← All Benches
ITAT Mumbai Bench
61,741 judgments
SMT. REEMA VIVEK KOTHARI,MUMBAI vs INCOME TAX OFFICER WARD 19(3)(1), MUMBAI
ITA 1628/MUM/2026[2013-14]Status: Disposed31/8/2026AY 2013-14
ROHAN M THAKKAR LEGAL HEIR OF LATE MAHESH N THAKKAR,MUMBAI vs DCIT CENTRAL CIRCLE 8(3), MUMBAI
ITA 1459/MUM/2026[2016-2017]Status: Disposed31/8/2026AY 2016-2017
KISHOR SHANKAR BHOIR,MUMBAI vs WARD 20 2 3, MUMBAI
ITA 1321/MUM/2026[2015-16]Status: Disposed31/8/2026AY 2015-16
ITO WARD 3(2), KALYAN, KALYAN vs FLEX THE HARDCORE HOUSE, THANE
ITA 9521/MUM/2025[2019-20]Status: Disposed31/8/2026AY 2019-20
SNEHA HEMANT SAWANT,MUMBAI vs ITO WARD 41(1)(3), MUMBAI
ITA 9334/MUM/2025[2023-24]Status: Disposed31/8/2026AY 2023-24
CHIRAG ANIL SHAH,MUMBAI vs ASSTT COMM OF INCOME TAX -CIRCLE 2991), MUMBAI
ITA 8745/MUM/2025[2013-14]Status: Disposed31/8/2026AY 2013-14
SANJAY VIRENDRA SURANA,MUMBAI vs JAO, INCOME TAX DEPARTMENT
ITA 8493/MUM/2025[2017-2018]Status: Disposed31/8/2026AY 2017-2018
SANJAY VIRENDRA SUARANA,MUMBAI vs JAO, ASSESSMENT UNIT
ITA 8492/MUM/2025[2017-2018]Status: Disposed31/8/2026AY 2017-2018
DHANAWADE TRANSPORT SERVICE,MUMBAI vs INCOME TAX OFFICER 28(1)(1), MUMBAI
ITA 8392/MUM/2025[2016-17]Status: Disposed31/8/2026AY 2016-17
NETIZEN ENGINEERING PVT LTD,MUMBAI vs INCOME TAX OFFICER WARD 1(2)(3), MUMBAI
ITA 8279/MUM/2025[2017-18]Status: Disposed31/8/2026AY 2017-18
DIMPLE SANGHVI,INDORE vs COMMISSIONER OF INCOME-TAX (APPEALS), DELHI
ITA 8267/MUM/2025[2016-17]Status: Disposed31/8/2026AY 2016-17
ITO - 14.1.1, MUMBAI vs ALLIANCE INTERMEDIATRIES & NETWORK PVT LTD, JUHU, MUMBAI
ITA 7964/MUM/2025[2010-11]Status: Disposed31/8/2026AY 2010-11
ITO-14.1.1, MUMBAI vs ALLIANCE INTERMEDIATRIES & NETWORK PVT LTD, JUHU, MUMBAI
ITA 7963/MUM/2025[2009-10]Status: Disposed31/8/2026AY 2009-10
ITO - 14.1.1, MUMBAI vs ALLIANCE INTERMEDIATRIES & NETWORK PVT LTD, JUHU, MUMBAI
ITA 7962/MUM/2025[2008-09]Status: Disposed31/8/2026AY 2008-09
INCOME TAX OFFICER - 14.1.1, MUMBAI vs ALLIANCE INTERMEDIATRIES & NETWORK PVT LTD, JUHU, MUMBAI
ITA 7849/MUM/2025[2007-08]Status: Disposed31/8/2026AY 2007-08
INCOME TAX OFFICER- 14.1.1, MUMBAI vs ALLIANCE INTERMEDIATRIES & NETWORK PVT LTD, JUHU MUMBAI
ITA 7848/MUM/2025[2006-07]Status: Disposed31/8/2026AY 2006-07
INCOME TAX OFFICER, MUMBAI vs ALLIANCE INTERMEDIATRIES & NETWORK PVT LTD, JUHU, MUMBAI
ITA 7847/MUM/2025[2005-06]Status: Disposed31/8/2026AY 2005-06
SHRI RAMESH CHANDMAL SALECHA,MUMBAI vs ITO WARD 18(3)(10, MUMBAI
ITA 7411/MUM/2025[2009-10]Status: Disposed31/8/2026AY 2009-10
WSFX GLOBAL PAY LIMITED,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 13(3)(1), MUMBAI
ITA 7145/MUM/2025[2016-17]Status: Disposed31/8/2026AY 2016-17
ALLIANCE INTERMEDIATRIES & NETWORK PVT LTD,SANTACRUZ EAST vs 14 (1)(1), CHURCHGATE
ITA 7144/MUM/2025[2010-11]Status: Disposed31/8/2026AY 2010-11
