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ITAT Mumbai Bench

61,741 judgments

INTERMARKET INDIA PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 4(2)(1), MUMBAI

ITA 2993/MUM/2026[2013-14]Status: Disposed31/8/2026AY 2013-14

INCOME TAX OFFICER -41(2)(2), MUMBAI vs JALLALUDDIN MOHD ANIS KHAN, BHANDUP (W)

ITA 2842/MUM/2026[2010]Status: Disposed31/8/2026

VIJAY TRANSTECH PRIVATE LIMITED,MUMBAI vs ACIT CIRCLE-11(3)(2), MUMBAI

ITA 2644/MUM/2026[2016-2017]Status: Disposed31/8/2026AY 2016-2017

DCIT CC-8(3), MUMBAI, MUMBAI vs SANJANA CRYOGENIC STORAGES LTD, MUMBAI

ITA 2503/MUM/2026[2022-23]Status: Disposed31/8/2026AY 2022-23

DCIT-3(4), MUMBAI, MUMBAI vs JOHNSON & JOHNSON PR IVATE LIMITED, MUMBAI

ITA 2489/MUM/2026[2005-06]Status: Disposed31/8/2026AY 2005-06

DCIT-3(4), MUMBAI, MUMBAI vs JOHNSON & JOHNSON PR IVATE LIMITED, MUMBAI

ITA 2443/MUM/2026[2004-05]Status: Disposed31/8/2026AY 2004-05

ITO IT 222, MUMBAI vs HARI KRISHNA EXPORTS PRIVATE LIMITED, MUMBAI

ITA 2362/MUM/2026[2015-16]Status: Disposed31/8/2026AY 2015-16

ITO IT 222, MUMBAI vs HARI KRISHNA EXPORTS PRIVATE LIMITED, MUMBAI

ITA 2360/MUM/2026[2012-13]Status: Disposed31/8/2026AY 2012-13

ITO IT 222, MUMBAI vs HARI KRISHNA EXPORTS PRIVATE LIMITED, MUMBAI

ITA 2351/MUM/2026[2019-20]Status: Disposed31/8/2026AY 2019-20

DCIT 19 1 MUMBAI, PIRAMAL CHAMBER LAL BAUGH PAREL vs DHIRAJLAL AND COMPANY, MUMBAI

ITA 2345/MUM/2026[2011-12]Status: Disposed31/8/2026AY 2011-12

RATAN JAMSHEDJI BATLIBOI,MUMBAI vs INCOME TAX OFFICER 19(3)(1), MUMBAI

ITA 2241/MUM/2026[2012-13]Status: Disposed31/8/2026AY 2012-13

KANCHAN WALI,MUMBAI vs INCOME TAX OFFICER WARD 34(1)(1), MUMBAI

ITA 2145/MUM/2026[2019-20]Status: Disposed31/8/2026AY 2019-20

INCOME TAX OFFICER-41(3)(3), MUMBAI, MUMBAI vs NAWALKISHOR BASUDEV SHARMA, MUMBAI

ITA 2120/MUM/2026[2022]Status: Disposed31/8/2026

UDAY NAGPURE,MUMBAI vs COMMISSIONER OF INCOME TAX (APPEALS), MUMBAI

ITA 2096/MUM/2026[2011-2012]Status: Disposed31/8/2026AY 2011-2012

NATIONAL COMMODITY & DERIVATIVES EXCHANGE LIMITED,MUMBAI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 15(1)(2), MUMBAI

ITA 2080/MUM/2026[2022-23]Status: Disposed31/8/2026AY 2022-23

ICICI SECURITIES LIMITED,MUMBAI vs THE DEPUTY COMMISSIONER OF INCOME TAX- 4(1)(1), MUMBAI

ITA 1928/MUM/2026[2021-2022]Status: Disposed31/8/2026AY 2021-2022

ICICI SECURITIES LIMITED,MUMBAI vs THE DEPUTY COMMISSIONER OF INCOME TAX- 4(1)(1), MUMBAI

ITA 1927/MUM/2026[2020-2021]Status: Disposed31/8/2026AY 2020-2021

SWATI BHAVIN SHAH,MUMBAI vs ITO WARD 41(4)(4), MUMBAI

ITA 1870/MUM/2026[2012-13]Status: Disposed31/8/2026AY 2012-13

YERROWDA INVESTMENTS LIMITED,MUMBAI vs DEPUTY/ASST. COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-8(1), MUMBAI

ITA 1737/MUM/2026[2019-20]Status: Disposed31/8/2026AY 2019-20

ACIT, MUMBAI vs AAACORP EXIM INDIA PVT. LTD., MUMBAI

ITA 1669/MUM/2026[2018-19]Status: Disposed31/8/2026AY 2018-19