← All Benches
ITAT Mumbai Bench
61,741 judgments
NUCLEUS FINCONS PVT LTD (SINCE STRIKE OFF BY ROC ON 24/02/2017 THROUGH ERSTWHILE DIR. KISHORE PATKI),MUMBAI vs ITO 15(2)(1), MUMBAI, MUMBAI
ITA 4588/MUM/2026[2012-13]Status: Disposed20/8/2026AY 2012-13
SEEPZ SPECIAL ECONOMIC ZONE AUTHORITY,MUMBAI vs EXEM. CIRCLE 2, MUMBAI, MUMBAI
ITA 4133/MUM/2026[2013-14]Status: Disposed20/8/2026AY 2013-14
KAALKAA REAL ESTATES PVT. LTD. (AMALGAMATING COMPANY SUPERLINE CONSTRUCTIONS PVT. LTD.),MUMBAI vs ITO 12(3)(2), MUMBAI, MUMBAI
ITA 4080/MUM/2026[2012-2013]Status: Disposed20/8/2026AY 2012-2013
GOVIND CHANDRA SAHU,MUMBAI vs ITO WARD42(2)(2), MUMBAI
ITA 3975/MUM/2026[2015-16]Status: Disposed20/8/2026AY 2015-16
GAURAV RAMJI GEDIA,MUMBAI vs INCOME TAX OFFICER-42(1)(2), MUMBAI, MUMBAI
ITA 3876/MUM/2026[2016-17]Status: Disposed20/8/2026AY 2016-17
M D RUPAREL AND SONS,MUMBAI vs INCOME TAX OFFICER-24(2)(1), MUMBAI
ITA 3831/MUM/2026[2020-2021]Status: Disposed20/8/2026AY 2020-2021
DCIT-3(1)(1), MUMBAI, AAYAKAR BHAWAN vs ASHISH INDUR CHOWDHRY, KALA NAGAR MUMBAI
ITA 3725/MUM/2026[2019-20]Status: Disposed20/8/2026AY 2019-20
DCIT CIRCLE 1(2)(1) MUMBAI, MUMBAI vs JASPALSINGH PREHLADSINGH CHANDOCK, MUMBAI
ITA 3720/MUM/2026[2023-24]Status: Disposed20/8/2026AY 2023-24
DCIT-16(2), MUMBAI vs ANISH VASANT DALAL, MUMBAI
ITA 3648/MUM/2026[2013-14]Status: Disposed20/8/2026AY 2013-14
ASHOKKUMAR VISHAMBARDAYAL SANGHI,MUMBAI vs WARD 2(3)(1), MUMBAI, MUMBAI
ITA 3602/MUM/2026[2010-11]Status: Disposed20/8/2026AY 2010-11
DCIT- CC-8(4), MUMBAI, MUMBAI vs VARSHA PRAKASH SHAH, MUMBAI
ITA 3546/MUM/2026[2011-12]Status: Disposed20/8/2026AY 2011-12
DCIT-CC8(4), MUMBAI, MUMBAI vs VARSHA PRAKASH SHAH, MUMBAI
ITA 3545/MUM/2026[2008-09]Status: Disposed20/8/2026AY 2008-09
JASPALSINGH PREHLADSINGH CHANDOCK,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX- CC 1(2)(1), MUMBAI
ITA 3344/MUM/2026[2023-24]Status: Disposed20/8/2026AY 2023-24
PRIME MINE O JEWELS PRIVATE LTD,MUMBAI vs ITO WARD 5(2)(1), MUMBAI, MUMBAI
ITA 3212/MUM/2026[2019-20]Status: Disposed20/8/2026AY 2019-20
ACIT-CC-4-2, MUMBAI, MUMBAI vs KESARARAM DAYARAM MALI, MUMBAI
ITA 3104/MUM/2026[2021]Status: Disposed20/8/2026
ACIT-CC-4-2, MUMBAI, MUMBAI vs KESARARAM DAYARAM MALI, MUMBAI
ITA 3103/MUM/2026[2019]Status: Disposed20/8/2026
ACIT-CC-4-2, MUMBAI, MUMBAI vs KESARARAM DAYARAM MALI, MUMBAI
ITA 3102/MUM/2026[2018]Status: Disposed20/8/2026
RAM NITISH KOTAK,MUMBAI vs WARD 24(3)(1), INCOME-TAX OFFICER, MUMBAI
ITA 31/MUM/2026[2014-2015]Status: Disposed20/8/2026AY 2014-2015
DCIT(TDS)-2(1), MUMBAI, MUMBAI vs PFIZER LIMITED, MUMBAI
ITA 2882/MUM/2026[2019-20]Status: Disposed20/8/2026AY 2019-20
JAFAR ALI ANWARULLAH KHAN,MUMBAI vs INCOME TAX OFFICER, MUMBAI
ITA 2712/MUM/2026[2011-12]Status: Disposed20/8/2026AY 2011-12
