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ITAT Mumbai Bench

61,741 judgments

ACC DIAMOND JUBILEE EDUCATION TRUST,MUMBAI vs EXEM. ITO 1 (1), MUMBAI

ITA 4316/MUM/2026[2019-20]Status: Disposed27/8/2026AY 2019-20

LAS CARGO PVT. LTD.,PIRAMAL MANSION vs INCOME TAX OFFICER TDS WARD- 1 (3)(3), DR. GOPALRAO DESHMUKH MARG

ITA 4265/MUM/2026[2019-20]Status: Disposed27/8/2026AY 2019-20

AASHISH PRAVIN JAIN,THANE vs IT0, THANE

ITA 4162/MUM/2026[2020-21]Status: Disposed27/8/2026AY 2020-21

INCOME TAX OFFICER - 15(2)(1), MUMBAI, MUMBAI vs KEVI CHEM COLOUR PVT. LTD., MUMBAI

ITA 4084/MUM/2026[2019]Status: Disposed27/8/2026

SHREE BHARATESHWAR BAHUBALI JINAGNA S.M.P. TAPAGACCHA JAIN TRUST,BHAYANDAR WEST vs ITO WARD 3(2), THANE, THANE

ITA 4062/MUM/2026[2020-21]Status: Disposed27/8/2026AY 2020-21

INCOME TAX OFFICER- 41(4)(4), MUMBAI, MUMBAI vs SATYAWAN SHRIDHAR KADAM, MUMBAI

ITA 3959/MUM/2026[2015-16]Status: Disposed27/8/2026AY 2015-16

INCOME TAX OFFICER-1(1)(1),MUMBAI, AAYAKAR BHAWAN vs AMBIKA LOGISTICS PRIVATE LIMITED, THIRD FLOOR, LAWARENCE AND MAYO BLDG., FORT MUMBAI

ITA 3883/MUM/2026[2022-23]Status: Disposed27/8/2026AY 2022-23

BHANSALI ENGINEERING POLYMERS LIMITED,MUMBAI vs CIRCLE 1(2)(1), MUMBAI

ITA 3601/MUM/2026[2018-19]Status: Disposed27/8/2026AY 2018-19

DCIT CIRCLE 19(1) MUMBAI, MUMBAI vs HINDVA IMPEX, MUMBAI

ITA 3419/MUM/2026[2007-08]Status: Disposed27/8/2026AY 2007-08

MYRA MALL MANAGEMENT COMPANY PRIVATE LIMITED,MUMBAI vs THE DEPUTY COMMISSIONER OF INCOME-TAX CIRCLE 7(2)(2), MUMBAI

ITA 3360/MUM/2026[AY 2012-13]Status: Disposed27/8/2026

JEETEN JAYSHUKHLAL MEHTA,MUMBAI vs DCIT 27(1), NAVI MUMBAI

ITA 2997/MUM/2026[2023-24]Status: Disposed27/8/2026AY 2023-24

MAZDA AND CO,THANE vs ACIT CIRCLE, PALGHAR

ITA 2996/MUM/2026[2017-18]Status: Disposed27/8/2026AY 2017-18

GLUHEND INDIA PRIVATE LIMITED,DELHI vs DCIT - 3(1)(1), MUMBAI

ITA 271/MUM/2026[2022-23]Status: Disposed27/8/2026AY 2022-23

BHARAT TRADING CORPORATION,MUMBAI vs DCIT- 19(1), PIRAMAL CHAMBERS

ITA 2581/MUM/2026[2013-14]Status: Disposed27/8/2026AY 2013-14

ASHOK BIRLA FOUNDATION,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI

ITA 2500/MUM/2026[2026-27]Status: Disposed27/8/2026AY 2026-27

EPSON TRADING PVT LTD (MERGED BADNOOBS TECHONOLOGY PVT LTD),MUMBAI vs DCIT, CENTRAL CIRCLE 4(2), MUMBAI

ITA 1715/MUM/2026[2010-11]Status: Disposed27/8/2026AY 2010-11

SHREE ULKA LLP ,MUMBAI vs ACIT, CENTRAL CIRCLE 1, MUMBAI

ITA 9234/MUM/2025[2022-23]Status: Disposed27/8/2026AY 2022-23

SHREE ULKA LLP, MUMBAI vs ACIT, CENTRAL CIRCLE 1, THANE

ITA 9233/MUM/2025[2021-22]Status: Disposed27/8/2026AY 2021-22

DY. COMMISSIONER OF INCOME TAX-3(3)(1),MUMBAI, MUMBAI vs SARTHAK INDUSTRIES LTD., MUMBAI

ITA 9129/MUM/2025[2012-13]Status: Disposed27/8/2026AY 2012-13

DCIT-7(1)(1), MUMBAI, AAYAKAR BHAWAN vs HBS REALTORS PRIVATE LIMITED, CEEJAY HOUSE ,DR ANNIE BESANT ROAD WORLI

ITA 5468/MUM/2025[2008-09]Status: Disposed27/8/2026AY 2008-09