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ITAT Mumbai Bench

61,741 judgments

M/S. VODAFONE MOBILE SERVICES LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 1021/DEL/2015[2010-11]Status: Disposed31/8/2026AY 2010-11

VODAFONE MOBILE SERVICES LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 4227/DEL/2013[2008-09]Status: Disposed31/8/2026AY 2008-09

VODAFONE MOBILE SERVICES LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 4225/DEL/2013[2007-08]Status: Disposed31/8/2026AY 2007-08

VODAFONE MOBILE SERVICES LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 4223/DEL/2013[2006-07]Status: Disposed31/8/2026AY 2006-07

VODAFONE MOBILE SERVICES LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 4221/DEL/2013[2005-06]Status: Disposed31/8/2026AY 2005-06

VODAFONE MOBILE SERVICES LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 4220/DEL/2013[2004-05]Status: Disposed31/8/2026AY 2004-05

VODAFONE MOBILE SERVICES LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 4216/DEL/2013[2003-04]Status: Disposed31/8/2026AY 2003-04

GENERAL ELECTRIC CAPITAL CORPORATION INC.,MUMBAI vs ASST. DIRECTOR OF INCOME TAX (INT.TAX.)-3(1), MUMBAI

ITA 1415/MUM/2009[2004-2005]Status: Disposed31/8/2026AY 2004-2005

GENERAL ELECTRIC CAPITAL CORPORATION INC.,MUMBAI vs ASST. DIRECTOR OF INCOME TAX (INT.TAX.)-3(1), MUMBAI

ITA 1414/MUM/2009[2003-2004]Status: Disposed31/8/2026AY 2003-2004

ADIT (IT) 3(1), MUMBAI vs GENERAL ELECTRIC COMPANY, MUMBAI

ITA 1341/MUM/2009[2004-2005]Status: Disposed31/8/2026AY 2004-2005

ADIT (IT) 3(1), MUMBAI vs GENERAL ELECTRIC COMPANY, MUMBAI

ITA 1340/MUM/2009[2003-2004]Status: Disposed31/8/2026AY 2003-2004

CHITRA AVDHESH MEHTA,MUMBAI vs ITO 33 (1) (3), MUMBAI

ITA 3229/MUM/2023[2014-15]Status: Disposed31/8/2026AY 2014-15

ACIT-23(1), MUMBAI, MUMBAI vs GORDHANBHAI GOVINDBHAI KAKADIYA, MUMBAI

ITA 5333/MUM/2024[2016]Status: Disposed31/8/2026

SHRI NARENDRA KUMAR BILLAIYA, ACCOUNT MEMBER, SHRI ANIKESH BANERJEE (Judicial Member)

OJASVI MEDIA MATRIX PRIVATE LIMITED,INDORE vs WARD 1(2) (3), MUMBAI

ITA 6277/MUM/2025[2018-19]Status: Disposed31/8/2026AY 2018-19

SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), MS. RENU JAUHRI (Accountant Member)

OJASVI MEDIA MATRIX PRIVATE LIMITED,INDORE vs WARD 1 (2) (3), MUMBAI

ITA 6276/MUM/2025[2018-19]Status: Disposed31/8/2026AY 2018-19

SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), MS. RENU JAUHRI (Accountant Member)

OJASVI MEDIA MATRIX PRIVATE LIMITED,INDORE vs WARD 1 (2) (3), MUMBAI

ITA 6275/MUM/2025[2018-19]Status: Disposed31/8/2026AY 2018-19

SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), MS. RENU JAUHRI (Accountant Member)

OJASVI MEDIA MATRIX PRIVATE LIMITED,INDORE vs WARD 1 (2) (3), MUMBAI

ITA 6274/MUM/2025[2012-13]Status: Disposed31/8/2026AY 2012-13

SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), MS. RENU JAUHRI (Accountant Member)

OJASVI MEDIA METRIX PRIVATE LIMITED,INDORE vs WARD 1(2)(3), MUMBAI, MUMBAI, MUMBAI

ITA 6253/MUM/2025[2015-16]Status: Disposed31/8/2026AY 2015-16

SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), MS. RENU JAUHRI (Accountant Member)

OJASVI MEDIA METRIX PRIVATE LIMITED,INDORE vs WARD 1(2) (3), MUMBAI

ITA 6252/MUM/2025[2014-15]Status: Disposed31/8/2026AY 2014-15

SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), MS. RENU JAUHRI (Accountant Member)

OJASVI MEDIA METRIX PRIVATE LIMITED,INDORE vs WARD1(2) (3), MUMBAI

ITA 6251/MUM/2025[2013-14]Status: Disposed31/8/2026AY 2013-14