ITAT Mumbai Bench

JAYA PARMANAND PATEL,MUMBAI vs DY. CIT. CENTRAL CIRCLE, MUMBAI

AMOL NUTANSING MERCHANT,AHMEDABAD vs ITO, MUMBAI

ACIT CC 2 4 MUMBAI, MUMBAI vs JOYNEST PREMISES PVT LTD, MUMBAI

ACIT-24(1), MUMBAI vs PRAKASH GOLCHA HUF, MUMBAI

MR. ABHAY NAVINCHANDRA ZAVERI,MUMBAI vs DCIT, 19(1), MUMBAI

ERANTHUS DEVELOPERS PRIVATE LIMITED,MUMBAI vs DCIT, CIRCLE 14(1)(2), MUMBAI

LOMA CO-DEVELOPERS 1 PRIVATE LIMITED,THANE vs DEPUTY COMMISIONER OF INCOME TAX, CIRCLE 15(1)(2), MUMBAI

PAVWAN DROLIAA,MUMBAI vs ITO WARD 24(3)(1), MUMBAI

ACIT 23.1, MUMBAI, MUMBAI vs ARCADIA COMMODITIES AND TRADING, MUMBAI

KAIROS PROPERTIES PVT LTD,MUMBAI vs DCIT WD 15(1)(2), MUMBAI

SUBODH KUMAR AGARWAL,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CPC BANGALURU, BANGALORE

MS. KAVITHA RAJAGOPAL (Judicial Member), SHRI OMKARESHWAR CHIDARA (Accountant Member)

INCOME TAX OFFICER - 24(2)(1), MUMBAI, MUMBAI vs MAYUR G PATEL, MUMBAI

MAYUR GOVINDBHAI PATEL,MUMBAI vs ITO, WARD-24(2)(1), MUMBAI, MUMBAI

KOMAL ENTERPRISES,MUMBAI vs CIRCLE 41(3)(1), MUMBAI

CITYGOLD INVESTMENTS PRIVATE LIMITED,THANE vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(4), MUMBAI

NANDKISHOR SHANTARAM KADAM,MULUND vs INCOME TAX OFFICER, WARD 42(2)(4), MUMBAI, KAUTILYA BHAVAN, BANDRA KURLA COMPLEX, MUMBAI

SHAD ADAM SHAIKH TRUST,MUMBAI vs CIT EXEMPTION, MUMBAI

SOMIL EXIM LLP,SURAT vs INCOME TAX OFFICER- 19(3)(1), MUMBAI, MUMBAI

SMART COMMUTE FOUNDATION,MUMBAI vs CIT (EXEMPTIONS), MUMBAI., MUMBAI

VIPASSANA RESEARCH INSTIT UTE,MUMBAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS, MUMBAI