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ITAT Mumbai Bench
61,741 judgments
SAPPHIRE DEVELOPERS,MUMBAI vs ACIT, CENTRAL CIRCLE 8(2), MUMBAI
ITA 4344/MUM/2026[2013-14]Status: Disposed7/9/2026AY 2013-14
SHETH FINCAP SERVICES PRIVATE LIMITED,MUMBAI vs THE INCOME-TAX OFFICER, DCIT 1(3)(1), MUMBAI, MUMBAI
ITA 4304/MUM/2026[2025-26]Status: Disposed7/9/2026AY 2025-26
SUNIL RAMESH GOGIA,MUMBAI vs WARD 22(3)(1) MUMBAI, MUMBAI
ITA 3917/MUM/2026[2018-19]Status: Disposed7/9/2026AY 2018-19
INCOMETAX OFFICER 7(2)(1), MUMBAI vs MEENA REALTY PRIVATE LIMITED, DADAR, MUMBAI
ITA 3395/MUM/2026[2009-10]Status: Disposed7/9/2026AY 2009-10
DHARMIN MUKESH DOSHI,MUMBAI vs ASSESSING OFFICER 41(2)(1) MUM, MUMBAI
ITA 2956/MUM/2026[2019-2020]Status: Disposed7/9/2026AY 2019-2020
ACIT, MUMBAI vs MAHAKALI VINYL FILM PVT LTD, MUMBAI
ITA 2844/MUM/2026[2009-10]Status: Disposed7/9/2026AY 2009-10
ANANT GOVIND PATIL,VIRAR vs INCOME TAX, THANE
ITA 2785/MUM/2026[2015-16]Status: Disposed7/9/2026AY 2015-16
SAURABH RAMCHANDRA UTHALE,MUMBAI vs INCOME TAX OFFICER-42(1)(5), KAUTILYA BHAVAN
ITA 2725/MUM/2026[2016-17]Status: Disposed7/9/2026AY 2016-17
M/S. NEW SIDDHARTH ENTERPRISES,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 22(1), MUMBAI, MUMBAI
ITA 2669/MUM/2026[2020-21]Status: Disposed7/9/2026AY 2020-21
RAJ GEMS,MUMBAI vs ACIT, 19(3), MUMBAI
ITA 2555/MUM/2026[2018-19]Status: Disposed7/9/2026AY 2018-19
NIMMI VISHINDAS VAZIRANI,MUMBAI vs ITO WARD 17(2)(4), MUMBAI
ITA 2136/MUM/2026[2017-18]Status: Disposed7/9/2026AY 2017-18
JINDAL COMBINES PVT LTD,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX - 6(1) (2), MUMBAI
ITA 2079/MUM/2026[2014-15]Status: Disposed7/9/2026AY 2014-15
POOJA COMMUNICATIONS PVT LTD,PUNE vs INCOME TAX OFFICER-8(2)(1), MUMBAI SUBURBAN
ITA 1561/MUM/2026[2023-24]Status: Disposed7/9/2026AY 2023-24
SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 3(3)2, MUMBAI, MUMBAI
ITA 9170/MUM/2025[2012-13]Status: Disposed7/9/2026AY 2012-13
JAWAHAR DIAMONDS,MUMBAI vs INCOME TAX OFFICER 41(1)(2), BANDRA KURLA COMPLEX
ITA 8484/MUM/2025[2013-14]Status: Disposed7/9/2026AY 2013-14
WHEELABRATOR ALLOY CASTINGS LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4(1), MUMBAI, MUMBAI
ITA 8039/MUM/2025[2024-25]Status: Disposed7/9/2026AY 2024-25
WHEELABRATOR ALLOY CASTINGS LIMITED,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4(1), MUMBAI, MUMBAI
ITA 8038/MUM/2025[2023-24]Status: Disposed7/9/2026AY 2023-24
WHEELABRATOR ALLOY CASTINGS LIMITED,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4(1), MUMBAI, MUMBAI
ITA 8037/MUM/2025[2022-23]Status: Disposed7/9/2026AY 2022-23
M/S. WHEELABRATOR ALLOY CASTINGS LIMITED,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 4(1), MUMBAI, MUMBAI
ITA 8036/MUM/2025[2021-22]Status: Disposed7/9/2026AY 2021-22
WHEELABRATOR ALLOY CASTINGS LIMITED,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4(1), MUMBAI, MUMBAI
ITA 8035/MUM/2025[2020-21]Status: Disposed7/9/2026AY 2020-21