← All Benches
ITAT Mumbai Bench
61,741 judgments
STATE BANK OF INDIA,MUMBAI vs INCOME TAX OFFICER TDS WARD 2(2)(4) MUMBAI, MUMBAI
ITA 7897/MUM/2026[2016-17]Status: Disposed3/9/2026AY 2016-17
STATE BANK OF INDIA,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME-TAX, TDS CIRCLE 2(2), MUMBAI, MUMBAI
ITA 7896/MUM/2026[2016-17]Status: Disposed3/9/2026AY 2016-17
STATE BANK OF INDIA CENTRALISED CLEARING PROCESSING CENTRE,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME-TAX, TDS, TDS CIRCLE 2(2), MUMBAI, MUMBAI
ITA 7848/MUM/2026[2016-17]Status: Disposed3/9/2026AY 2016-17
STATE BANK OF INDIA,THANE vs ASSISTANT COMMISSIONER OF INCOME-TAX, TDS, TDS CIRCLE THANE, THANE
ITA 7847/MUM/2026[2017-18]Status: Disposed3/9/2026AY 2017-18
STATE BANK OF INDIA,THANE vs ASSISTANT COMMISSIONER OF INCOME-TAX, TDS, TDS CIRCLE THANE, THANE
ITA 7846/MUM/2026[2016-17]Status: Disposed3/9/2026AY 2016-17
STATE BANK OF INDIA,THANE vs ADDITIONAL COMMISSIONER OF INCOME-TAX, TDS RANGE 2(2), MUMBAI, MUMBAI
ITA 7759/MUM/2026[2016-17]Status: Disposed3/9/2026AY 2016-17
STATE BANK OF INDIA MAHARAL,THANE vs THE INCOME-TAX OFFICE, TDS, TDS WARD 2, THANE, THANE
ITA 7687/MUM/2026[2016-17]Status: Disposed3/9/2026AY 2016-17
STATE BANK OF INDIA TRADE FINANCE CPC BRANCH,MUMBAI vs ADDITIONAL COMMISSIONER OF INCOME TAX TDS RANGE 2(2), MUMBAI, MUMBAI
ITA 7340/MUM/2026[2016-17]Status: Disposed3/9/2026AY 2016-17
STATE BANK OF INDIA,MUMBAI vs THE INCOME-TAX OFFICER, TDS, TDS WARD 2(2)(4), MUMBAI, MUMBAI
ITA 7200/MUM/2026[2016-17]Status: Disposed3/9/2026AY 2016-17
AMAL ATULKUMAR JAIN,MUMBAI vs ACIT, CENTRAL CIRCLE 8(4), MUMBAI
ITA 6747/MUM/2026[2021-22]Status: Disposed3/9/2026AY 2021-22
STATE BANK OF INDIA,MUMBAI vs THE ADDITIONAL COMMISSIONER OF INCOME-TAX, TDS, TDS CIRCLE 2(2), MUMBAI, MUMBAI
ITA 6629/MUM/2026[2016-17]Status: Disposed3/9/2026AY 2016-17
STATE BANK OF INDIA RACPC CHINCHPOKLI,MUMBAI vs INCOME TAX OFFICER, TDS, TDS WARD 2(2)(4), MUMBAI, MUMBAI
ITA 6618/MUM/2026[2017-18]Status: Disposed3/9/2026AY 2017-18
NATIONAL PAYMENTS CORPORATION OF INDIA,MUMBAI vs CIT(EXEMPTIONS), MUMBAI
ITA 6193/MUM/2026[2027-28 to 2031-32]Status: Disposed3/9/2026
FORUM FOR ETHICS REVIEW COMMITTEES INDIA,MUMBAI vs CIT (EXEMPTIONS) MUMBAI, MUMBAI
ITA 6190/MUM/2026[2027-28]Status: Disposed3/9/2026AY 2027-28
FORUM FOR ETHICS REVIEW COMMITTEES INDIA,MUMBAI vs CIT EXEMPTIONS MUMBAI, MUMBAI
ITA 6186/MUM/2026[2027-28]Status: Disposed3/9/2026AY 2027-28
THAKU BHOJWANI CHARITABLE TRUST,MUMBAI vs INCOME TAX OFFICER (EXEMPTION), WARD 2(4), MUMBAI, MUMBAI
ITA 6167/MUM/2026[2023-24]Status: Disposed3/9/2026AY 2023-24
STATE BANK OF INDIA,MUMBAI vs THE ADDITIONAL COMMISSIONER OF INCOME TAX TDS RANGE 2(2), MUMBAI, MUMBAI
ITA 6160/MUM/2026[2017-18]Status: Disposed3/9/2026AY 2017-18
JUNIPER NETWORKS INDIA PRIVATE LIMITED,MUMBAI vs PRINCIPAL COMMISSIONER OF INCOME TAX, (CENTRAL), MUMBAI - 1, MUMBAI
ITA 6137/MUM/2026[2020-21]Status: Disposed3/9/2026AY 2020-21
STATE BANK OF INDIA,MUMBAI vs ADDITIONAL COMMISSIONER OF INCOME TAX TDS RANGE 2(2), MUMBAI, MUMBAI
ITA 6027/MUM/2026[2016-17]Status: Disposed3/9/2026AY 2016-17
STATE BANK OF INDIA,MUMBAI vs ADDITIONAL COMMISSIONER OF INCOME TAX TDS RANGE 2(2), MUMBAI, MUMBAI
ITA 6026/MUM/2026[2016-17]Status: Disposed3/9/2026AY 2016-17