← All Benches
ITAT Mumbai Bench
61,741 judgments
ALLIANCE INTERMEDIATERIES & NETWORK PVT LTD,SANTACRUZ EAST vs 14 (1)(1), CHURCHGATE
ITA 7143/MUM/2025[2009-10]Status: Disposed31/8/2026AY 2009-10
ALLIANCE INTERMEDIATERIES & NETWORK PVT LTD,SANTACRUZ EAST vs 14 (1)(1), CHURCHGATE
ITA 7142/MUM/2025[2008-09]Status: Disposed31/8/2026AY 2008-09
ALLIANCE INTERMEDIATERIES & NETWORK PVT LTD,SANTACRUZ EAST vs 14 (1)(1), CHURCHGATE
ITA 7141/MUM/2025[2007-08]Status: Disposed31/8/2026AY 2007-08
ALLIANCE INTERMEDIATERIES & NETWORK PVT LTD,SANTACRUZ EAST vs ITO 14 (1)(1), CHURCHGATE
ITA 7140/MUM/2025[2006-07]Status: Disposed31/8/2026AY 2006-07
ALLIANCE INTERMEDIATERIES & NETWORK PVT LTD,SANTACRUZ EAST vs 14 (1)(1), CHURCHGATE
ITA 7134/MUM/2025[2005-06]Status: Disposed31/8/2026AY 2005-06
VIJAYKUMAR BALDEV BAJAJ,MUMBAI vs COMM.OF INCOME TAX.CIRCLE 28(3), MUMBAI
ITA 6959/MUM/2025[2016-17]Status: Disposed31/8/2026AY 2016-17
ZIPPY FINANCE PRIVATE LIMITED,MUMBAI vs ITO WARD 8(3)(1), MUMBAI
ITA 6882/MUM/2025[2010-11]Status: Disposed31/8/2026AY 2010-11
M/S PRAKASH TRADERS,MUMBAI vs ITO WARD 42(1)(4), MUMBAI
ITA 6782/MUM/2025[2013-14]Status: Disposed31/8/2026AY 2013-14
ACIT CENTRAL CIRCLE 3(2), MUMBAI vs BRIJ BIHARI KAUSHIK, ALWAR
ITA 6728/MUM/2025[2023-24]Status: Disposed31/8/2026AY 2023-24
BRIJ BIHARI KAUSHIK,BHIWADI ALWAR vs ACIT CENTRAL CIRCLE 3(2), MUMBAI, MUMBAI
ITA 6518/MUM/2025[2023-24]Status: Disposed31/8/2026AY 2023-24
GLITTERING APPARTMENTS PRIVATE LIMITED,NEW DELHI vs COMMISSIONER OF INCOME TAX APPEAL, MUMBAI
ITA 5913/MUM/2025[2018-19]Status: Disposed31/8/2026AY 2018-19
MULCHAND SHAMJI CHHEDA HUF,MUMBAI vs INCOME TAX OFFICER 41(1)(3), MUMBAI
ITA 5767/MUM/2025[2018-19]Status: Disposed31/8/2026AY 2018-19
SHYAMSUNDER BANSIDHAR REENGUSIA,GHATKOPAR (EAST) vs INCOME TAX OFFICER WARD 26(1)(1), MUMBAI, BANDRA (EAST)
ITA 5585/MUM/2025[2018-19]Status: Disposed31/8/2026AY 2018-19
KOMAL RAVJI CHHEDA,MUMBAI vs DCIT, CIRCLE 42(1)(1), MUMBAI, BANDRA KURLA COMPLEX
ITA 4661/MUM/2025[2011-2012]Status: Disposed31/8/2026AY 2011-2012
RAHULKUMAR BAJAJ CHARITABLE TRUST,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 26(1), MUMBAI, MUMBAI
ITA 4587/MUM/2025[2018-19]Status: Disposed31/8/2026AY 2018-19
DCIT 5(1)(1), MUMBAI, MUMBAI vs HARI KRISHNA EXPORTS PVT LTD, MUMBAI
ITA 3864/MUM/2025[2018-19]Status: Disposed31/8/2026AY 2018-19
DEPUTY COMMISSIONER OF INCOME TAX-CIRCLE 4(3)(1), AAYAKAR BHAVAN MUMBAI vs CHETAN RASIKLAL SHAH, BORIWALI
ITA 3028/MUM/2025[2015-16]Status: Disposed31/8/2026AY 2015-16
AUM INFRATEX PRIVATE LIMITED,MUMBAI vs ASSESSING OFFICER 4.1.2, AAYAKAR BHAVAN
ITA 5173/MUM/2024[2013-2014]Status: Disposed31/8/2026AY 2013-2014
UCB INDIA PVT. LTD,MUMBAI vs ADDL/ ACIT/ JT/ DY/ NFAC, MUMBAI
ITA 905/MUM/2021[2016-17]Status: Disposed31/8/2026AY 2016-17
M/S.U.S.ROOFS LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX 15(3)(2), MUMBAI
ITA 1961/MUM/2018[2010-11]Status: Disposed31/8/2026AY 2010-11