← All Benches
ITAT Mumbai Bench
61,741 judgments
RAMESH MERCHANT FOUNDATION,MUMBAI vs CIT(EXEMPTION), MUMBAI, MUMBAI
ITA 4651/MUM/2026[2026-27 to AY 2036-37]Status: Disposed21/8/2026
RAMESH MERCHANT FOUNDATION,MUMBAI vs CITEXEMPTION WARD 2(2), MUMBAI, MUMBAI
ITA 4650/MUM/2026[2026-27 to AY 2036-37]Status: Disposed21/8/2026
RAVI VIKRAM SHAH,MUMBAI vs INCOME TAX OFFICER, 41(4)(3), MUMBAI
ITA 4597/MUM/2026[AY 2017-18]Status: Disposed21/8/2026
SACHIN MADHUKAR FEGDE,AMBERNATH vs DCIT1, CIRCLE 1, KALYAN
ITA 4596/MUM/2026[2019-20]Status: Disposed21/8/2026AY 2019-20
DARSHIT BHARAT HARIA,MUMBAI, MAHARASHTRA vs INCOME TAX OFFICER, WARD 41(2)(1), MUMBAI, MUMBAI, MAHARASHTRA
ITA 4388/MUM/2026[2014-15]Status: Disposed21/8/2026AY 2014-15
SMT SHANTABEN MITHALAL JAIN CHARITABLE TRUST,MUMBAI vs CIT (EXEMPTION), PUNE, MUMBAI
ITA 4382/MUM/2026[2024-25]Status: Disposed21/8/2026AY 2024-25
UNH MANAGEMENT SERVICES PRIVATE LIMITED,NAVI MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, KALYAN
ITA 4275/MUM/2026[2022-23]Status: Disposed21/8/2026AY 2022-23
VIJAY KUMAR RAMPYARE PANDIT,MUMBAI vs THE INCOME TAX OFFICER, WARD 41(4)(4), MUMBAI, MUMBAI
ITA 4067/MUM/2026[2018-19]Status: Disposed21/8/2026AY 2018-19
VIJAY KUMAR RAMPYARE PANDIT,MUMBAI vs THE INCOME TAX OFFICER, WARD 41(4)(4), MUMBAI, MUMBAI
ITA 4066/MUM/2026[2018-19]Status: Disposed21/8/2026AY 2018-19
THE CHITRAPUR CO-OPERATIVE HOUSING SOCIETY LIMITED,MUMBAI vs INCOME TAX OFFICER CIRCLE 19(3), MUMBAI
ITA 4037/MUM/2026[2022-23]Status: Disposed21/8/2026AY 2022-23
RUPEN DINESH DOCTOR,VILE PARLE WEST vs THE INCOME TAX OFFICER, WARD 25(3)(3), MUMBAI, PRATYAKSH KAR BHAWAN, BANDRA (EAST), MUMBAI.
ITA 3972/MUM/2026[2009-10]Status: Disposed21/8/2026AY 2009-10
DHWAJA COMMODITY SERVICES PRIVATE LIMITED,MUMBAI vs DCIT CIRCLE-4(2)(1), MUMBAI
ITA 3937/MUM/2026[2018-19]Status: Disposed21/8/2026AY 2018-19
MAKER TOWER F PREMISES CO OPERATIVE SOCIETY LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 17(1), MUMBAI, MUMBAI
ITA 3913/MUM/2026[2022-23]Status: Disposed21/8/2026AY 2022-23
MAYOOR CO-OPERATIVE HOUSING SOCIETY LIMITED,MUMBAI vs JURISDICTIONAL AO WARD 22(2)(1), MUMBAI, MUMBAI
ITA 3860/MUM/2026[2020-21]Status: Disposed21/8/2026AY 2020-21
VAAYU INFRASTRUCTURE LLP ,MUMBAI vs DCIT, CIRCLE - 3(3)(1), MUMBAI, MUMBAI
ITA 3848/MUM/2026[2018-19]Status: Disposed21/8/2026AY 2018-19
CHANDRIKA HEMENDRA KAPADIA,MUMBAI vs ACIT - CENTRAL CIRCLE 8(2), MUMBAI
ITA 3619/MUM/2026[2020-21]Status: Disposed21/8/2026AY 2020-21
CHANDRIKA HEMENDRA KAPADIA,MUMBAI vs ACIT - CENTRAL CIRCLE 8(2), MUMBAI
ITA 3618/MUM/2026[2019-20]Status: Disposed21/8/2026AY 2019-20
CHANDRIKA HEMENDRA KAPADIA,MUMBAI vs ACIT - CENTRAL CIRCLE 8(2), MUMBAI
ITA 3617/MUM/2026[2018-19]Status: Disposed21/8/2026AY 2018-19
CHANDRIKA HEMENDRA KAPADIA,MUMBAI vs ACIT - CENTRAL CIRCLE 8(2), MUMBAI
ITA 3616/MUM/2026[2017-18]Status: Disposed21/8/2026AY 2017-18
CHANDRIKA HEMENDRA KAPADIA,MUMBAI vs ACIT - CENTRAL CIRCLE 8(2), MUMBAI
ITA 3615/MUM/2026[2016-17]Status: Disposed21/8/2026AY 2016-17
