← All Benches
ITAT Mumbai Bench
61,741 judgments
STATE BANK OF INDIA,NAVI MUMBAI vs ADDITIONAL COMMISSIONER OF INCOME-TAX, TDS, RANGE 2(2), MUMBAI, MUMBAI
ITA 6025/MUM/2026[2016-17]Status: Disposed3/9/2026AY 2016-17
STATE BANK OF INDIA,MUMBAI vs ADDITIONAL COMMISSIONER OF INCOME TAX TDS RANGE 2(2), MUMBAI, MUMBAI
ITA 5957/MUM/2026[2017-18]Status: Disposed3/9/2026AY 2017-18
STATE BANK OF INDIA,THANE vs ADDITIONAL COMMISSIONER OF INCOME-TAX TDS RANGE 2(2), MUMBAI, MUMBAI
ITA 5956/MUM/2026[2017-18]Status: Disposed3/9/2026AY 2017-18
STATE BANK OF INDIA CAG,MUMBAI vs THE ADDL. COMMISSIONER OF INCOME TAX, TDS RANGE 2(2), MUMBAI, MUMBAI
ITA 5903/MUM/2026[2017-18]Status: Disposed3/9/2026AY 2017-18
STATE BANK OF INDIA,BANDRA EAST, MUMBAI vs THE ADDITIONAL COMMISSIONER OF INCOME-TAX, TDS, TDS CIRCLE 2(2), MUMBAI, MUMBAI
ITA 5768/MUM/2026[2017-18]Status: Disposed3/9/2026AY 2017-18
CREDIT SUISSE SECURITIES (INDIA) PRIVATE LIMITED,MUMBAI vs PRINCIPAL COMMISSIONER OF INCOME TAX - 4, MUMBAI, MUMBAI
ITA 5695/MUM/2026[2020-21]Status: Disposed3/9/2026AY 2020-21
STATE BANK OF INDIA,MUMBAI vs INCOME TAX OFFICER, TDS WARD 2(2)(4), MUMBAI, MUMBAI
ITA 5546/MUM/2026[2017-18]Status: Disposed3/9/2026AY 2017-18
STATE BANK OF INDIA,MUMBAI vs THE INCOME TAX OFFICER, TDS TDS WARD 2(2)(4), MUMBAI, MUMBAI
ITA 5463/MUM/2026[2017-18]Status: Disposed3/9/2026AY 2017-18
DCIT 421, MUMBAI vs JAVED ANWAR HAWA, MUMBAI
ITA 5245/MUM/2026[2009-10]Status: Disposed3/9/2026AY 2009-10
ITO 22 3 6 MUMBAI, MUMBAI vs TEJPAL DALCHAND JAIN, MUMBAI
ITA 4930/MUM/2026[2017]Status: Disposed3/9/2026
NEHA SUDESH SHINDE,MUMBAI vs INCOME TAX OFFICER, WARD 22(2)(1), MUMBAI, MUMBAI
ITA 4722/MUM/2026[2020-2021]Status: Disposed3/9/2026AY 2020-2021
JAVED ANWAR HAWA,MUMBAI vs CIRCLE 4(2)(1), MUMBAI
ITA 4502/MUM/2026[2009-10]Status: Disposed3/9/2026AY 2009-10
MATRIX ARCH TECHNOLOGIES PRIVATE LIMITED,MUMBAI vs WARD 12(3)(1), MUMBAI, MUMBAI
ITA 4116/MUM/2026[2009-2010]Status: Disposed3/9/2026AY 2009-2010
BHARAT BHUSHAN GUPTA,MUMBAI vs ITO INTL TAX WARD 2(3)(1), MUMBAI
ITA 2834/MUM/2026[2016-17]Status: Disposed3/9/2026AY 2016-17
STATE BANK OF INDIA,MUMBAI vs INCOME TAX OFFICER, TDS WARD 2(2)(4), MUMBAI, MUMBAI
ITA 2486/MUM/2026[2017-18]Status: Disposed3/9/2026AY 2017-18
SAMRIDHI DEALERS PRIVATE LIMTED,MUMBAI vs DY. CIT CENTRAL CIRCLE 6(3), MUMBAI
ITA 2310/MUM/2026[2013-14]Status: Disposed3/9/2026AY 2013-14
SAMRIDHI DEALERS PRIVATE LIMITED,MUMBIA vs DY CIT. CENTRAL CIRCLE 6(3), MUMBIA
ITA 2309/MUM/2026[2011-12]Status: Disposed3/9/2026AY 2011-12
SAMRIDHI DEALERS PRIVATE LIMITED,MUMBAI vs DY. CIT. CENTRAL CIRCLE 6(3), MUMBAI
ITA 2308/MUM/2026[2012-13]Status: Disposed3/9/2026AY 2012-13
SBI RACPC GHATKOPAR WEST BRANCH,MUMBAI vs ITO, TDS, TDS WARD 2(2)(4), MUMBAI, MUMBAI
ITA 1763/MUM/2026[2017-18]Status: Disposed3/9/2026AY 2017-18
STATE BANK OF INDIA ZONE EAST MUMBAI,MUMBAI vs ITO TDS WARD 2(2)(4), MUMBAI
ITA 1424/MUM/2026[2017-18]Status: Disposed3/9/2026AY 2017-18