← All Benches
ITAT Mumbai Bench
61,741 judgments
STATE BANK OF INDIA ZONE EAST MUMBAI,MUMBAI vs ITO TDS WARD 2(2),4, MUMBAI
ITA 1423/MUM/2026[2016-17]Status: Disposed3/9/2026AY 2016-17
HEMANG H DOSHI,MUMBAI vs INCOME TAX OFFICER WARD 27(1)(3), MUMBAI
ITA 1395/MUM/2026[2010-11]Status: Disposed3/9/2026AY 2010-11
STATE BANK OF INDIA ANDHERI IFB BRANCH,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME-TAX, TDS, TDS CIRCLE 2(2), MUMBAI, MUMBAI
ITA 1388/MUM/2026[2016-17]Status: Disposed3/9/2026AY 2016-17
SBI AMBERNATH EAST BR,THANE vs ASSISTANT COMMISSIONER OF INCOME-TAX, MUMBAI
ITA 1387/MUM/2026[2017-18]Status: Disposed3/9/2026AY 2017-18
NAVRATTAN BLUE CRETE INDUSTRIES PRIVATE LIMITED,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, MUMBAI
ITA 1203/MUM/2026[2016-2017]Status: Disposed3/9/2026AY 2016-2017
ITO-42(1)(4), MUMBAI, MUMBAI vs RAKHI VIPUL JOGI, MUMBAI
ITA 9396/MUM/2025[2012-13]Status: Disposed3/9/2026AY 2012-13
KRISHNAN KRISHNAN,MUMBAI vs DCIT, VASHI, MUMBAI
ITA 6802/MUM/2025[2018 - 19 ]Status: Disposed3/9/2026
JAYA RAMESH GUNJAL,AMBERNATH vs INCOME TAX OFFICER, KALYAN
ITA 68/MUM/2026[2017-18]Status: Disposed2/9/2026AY 2017-18
ST CHATHERINS SOCIETY,ANDHERI vs COMMISSIONER OF INCOME TAX EXEMPTIONS MUMBAI, MUMBAI
ITA 6095/MUM/2026[2025-26]Status: Disposed2/9/2026AY 2025-26
THE CLIMATE PROJECT FOUNDATION,MUMBAI vs CIT EXEMPTIONS MUMBAI, MUMBAI
ITA 6083/MUM/2026[2026-27]Status: Disposed2/9/2026AY 2026-27
THE CLIMATE PROJECT FOUNDATION,MUMBAI vs CIT EXEMPTIONS MUMBAI, MUMBAI
ITA 6081/MUM/2026[2026-2027]Status: Disposed2/9/2026AY 2026-2027
ST CATHERINE S SOCIETY,ANDHERI MUMBAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS MUMBAI, MUMBAI
ITA 6080/MUM/2026[2025-26]Status: Disposed2/9/2026AY 2025-26
CHRIST CHURCH BYCULLA,BYCULLA vs CIT(EXEMPTION), MUMBAI
ITA 6073/MUM/2026[2027-28]Status: Disposed2/9/2026AY 2027-28
ST. JOSEPHS HIGH SCHOOL,MUMBAI vs CIT(EXEMPTIONS), MUMBAI, MUMBAI
ITA 6055/MUM/2026[2026-27]Status: Disposed2/9/2026AY 2026-27
ST. JOSEPHS CHURCH,MUMBAI vs CIT(EXEMPTIONS), MUMBAI, MUMBAI
ITA 6040/MUM/2026[2026-27]Status: Disposed2/9/2026AY 2026-27
SOCIETY FOR THE REHABILITATION OF PARAPLEGICS,NAVI MUMBAI vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), MUMBAI, MUMBAI
ITA 5866/MUM/2026[2026-27]Status: Disposed2/9/2026AY 2026-27
SHRI PATIDAR SEVA SAMAJ,MUMBAI vs CIT (EXEMPTIONS), MUMBAI
ITA 5148/MUM/2026[2026-27]Status: Disposed2/9/2026AY 2026-27
GOSPEL ORDAINED DISCIPLES MISSION,KALYAN vs INCOME TAX OFFICER EXEMPTION THANE, THANE
ITA 477/MUM/2026[2015-16]Status: Disposed2/9/2026AY 2015-16
HRISHIKA LOGISTICS,MIRA ROAD EAST vs ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE 24(1), PIRAMAL CHAMBER, MUMBAI
ITA 4731/MUM/2026[2012-13]Status: Disposed2/9/2026AY 2012-13
JAMTARAM VIRARAM PUROHIT,MUMBAI vs INCOME TAX OFFICER, WARD-20(2)(1), MUMBAI
ITA 4468/MUM/2026[2017-18]Status: Disposed2/9/2026AY 2017-18
