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ITAT Mumbai Bench

61,741 judgments

VIPASSANA RESEARCH INSTITUTE,MUMBAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS, MUMBAI

ITA 6403/MUM/2026[2027-28 to 2031-32]Status: Disposed8/9/2026

ST JOHN THE EVANGELIST CHURCH,MUMBAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS, MUMBAI

ITA 5828/MUM/2026[NA]Status: Disposed8/9/2026

WAXOILS PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, MUMBAI

ITA 5558/MUM/2026[2020-21]Status: Disposed8/9/2026AY 2020-21

MINTOAK INNOVATIONS PRIVATE LIMITED,ANDHERI (EAST), MAROL vs ACIT/DCIT CIRCLE 4(3)(1), CHURCHGATE, MUMBAI

ITA 5513/MUM/2026[2022-23]Status: Disposed8/9/2026AY 2022-23

DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 1 2 1, MUMBAI, MUMBAI vs BRIGHTSTAR SYNTEX PRIVATE LIMITED, MUMBAI

ITA 5346/MUM/2026[2012-13]Status: Disposed8/9/2026AY 2012-13

DCIT CIRCLE 1 2 1 MUMBAI, MUMBAI vs BRIGHTSTAR SYNTEX PRIVATE LIMITED, MUMBAI

ITA 5339/MUM/2026[2013-14]Status: Disposed8/9/2026AY 2013-14

ECONOMICAL LIFE FREEDOM PVT LTD,THANE vs ITO, WARD 1(2), THANE, THANE

ITA 5270/MUM/2026[2016-17]Status: Disposed8/9/2026AY 2016-17

CITYGOLD INVESTMENTS PRIVATE LIMITED,THANE vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(4), MUMBAI

ITA 44/MUM/2026[2016-2017]Status: Disposed8/9/2026AY 2016-2017

SARASWATI BUILDCON,AMBERNATH vs ITO, KALYAN

ITA 3956/MUM/2026[2020-21]Status: Disposed8/9/2026AY 2020-21

DAYARAM SOBHARAM,MUMBAI vs INCOME TAX OFFICER, WARD 42(1)(2), MUMBAI

ITA 3689/MUM/2026[2016-17]Status: Disposed8/9/2026AY 2016-17

NETSCOUT SYSTEMS INDUSTRIAL PRIVATE LIMITED,MUMBAI vs DCIT- CIRCLE 1(3)(1), MUMBAI, MUMBAI

ITA 3582/MUM/2026[2016-17]Status: Disposed8/9/2026AY 2016-17

ITO 23 3 6 MUMBAI, MUMBAI vs SANDESH PREMRAJ MEHTA, MUMBAI

ITA 3549/MUM/2026[2018-19]Status: Disposed8/9/2026AY 2018-19

ASSISTANT COMMISSIONER OF INCOME TAX 8 2 1, MUMBAI vs PAN INDIA NETWORK LIMITED, MUMBAI

ITA 3397/MUM/2026[2017-18]Status: Disposed8/9/2026AY 2017-18

PAYONIDH PAREKH,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 42(2)(1), MUMBAI, MUMBAI

ITA 3217/MUM/2026[2020-21]Status: Disposed8/9/2026AY 2020-21

LAXMI INDUSTRIAL ESTATE,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX 41(4)(1), MUMBAI, KAUTILYA BHAVAN

ITA 3211/MUM/2026[2009-10]Status: Disposed8/9/2026AY 2009-10

DCIT- CC- 8(4), MUMBAI, MUMBAI vs SASHWAT CONSTRUWELL PRIVATE LIMITED, MUMBAI

ITA 3156/MUM/2026[2023-24]Status: Disposed8/9/2026AY 2023-24

SAYATIBEN BHANWARLAL SANGHVI,MANAK HOUSE, CP TANK ROAD, MUMBAI vs WARD 19(3)(2), MUMBAI, PIRAMAL CHAMBER, LAL BAUG, PAREL, MUMBAI

ITA 3075/MUM/2026[2013-14]Status: Disposed8/9/2026AY 2013-14

VIJAY SHARAD BADHAN,THANE vs DCIT, CIRCLE 3, THANE, THANE

ITA 1770/MUM/2026[2023-24]Status: Disposed8/9/2026AY 2023-24

RELIANCE HOME FINANCE LIMITED,LOWER PAREL, MUMBAI vs PR. COMMISSIONER OF INCOME TAX-8, CHURCHGATE, MUMBAI

ITA 1759/MUM/2026[2017-18]Status: Disposed8/9/2026AY 2017-18

CITYGOLD INVESTMENTS PRIVATE LIMITED,THANE vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(4), MUMBAI

ITA 133/MUM/2026[2018-2019]Status: Disposed8/9/2026AY 2018-2019