← All Benches
ITAT Mumbai Bench
61,741 judgments
ACIT CC-8(3), MUMBAI, MUMBAI vs TILAK VENTURES LIMITED, MUMBAI
ITA 8459/MUM/2025[2013-14]Status: Disposed8/9/2026AY 2013-14
DY.COMMISSIONER OF INCOME TAX, MUMBAI vs GEMINI ALUMINIUM TRADING COMPANY PRIVATE LIMITED, MUMBAI
ITA 7034/MUM/2025[2010-11]Status: Disposed8/9/2026AY 2010-11
DCIT 7.1.1, MUMBAI vs GEMINI ALUMINIUM TRADING COMPANY PVT. LTD, MUMBAI
ITA 7033/MUM/2025[2009-10]Status: Disposed8/9/2026AY 2009-10
DEPUTY COMMISSIONER OF INCOME TAX, MUMBAI vs GEMINI ALUMINIUM TRADING COMPANY PRIVIATE LIMITED, MUMBAI
ITA 6093/MUM/2025[2012-13]Status: Disposed8/9/2026AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX, MUMBAI vs GEMINI ALUMINIUM TRADING COMAPANY PRIVATE LIMITED, MUMBAI
ITA 6092/MUM/2025[2011-12]Status: Disposed8/9/2026AY 2011-12
ACIT CIRCLE 3(2)(1), MUMBAI vs INNOWAVE IT INFRASTRUCTURES LIMITED, PUNE
ITA 5968/MUM/2025[2018]Status: Disposed8/9/2026
SANSKRUTI VISTARAK SANGH,MUMBAI vs D/ACIT EXEMPTION CIRCLE-2, MUMBAI
ITA 5139/MUM/2025[2013-14]Status: Disposed8/9/2026AY 2013-14
SANSKRUTI VISTARAK SANGH,MUMBAI vs ACIT (EXEMPTION) CIRCLE-2, MUMBAI
ITA 5138/MUM/2025[2017-18]Status: Disposed8/9/2026AY 2017-18
KISHORE KRISHN PATKI,MUMBAI vs DCIT, CIRCLE 2(1)(1), MUMBAI
ITA 4836/MUM/2025[2012-13]Status: Disposed8/9/2026AY 2012-13
NIHITA FINANCIAL SERVICES PRIVATE LIMITED,MUMBAI vs INCOME TAX OFFICER WARD 13(1)(1), MUMBAI
ITA 4617/MUM/2025[2011-12]Status: Disposed8/9/2026AY 2011-12
TATA AIG INSURANCE COMPANY LTD,MUMBAI vs DCIT 2(3), MUMBAI
ITA 2634/MUM/2017[2010-11]Status: Disposed8/9/2026AY 2010-11
ASST CIT 8(3)(1), MUMBAI vs TATA AIG GENERAL INSURANCE CO. LTD, MUMBAI
ITA 2451/MUM/2017[2010-11]Status: Disposed8/9/2026AY 2010-11
M/S. MARICO LTD,MUMBAI vs THE ACIT CEN CIR-35, MUMBAI
ITA 2806/MUM/2008[2003-2004]Status: Disposed8/9/2026AY 2003-2004
SHRADDHA PRAKASH MEHTA,MUMBAI vs INCOME TAX OFFICER, MUMBAI
ITA 961/MUM/2026[2019-20]Status: Disposed7/9/2026AY 2019-20
DY. COMMISSIONER OF INCOME TAX CIRCLE-3(3)(1),MUMBAI, MUMBAI vs SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA, MUMBAI
ITA 870/MUM/2026[2012-13]Status: Disposed7/9/2026AY 2012-13
ITO-5(2)(1), MUMBAI, MUMBAI vs NAKODA SPINNING MILL S PRIVATE LIMITED, MUMBAI
ITA 7456/MUM/2026[2013-14]Status: Disposed7/9/2026AY 2013-14
PUSHTISEVA FOUNDATION,MUMBAI vs AO, CPC, INCOME TAX DEPARTMENT
ITA 7128/MUM/2026[2024-25]Status: Disposed7/9/2026AY 2024-25
NANDKISHORE MAHABIRPRASAD FATEHCHANDKA (JALAN) CHARITABLE TRUST,MUMBAI vs CIT (EXEMPTIONS), MUMBAI, MUMBAI ITAT
ITA 7063/MUM/2026[2026-27]Status: Disposed7/9/2026AY 2026-27
CYRIL AMARCHAND MANGALDAS,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX 16(2), MUMBAI
ITA 6646/MUM/2026[2020-2021]Status: Disposed7/9/2026AY 2020-2021
PRADEEP MADHUKAR SHROFF,MUMBAI vs INCOME TAX OFFICER- 19(2)(4), MUMBAI, MUMBAI
ITA 6275/MUM/2026[2017-18]Status: Disposed7/9/2026AY 2017-18