← All Benches
ITAT Mumbai Bench
61,741 judgments
CHANDRIKA HEMENDRA KAPADIA,MUMBAI vs ACIT - CENTRAL CIRCLE 8(2), MUMBAI
ITA 3614/MUM/2026[2015-16]Status: Disposed21/8/2026AY 2015-16
CHANDRIKA HEMENDRA KAPADIA,MUMBAI vs ACIT - CENTRAL CIRCLE 8(2), MUMBAI
ITA 3613/MUM/2026[2014-15]Status: Disposed21/8/2026AY 2014-15
DY COMMISSIONER OF INCOME TAX CIRCLE-3(3)(1),MUMBAI, MUMBAI vs RELIANCE JIO INFOCOMM LIMITED, MUMBAI
ITA 3541/MUM/2026[2019-20]Status: Disposed21/8/2026AY 2019-20
DY COMMISSIONER OF INCOME TAX CIRCLE-3(3)(1),MUMBAI, MUMBAI vs RELIANCE JIO INFOCOMM LIMITED, MUMBAI
ITA 3540/MUM/2026[2019-20]Status: Disposed21/8/2026AY 2019-20
DWARKAPRASAD DHANRAJ BHARADIA,MUMBAI vs INCOME TAX OFFICER-23(1)(6), MUMBAI, MUMBAI
ITA 3529/MUM/2026[2009-10]Status: Disposed21/8/2026AY 2009-10
DCIT CC 8(2),MUMBAI, MUMBAI vs CHANDRIKA HEMENDRA KAPADIA, MUMBAI
ITA 3409/MUM/2026[2020-21]Status: Disposed21/8/2026AY 2020-21
DCIT CC 8(2),MUMBAI, MUMBAI vs CHANDRIKA HEMENDRA KAPADIA, MUMBAI
ITA 3408/MUM/2026[2019-20]Status: Disposed21/8/2026AY 2019-20
DCIT CC 8(2),MUMBAI, MUMBAI vs CHANDRIKA HEMENDRA KAPADIA, MUMBAI
ITA 3407/MUM/2026[2018-19]Status: Disposed21/8/2026AY 2018-19
DCIT CC 8(2),MUMBAI, MUMBAI vs CHANDRIKA HEMENDRA KAPADIA, MUMBAI
ITA 3406/MUM/2026[2017-18]Status: Disposed21/8/2026AY 2017-18
DCIT CC 8(2),MUMBAI, MUMBAI vs CHANDRIKA HEMENDRA KAPADIA, MUMBAI
ITA 3405/MUM/2026[2016-17]Status: Disposed21/8/2026AY 2016-17
DCIT CC 8(2),MUMBAI, MUMBAI vs CHANDRIKA HEMENDRA KAPADIA, MUMBAI
ITA 3404/MUM/2026[2015-16]Status: Disposed21/8/2026AY 2015-16
DCIT CC 8 (2), MUMBAI, MUMBAI vs CHANDRIKA HEMENDRA KAPADIA, MUMBAI
ITA 3403/MUM/2026[2014-15]Status: Disposed21/8/2026AY 2014-15
SHREE THIRUMALAI MARKETING & INVETMENTS LIMITED,MUMBAI, MAHARASHTRA vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(3), MUMBAI, MUMBAI, MAHARASHTRA
ITA 3364/MUM/2026[2014-15]Status: Disposed21/8/2026AY 2014-15
BHUJANG JANKIRAM MUNDHE,NAVI MUMBAI vs ITO, WARD 28(1)(1), MUMBAI, NAVI MUMBAI
ITA 3357/MUM/2026[2020-21]Status: Disposed21/8/2026AY 2020-21
SHRI SHIVKRUPA SYNTHETICS PRIVATE LIMITED,MUMBAI vs DCIT 8(2)(1), MUMBAI
ITA 3151/MUM/2026[2023-24]Status: Disposed21/8/2026AY 2023-24
NAVRANG HOSPITALITY PRIVATE LIMITED,AMBERNATH vs INCOME TAX OFFICER, KALYAN
ITA 2672/MUM/2026[2013-2014]Status: Disposed21/8/2026AY 2013-2014
OZONE INFRA PROJECTS,MUMBAI vs ASSISSTANT COMMISSIONER OF INCOME TAX, THANE
ITA 251/MUM/2026[2017-18]Status: Disposed21/8/2026AY 2017-18
RAJESH SUBHASH SHARMA ,MUMBAI vs ITO WARD 16(3)(1), MUMBAI
ITA 1541/MUM/2026[2018-19]Status: Disposed21/8/2026AY 2018-19
ACIT-4(1)(1), MUMBAI, MUMBAI vs BHAGERIA INDUSTRIES LIMITED, PALGHAR, MAHARASHTRA
ITA 1125/MUM/2026[2014-15]Status: Disposed21/8/2026AY 2014-15
ATCOM TECHNOLOGIES LIMITED ,MUMBAI vs DCIT, CIRCLE 6(1)(2), MUMBAI
ITA 8924/MUM/2025[2022-23]Status: Disposed21/8/2026AY 2022-23