← All Benches
ITAT Mumbai Bench
61,741 judgments
NAVKAR DIAMONDS PRIVATE LTD,MUMBAI vs ITO WARD 5(2)(1), MUMBAI, MUMBAI
ITA 5395/MUM/2026[2022-23]Status: Disposed20/8/2026AY 2022-23
DCIT 421, MUMBAI vs DHWAJA COMMODITY SERVICES PRIVATE LIMITED, MUMBAI
ITA 5248/MUM/2026[2017-18]Status: Disposed20/8/2026AY 2017-18
SMT. NARBADADEVI JAIKISHAN DAMANIF OUNDATION,MUMBAI vs COMMISSIONER OF INCOME TAX (CIT) EXEMPTIONS, MUMBAI, MUMBAI
ITA 5152/MUM/2026[2026-27]Status: Disposed20/8/2026AY 2026-27
THE NATIONAL FEDERATION OF THE BLIND MAHARASHTRA,VILE PARLE WEST vs CIT EXEMPTIONS, MUMBAI
ITA 5065/MUM/2026[2026-27]Status: Disposed20/8/2026AY 2026-27
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(4), MUMBAI, MUMBAI vs KAMLASHMI REALITIES, MUMBAI
ITA 5043/MUM/2026[2014-15]Status: Disposed20/8/2026AY 2014-15
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(4), MUMBAI, MUMBAI vs KAMLA PARK DEVELOPERS, MUMBAI
ITA 5041/MUM/2026[2013-14]Status: Disposed20/8/2026AY 2013-14
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(4), MUMBAI, MUMBAI vs KAMLA PARK DEVELOPERS, MUMBAI
ITA 5040/MUM/2026[2014-15]Status: Disposed20/8/2026AY 2014-15
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -3(4), MUMBAI, MUMBAI vs KAMLA SHUBHAM ESTATE, MUMBAI
ITA 5034/MUM/2026[2009-10]Status: Disposed20/8/2026AY 2009-10
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(4), MUMBAI, MUMBAI vs KAMLA SHUBHAM ESTATE, MUMBAI
ITA 5033/MUM/2026[2014-15]Status: Disposed20/8/2026AY 2014-15
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 3(4), MUMBAI, MUMBAI vs KAMLA LANDMARC DEVELOPERS, MUMBAI
ITA 5029/MUM/2026[2014-15]Status: Disposed20/8/2026AY 2014-15
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(4), MUMBAI, MUMBAI vs KAMLA LANDMARC DEVELOPERS, MUMBAI
ITA 5027/MUM/2026[2013-14]Status: Disposed20/8/2026AY 2013-14
DY. COMMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(4), MUMBAI, MUMBAI vs KAMLASHMI REALITIES, MUMBAI
ITA 5022/MUM/2026[2013-14]Status: Disposed20/8/2026AY 2013-14
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRLCE -3(4), MUMBAI, MUMBAI vs KAMLASHRI DEVELOPER, MUMBAI
ITA 5018/MUM/2026[2013-14]Status: Disposed20/8/2026AY 2013-14
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRLCE -3(4), MUMBAI, MUMBAI vs KAMLASHRI DEVELOPER, MUMBAI
ITA 5016/MUM/2026[2014-15]Status: Disposed20/8/2026AY 2014-15
CUTCHI MEMON TENEMENT BOARD,MUMBAI vs CIT (EXEMPTIONS), MUMBAI, MUMBAI
ITA 4960/MUM/2026[2026-27]Status: Disposed20/8/2026AY 2026-27
SHREE UPNAGAR LAD CHARITY TRUST,MUMBAI vs CIT EXEMPTIOM MUMBAI, MUMBAI
ITA 4773/MUM/2026[2027-28]Status: Disposed20/8/2026AY 2027-28
SHREE UPNAGAR LAD CHARITY TRUST,MUMBAI vs CIT EXEMPTION MUMBAI, MUMBAI
ITA 4772/MUM/2026[2027-28]Status: Disposed20/8/2026AY 2027-28
MAX SPARE LIMITED,THANE vs DEPUTY COMMISSIONER OF INCOME TAX, AAYAKAR BHAVAN, MUMBAI
ITA 4765/MUM/2026[2008-09]Status: Heard20/8/2026AY 2008-09
DCIT-42(3)(1), MUMBAI, MUMBAI vs ZAITOON FAROUQ ESMAIL, MUMBAI
ITA 4738/MUM/2026[2015-16]Status: Disposed20/8/2026AY 2015-16
MUKESH HIMATMAL SHAH HUF,MUMBAI vs INCOME TAX OFFICER-WARD 23(2)(6), MUMBAI
ITA 4721/MUM/2026[2018-19]Status: Disposed20/8/2026AY 2018-19
