOISAR INDIA vs INCOME TAX OFFICER, PALGHAR

ITA 3049/MUM/2026[2016-2017]Status: Disposed31/8/2026AY 2016-2017