← All Benches
ITAT Mumbai Bench
61,741 judgments
SANJAY DISTRIBUTORS,BHIWANDI vs DEPUTY COMISSIONER OF INCOME TAX, CIRCLE-1,KALYAN, KALYAN
ITA 4465/MUM/2026[2016-17]Status: Disposed2/9/2026AY 2016-17
CHOMAN SINGH MOOL SINGH DEORA,MUMBAI vs DCIT, CIRCLE 19(1), PIRAMAL CHAMBER, MUMBAI
ITA 4374/MUM/2026[2017-18]Status: Disposed2/9/2026AY 2017-18
PRACHI PRAKASH GAVKAR,MUMBAI vs INCOME TAX OFFICER, WARD 16(1)(3), MUMBAI
ITA 4072/MUM/2026[2018-19]Status: Disposed2/9/2026AY 2018-19
AARTI JEETENDRA JUNEJA,MUMBAI vs INCOME TAX OFFICER, MUMBAI
ITA 4013/MUM/2026[2019-20]Status: Fixed2/9/2026AY 2019-20
RUPESH SOLANKI,ULHASNAGAR THANE vs INCOME TAX OFFICER, KALYAN
ITA 3563/MUM/2026[2017-2018]Status: Disposed2/9/2026AY 2017-2018
HITKARI HITECH PRIVATE LIMITED,GUJARAT vs ACIT CIRCLE 2(1)(1), MUMBAI
ITA 3281/MUM/2026[2020-21]Status: Disposed2/9/2026AY 2020-21
BYRAMJEE JEEJEEBHOY PVT LTD,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 3(1)(1), MUMBAI
ITA 2874/MUM/2026[2018-19]Status: Disposed2/9/2026AY 2018-19
DAYIBEN DHUDABHAI PRAJAPATI,MUMBAI vs ITO WARD 41(4)(1), MUMBAI
ITA 1864/MUM/2026[2020-21]Status: Disposed2/9/2026AY 2020-21
CITIZENCREDIT CO OPERATIVE BANK LIMITED (GOREGAON BRANCH),MUMBAI vs ITO (TDS)1(1)(4), MUMBAI
ITA 1485/MUM/2026[2016-17]Status: Disposed2/9/2026AY 2016-17
CITIZENCREDIT CO OPERATIVE BANK LIMITED (VIKHROLI BRANCH),MUMBAI vs ITO (TDS) 1(1)(4), MUMBAI
ITA 1484/MUM/2026[2016-17]Status: Disposed2/9/2026AY 2016-17
CITIZENCREDIT CO OPERATIVE BANK LIMITED (KALINA BRANCH),MUMBAI vs ITO (TDS)1(1)(4), MUMBAI
ITA 1483/MUM/2026[2016-17]Status: Disposed2/9/2026AY 2016-17
CITIZENCREDIT CO OPERATIVE BANK LIMITED,MUMBAI vs ITO (TDS)1(1)(4), MUMBAI
ITA 1482/MUM/2026[2016-17]Status: Disposed2/9/2026AY 2016-17
MR. BINNY VINOD SHAH,MUMBAI vs ITO WARD 24(1), MUMBAI
ITA 1285/MUM/2026[2023-24]Status: Disposed2/9/2026AY 2023-24
ASST. COMMISSOINER OF INCOME TAX, MUMBAI vs JANGID PROPERTIES, MUMBAI
ITA 1126/MUM/2026[2010-11]Status: Disposed2/9/2026AY 2010-11
JIVRAJBHAI P SURANI,GUJARAT vs DCIT CENTRAL CIRCLE 3(1), MUMBAI
ITA 9489/MUM/2025[2010-2011]Status: Disposed2/9/2026AY 2010-2011
VALLABHBHAI PARSOTTAMBHAI SURANI,GUJARAT vs DCIT CENTRAL CIRCLE 3(1), MUMBAI
ITA 9488/MUM/2025[2010-2011]Status: Disposed2/9/2026AY 2010-2011
VIRJIBHAI KALYANBHAI KUKADIYA,GUJARAT vs DCIT CENTRAL CIRCLE 3(1), MUMBAI
ITA 9482/MUM/2025[2010-2011]Status: Disposed2/9/2026AY 2010-2011
ACIT CC 2(4) MUMBAI, MUMBAI vs JYOTHY LABS LIMITED, MUMBAI
ITA 8224/MUM/2025[2014-2015]Status: Disposed2/9/2026AY 2014-2015
CEAT LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME-TAX, 6(1)(1)/6(2)(1), MUMBAI
ITA 8213/MUM/2025[2015-16]Status: Disposed2/9/2026AY 2015-16
ACIT-6(1)(1),MUMBAI, MUMBAI vs M/S CEAT LIMITED, MUMBAI
ITA 8212/MUM/2025[2016-17]Status: Disposed2/9/2026AY 2016-17
