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ITAT Mumbai Bench
61,741 judgments
VAISHALI KETAN GANDHI,MUMBAI, VILE PARLE EAST vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-5(4), MUMBAI, MUMBAI
ITA 6192/MUM/2026[2020-21]Status: Disposed7/9/2026AY 2020-21
VAISHALI KETAN GANDHI,MUMBAI, VILE PARLE EAST vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-5(4), MUMBAI, MUMBAI
ITA 6176/MUM/2026[2022-23]Status: Disposed7/9/2026AY 2022-23
CONFERENCE OF OUR LADY OF DOLOURS,MUMBAI vs CIT - (EXEMPTION) - MUMBAI, MUMBAI
ITA 6141/MUM/2026[N.A.]Status: Disposed7/9/2026
VAISHALI KETAN GANDHI,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-5(4), MUMBAI, KAUTILYA BHAVAN, MUMBAI
ITA 6136/MUM/2026[2019-2020]Status: Disposed7/9/2026AY 2019-2020
CHURCH OF ST. FRANCIS XAVIER DABUL,MUMBAI vs CIT (EXEMPTION) - MUMBAI, MUMBAI
ITA 6122/MUM/2026[N.A.]Status: Disposed7/9/2026
OUR LADY OF REMEDY CHRUCH,MUMBAI vs CIT (EXEMPTION) - MUMBAI, MUMBAI
ITA 6119/MUM/2026[N.A.]Status: Disposed7/9/2026
CHURCH OF ST. FRANCIS XAVIER,MUMBAI vs CIT (EXEMPTION) - MUMBAI, MUMBAI
ITA 6079/MUM/2026[N.A.]Status: Disposed7/9/2026
MADHAVAN KESAVAN HARIDAS,MUMBAI vs INCOME TAX OFFICER WARD 2(2)(1), MUMBAI
ITA 5583/MUM/2026[2018-19]Status: Disposed7/9/2026AY 2018-19
NIRAV HASMUKHRAIL DAVE,MUMBAI vs ITO, MUMBAI
ITA 5410/MUM/2026[2015-16]Status: Disposed7/9/2026AY 2015-16
DCIT 19 1 MUMBAI, MUMBAI vs B.M. ENTERPRISES, MUMBAI
ITA 5031/MUM/2026[2012-13]Status: Disposed7/9/2026AY 2012-13
SATYAJIT CHEMICALS PVT. LTD.,NAVI MUMBAI vs TDS OFFICER, TDS WARD 2(2)(1), MUMBAI
ITA 4402/MUM/2026[2017-18]Status: Disposed7/9/2026AY 2017-18
SATYAJIT CHEMICALS PVT. LTD.,NAVI MUMBAI vs TDS OFFICER, TDS WARD 2(2)(1), MUMBAI
ITA 4401/MUM/2026[2014-15]Status: Disposed7/9/2026AY 2014-15
SATYAJIT CHEMICALS PVT. LTD.,NAVI MUMBAI vs TDS OFFICER, TDS WARD 2(2)(1), MUMBAI
ITA 4400/MUM/2026[2014-15]Status: Disposed7/9/2026AY 2014-15
SATYAJIT CHEMICALS PVT. LTD.,NAVI MUMBAI vs TDS OFFICER, TDS WARD 2(2)(1), MUMBAI
ITA 4399/MUM/2026[2012-13]Status: Disposed7/9/2026AY 2012-13
SATYAJIT CHEMICALS PVT. LTD,NAVI MUMBAI vs TDS OFFICER, TDS WARD 2(2)(1), MUMBAI
ITA 4398/MUM/2026[2011-12]Status: Disposed7/9/2026AY 2011-12
SATYAJIT CHEMICALS PVT LTD,NAVI MUMBAI vs TDS OFFICER, TDS WARD 2(2)(1), MUMBAI
ITA 4397/MUM/2026[2008-09]Status: Disposed7/9/2026AY 2008-09
SAPPHIRE DEVELOPERS,MUMBAI vs ACIT, CENTRAL CIRCLE 8 (2), MUMBAI
ITA 4348/MUM/2026[2017-18]Status: Disposed7/9/2026AY 2017-18
SAPPHIRE DEVELOPERS,MUMBAI vs ACIT, CENTRAL CIRCLE 8(2), MUMBAI
ITA 4347/MUM/2026[2016-17]Status: Disposed7/9/2026AY 2016-17
SAPPHIRE DEVELOPERS,MUMBAI vs ACIT, CENTRAL CIRCLE 8(2), MUMBAI
ITA 4346/MUM/2026[2015-16]Status: Disposed7/9/2026AY 2015-16
SAPPHIRE DEVELOPERS,MUMBAI vs ACIT, CENTRAL CIRCLE 8(2), MUMBAI
ITA 4345/MUM/2026[2014-15]Status: Disposed7/9/2026AY 2014-15