← All Benches
ITAT Mumbai Bench
61,741 judgments
SPAN CONSTRUCTION,BHAYANDAR vs DCIT, CENTRAL CIRCLE 1, THANE, THANE
ITA 6904/MUM/2024[2013-2014]Status: Disposed24/8/2026AY 2013-2014
SPAN CONSTRUCTION,BHAYANDAR vs DCIT, CENTRAL CIRCLE 1, THANE, THANE
ITA 6903/MUM/2024[2012-13]Status: Disposed24/8/2026AY 2012-13
SPAN DEVELOPERS,MAHARASHTRA vs DCIT, CENTRAL CIRCLE 1, THANE, THANE
ITA 6899/MUM/2024[2014-15]Status: Disposed24/8/2026AY 2014-15
SPAN DEVELOPERS,MAHARSHTRA vs DCIT, CENTRAL CIRCLE 1, THANE, THANE
ITA 6898/MUM/2024[2013-14]Status: Disposed24/8/2026AY 2013-14
SPAN DEVELOPERS,MAHARASHTRA vs DCIT, CENTRAL CIRCLE 1, THANE, THANE
ITA 6897/MUM/2024[2012-13]Status: Disposed24/8/2026AY 2012-13
SPAN REALTORS,MUMBAI vs DCIT, CENTRAL CIRCLE 1, THANE, THANE
ITA 6896/MUM/2024[2013-14]Status: Disposed24/8/2026AY 2013-14
SPAN REALTORS,MUMBAI vs DCIT, CENTRAL CIRCLE 1, THANE, THANE
ITA 6890/MUM/2024[2012-13]Status: Disposed24/8/2026AY 2012-13
SPAN REALTORS,MUMBAI vs DCIT, CENTRAL CIRCLE 1, THANE, THANE
ITA 6888/MUM/2024[2014-15]Status: Disposed24/8/2026AY 2014-15
PARAMOUNT PICTURES INTERNATIONAL LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION)-3(3)(1), MUMBAI
ITA 3263/MUM/2023[2020-21]Status: Disposed24/8/2026AY 2020-21
DCIT CENTRAL CIRCLE 3(3),MUMBAI, MUMBAI vs STRAWBERRY CONSTRUCTIONS PRIVATE LIMITED, MUMBAI
ITA 3136/MUM/2023[2013-14]Status: Disposed24/8/2026AY 2013-14
DCIT CENTRAL CIRCLE 3(3), MUMBAI, MUMBAI vs STRAWBERRY CONSTRUCTIONS PRIVATE LIMITED, MUMBAI
ITA 3133/MUM/2023[2014-15]Status: Disposed24/8/2026AY 2014-15
M/S STRAWBERRY CONSTRUCTION PRIVATE LIMITED,MUMBAI vs DY. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 3(3), MUMBAI
ITA 2586/MUM/2023[2014-2015]Status: Disposed24/8/2026AY 2014-2015
M/S. STRAWBERRY CONSTRUCTION PVT LTD,MUMBAI vs DCIT CENTRAL CIRCLE 3 (3), MUMBAI
ITA 2585/MUM/2023[2013-14]Status: Disposed24/8/2026AY 2013-14
M/S. STARAWBERRY CONSTRUCTION PVT LTD,MUMBAI vs DCIT, CENTRAL CIRCLE 3 (3), MUMBAI
ITA 2584/MUM/2023[2009-10]Status: Disposed24/8/2026AY 2009-10
M/S. STRAWBERRY CONSTRUCTION PVT LTD,MUMBAI vs DCIT CENTRAL CIRCLE 3 (3), MUMBAI
ITA 2582/MUM/2023[2008-09]Status: Disposed24/8/2026AY 2008-09
PARAMOUNT PICTURES INTERNATONAL LTD.,MUMBAI vs DCIT (IT) 3 (3)(2), MUMBAI
ITA 2148/MUM/2022[2019-20]Status: Disposed24/8/2026AY 2019-20
TECH MAHINDRA LTD,MUMBAI vs DCIT CIR 2(3), MUMBAI
ITA 7487/MUM/2012[2008-09]Status: Disposed24/8/2026AY 2008-09
HARKARAM JOGIJI CHOUDHARY,MUMBAI vs DCIT CENTRAL CIRCLE 4(2), MUMBAI
ITSSA 7462/MUM/2026[2019-20]Status: Disposed21/8/2026AY 2019-20
BEAU MONDE B TOWER COOPERATIVE HOUSING SOCIETY LIMITED,MUMBAI vs WARD 22(1)(6), INCOME TAX OFFICER, MUMBAI
ITA 7191/MUM/2026[2016-17]Status: Disposed21/8/2026AY 2016-17
HARESH NANWANI,MUMBAI vs ASSESSING OFFICER, KAUTILYA BHAVAN, MUMBAI
ITA 6643/MUM/2026[2017-18]Status: Disposed21/8/2026AY 2017-18
