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ITAT Mumbai Bench

61,741 judgments

BHGAWATI ABHILASHA CONVENTURE,MUMBAI vs THE ACIT 26(1), MUMBAI

ITA 8591/MUM/2025[2017-18]Status: Disposed21/8/2026AY 2017-18

ACIT-6(1)(2), MUMBAI, MUMBAI vs IMPERIAL CONSULTANTS AND SECURITIES LIMITED, MUMBAI

ITA 7042/MUM/2025[2014-15]Status: Disposed21/8/2026AY 2014-15

JITESH PRAKASHCHANDRA JADAV,THANE vs ITO-31(2)(1), MUMBAI

ITA 6176/MUM/2025[2010-11]Status: Disposed21/8/2026AY 2010-11

NEO ITURKAA ENTERPRISES,MUMBAI vs ACIT, CIRCLE 26(2), MUMBAI, MUMBAI

ITA 5430/MUM/2025[2017-18]Status: Disposed21/8/2026AY 2017-18

DCIT, CENTRAL CIRCLE-7(2), , MUMBAI vs MAN INDUSTRIES (INDIA) LIMITED, MUMBAI

ITA 2279/MUM/2025[2021-22]Status: Disposed21/8/2026AY 2021-22

PRAKASH S LADHA,MUMBAI vs INCOME TAX OFFICE WARD 30(2)(5), MUMBAI

ITA 907/MUM/2026[2011-12]Status: Disposed20/8/2026AY 2011-12

TODINI METALS AND CHEMICALS INDIA PRIVATE LIMITED,MUMBAI vs DY CIT, CIRCLE 14(1)(2), MUMBAI

ITA 807/MUM/2026[2020-21]Status: Disposed20/8/2026AY 2020-21

SOMESHWAR KRUPA CHARITABLE TRUST,MUMBAI vs CIT (EXEM), MUMBAI

ITA 720/MUM/2026[2023-24]Status: Disposed20/8/2026AY 2023-24

NIVODA LLP,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, AAYAKAR BHAVAN, MUMBAI

ITA 6620/MUM/2026[2022-2023]Status: Disposed20/8/2026AY 2022-2023

NAHUR VISHWAKUTIR CHS LTD,MULUND WEST vs ITO 26(1)(1), MUMBAI

ITA 6305/MUM/2026[2021-22]Status: Disposed20/8/2026AY 2021-22

INDU KIRIT SHAH,MUMBAI vs INCOME TAX OFFICER WARD 41(2)(2), MUMBAI

ITA 6237/MUM/2026[2012-13]Status: Disposed20/8/2026AY 2012-13

JAGDISHPRASAD BUBNA FAMILY TRUST,MUMBAI vs ITO 23(1)(6), MUMBAI

ITA 6180/MUM/2026[2024-25]Status: Disposed20/8/2026AY 2024-25

TASNEEM FEROZ NALWALLA,MUMBAI vs ITO WARD 20(3)(1), MUMBAI

ITA 618/MUM/2026[2020-21]Status: Disposed20/8/2026AY 2020-21

TUSHAR UDAY TALWALKAR,MUMBAI vs INCOME TAX OFFICER, JURISDICTIONAL AO WARD 41(4)(4), MUMBAI, MUMBAI

ITA 6107/MUM/2026[2017-2018]Status: Disposed20/8/2026AY 2017-2018

KALPESH HARISH AHUJA,ULHASNAGAR vs INCOME TAX OFFICER, WARD 2(2), KALYAN, KALYAN

ITA 6090/MUM/2026[2017-18]Status: Disposed20/8/2026AY 2017-18

KALPESH HARISH AHUJA,ULHASNAGAR vs INCOME TAX OFFICER, WARD 2(2), KALYAN, KALYAN

ITA 6088/MUM/2026[2016-17]Status: Disposed20/8/2026AY 2016-17

DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 3(4), MUMBAI, MUMBAI vs KAMLA LANDMARC INFRA, MUMBAI

ITA 6071/MUM/2026[2014-15]Status: Disposed20/8/2026AY 2014-15

DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(4), MUMBAI, MUMBAI vs KAMLA LANDMARC INFRA, MUMBAI

ITA 6069/MUM/2026[2013-14]Status: Disposed20/8/2026AY 2013-14

DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 3(4), MUMBAI, MUMBAI vs KAMLA SHANTI DEVELOPERS PRIVATE LIMITED, MUMBAI

ITA 6068/MUM/2026[2014-15]Status: Disposed20/8/2026AY 2014-15

DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 3(4), MUMBAI, MUMBAI vs KAMLA ANKUR VENTURE, MUMBAI

ITA 6063/MUM/2026[2014-15]Status: Disposed20/8/2026AY 2014-15