← All Benches
ITAT Mumbai Bench
61,741 judgments
SAHNEY KIRKWOOD PRIVATE LIMITED,MUMBAI vs ACIT/ JCIT, AGRA, AGRA
ITA 6473/MUM/2026[2009-10]Status: Disposed21/8/2026AY 2009-10
BAJARANGLAL BHURARAM PAREEK,BHAYANDER, THANE vs INCOME TAX OFFICER 24(1)(1), MUMBAI, MUMBAI
ITA 6074/MUM/2026[2010-11]Status: Disposed21/8/2026AY 2010-11
LAXMIBEN VIJAYLAL SANGHAVI CHARITABLE TRUST,MUMBAI vs EXEM.WARD 1(2), INCOME TAX APPELLATE TRIBUNAL
ITA 6014/MUM/2026[2018-19]Status: Disposed21/8/2026AY 2018-19
KISHOR JAMNADAS MORZARIA,MUMBAI vs INCOME TAX OFFICER, MUMBAI
ITA 6004/MUM/2026[2018-2019]Status: Disposed21/8/2026AY 2018-2019
NEELKANTH REALTORS LIMITED,MUMBAI vs ITO WARD 3(2)(3), MUMBAI, MUMBAI
ITA 5878/MUM/2026[2024-25]Status: Disposed21/8/2026AY 2024-25
AKANSHA YOGESH DESHMUKH ,MUMBAI vs DCIT(INTERNATION TAXATION ) 2(1), MUMBAI
ITA 568/MUM/2026[2018-19]Status: Disposed21/8/2026AY 2018-19
ZAGDUSINGH CHARITABLE TRUST,MUMBAI vs ASSITSTANT COMMISIONER OF INCOME TAX (EXEMPTION CIRCLE - 2), MUMBAI, MUMBAI
ITA 5622/MUM/2026[2022-2023]Status: Disposed21/8/2026AY 2022-2023
INCOME-TAX OFFICER - 12(1)(1), MUMBAI, MUMBAI vs BRIDGE MEDISALES PRIVATE LIMITED, RATNAGIRI
ITA 5412/MUM/2026[2018-19]Status: Disposed21/8/2026AY 2018-19
GULSHANE RASUL FOUNDATION,NASHIK vs CIT (EXEMPTIONS), MUMBAI
ITA 5408/MUM/2026[2022-2023 to 2026-2027]Status: Disposed21/8/2026
AJAY JAYASINH MARIWALA ,MUMBAI vs DCIT, 19(1), MUMBAI
ITA 54/MUM/2026[2022-23]Status: Disposed21/8/2026AY 2022-23
LATE SURYAKANT SHANTARAM BANE (THROUGH LEGAL HEIR-SANDEEP SURYAKANT BANE),MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX 42(1)(1), MUMBAI, MUMBAI
ITA 5376/MUM/2026[2016-17]Status: Disposed21/8/2026AY 2016-17
SHARDABEN BHOGILAL VORA CHARITY TRUST,MUMBAI vs ITO (EXEMPTIONS) WARD 2(3), MUMBAI
ITA 5357/MUM/2026[2027-28 TO 2031-32]Status: Disposed21/8/2026
DEPUTY COMMISSIONER OF INCOME TAX, MUMBAI vs NATIONAL PAYMENT CORPORATION OF INDIA, MUMBAI
ITA 5329/MUM/2026[2013-14]Status: Disposed21/8/2026AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, MUMBAI vs NATIONAL PAYMENT CORPORATION OF INDIA, MUMBAI
ITA 5328/MUM/2026[2014-15]Status: Disposed21/8/2026AY 2014-15
SHARDABEN BHOGILAL VORA CHARITY TRUST,MUMBAI vs ITO (EXEMPTIONS) WARD 2(3), MUMBAI
ITA 5306/MUM/2026[2027-28 TO 2031-32]Status: Disposed21/8/2026
BRIDGE MEDISALES PRIVATE LIMITED,RATNAGIRI vs INCOME TAX OFFICER, WARD 12(1)(1), MUMBAI, MUMBAI
ITA 5004/MUM/2026[2018-19]Status: Disposed21/8/2026AY 2018-19
NAVKAR INVESTMENTS,DADAR vs INCOME TAX OFFICER, WARD 20(2)(1), MUMBAI
ITA 4905/MUM/2026[2016-17]Status: Disposed21/8/2026AY 2016-17
INCOME TAX OFFICER 22(2)(1), MUMBAI, MUMBAI vs NITESH NIRMALKUMAR BHANSALI, MUMBAI
ITA 4820/MUM/2026[2023-24]Status: Disposed21/8/2026AY 2023-24
DCIT(EXEMPTIONS)-1(1), MUMBAI, MUMBAI vs BHARAT DIAMOND BOURSE, MUMBAI
ITA 4818/MUM/2026[2023-24]Status: Disposed21/8/2026AY 2023-24
DIMPLE JITENDRA JAIN,MUMBAI vs WARD 27(1)(1), MUMBAI, NAVI MUMBAI
ITA 4657/MUM/2026[2018-2019]Status: Disposed21/8/2026AY 2018-2019
