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ITAT Mumbai Bench

61,741 judgments

INCOME TAX OFFICER 20(1)(1), MUMBAI, MUMBAI vs ADITYA BIRLA PRIVATE EQUITY SUNRISE FUND, MUMBAI

ITA 4742/MUM/2026[2016]Status: Disposed26/8/2026

GOAN HOTELS & REALTY PRIVATE LIMITED,MUMBAI vs DCIT CC-8(1), MUMBAI, MUMBAI

ITSSA 1318/MUM/2025[2018-19]Status: Disposed25/8/2026AY 2018-19

GOAN HOTELS & REALTY PRIVATE LIMITED,MUMBAI vs DCIT CC-8(1), MUMBAI, MUMBAI

ITSSA 1317/MUM/2025[2017-18]Status: Disposed25/8/2026AY 2017-18

GOAN HOTELS & REALTY PRIVATE LIMITED,MUMBAI vs DCIT CC-8(1), MUMBAI, MUMBAI

ITSSA 1316/MUM/2025[2016-17]Status: Disposed25/8/2026AY 2016-17

GOAN HOTELS & REALTY PRIVATE LIMITED,MUMBAI vs DCIT CC-8(1), MUMBAI, MUMBAI

ITSSA 1314/MUM/2025[2015-16]Status: Disposed25/8/2026AY 2015-16

GOAN HOTELS & REALTY PRIVATE LIMITED,MUMBAI vs DCIT CC-8(1), MUMBAI, MUMBAI

ITSSA 1313/MUM/2025[2014-15]Status: Disposed25/8/2026AY 2014-15

GOAN HOTELS & REALTY PRIVATE LIMITED,MUMBAI vs DCIT CC-8(1), MUMBAI, MUMBAI

ITSSA 1311/MUM/2025[2013-14]Status: Disposed25/8/2026AY 2013-14

LATE GOVINDRAM MATHURADAS AGARWAL (LEGAL HEIR AND SON SHARAD GOVINDRAM AGARWAL),MUMBAI vs INCOME TAX OFFICER- 42 (2) (1), MUMBAI SUBURBAN

ITA 4194/MUM/2026[2012-13]Status: Disposed24/8/2026AY 2012-13

GROWELL CONSULTANTS PRIVATE LIMITED,MUMBAI vs ITO 3(1)(3), MUMBAI

ITA 3891/MUM/2026[2012-13]Status: Disposed24/8/2026AY 2012-13

NEEPA VIPUL PAREKH,MUMBAI vs INCOME TAX OFFICE WARD 42(1)3, MUMBAI

ITA 306/MUM/2026[2019-20]Status: Disposed24/8/2026AY 2019-20

SHREE VINJHAN JAIN SANGH,MUMBAI vs INCOME TAX OFFICER, INCOME TAX APPELLATE TRIBUNAL

ITA 2973/MUM/2026[2022-23]Status: Disposed24/8/2026AY 2022-23

DWIJS OVERSEAS LLP,MUMBAI vs ITO, WARD 19(1)(1), MUMBAI., MUMBAI

ITA 2791/MUM/2026[2022-23]Status: Disposed24/8/2026AY 2022-23

LATE ASHOK CHAGANLAL JAIN,MUMBAI vs ITO WARD 41(4 )( 1 ) MUMBAI, MUMBAI

ITA 2583/MUM/2026[2008-09]Status: Disposed24/8/2026AY 2008-09

YASHMITH RAJENDRA CHOUDHARY,MUMBAI vs INCOME TAX OFFICER WARD 22(3)(6), MUMBAI, MUMBAI

ITA 1898/MUM/2026[2020-21]Status: Disposed24/8/2026AY 2020-21

SUNIL INDRAVADAN SHAH,MUMBAI vs ITO WD 19(3)(1), INCOME TAX DEPARTMENT

ITA 7276/MUM/2025[2020-21]Status: Disposed24/8/2026AY 2020-21

ACIT, MUMBAI vs GENEXT HARDWARE AND PARKS PRIVATE LIMITED, MUMBAI

ITA 6208/MUM/2025[2017-18]Status: Disposed24/8/2026AY 2017-18

ACIT, MUMBAI vs SHETH DEVELOPERS PRIVATE LIMITED, MUMBAI

ITA 6204/MUM/2025[2020-21]Status: Disposed24/8/2026AY 2020-21

SHETH CORP PRIVATE LIMITED,MUMBAI vs ACIT-CC-4(2), MUMBAI

ITA 5605/MUM/2025[2018-19]Status: Disposed24/8/2026AY 2018-19

SHETH DEVELOPERS PRIVATE LIMITED,MUMBAI vs ACIT, CC -4(2), MUMBAI

ITA 5604/MUM/2025[2018-19]Status: Disposed24/8/2026AY 2018-19

SHETH DEVELOPERS PRIVATE LIMITED,MUMBAI vs ACIT, CC -4(2), MUMBAI

ITA 5603/MUM/2025[2020-21]Status: Disposed24/8/2026AY 2020-21