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ITAT Mumbai Bench
61,741 judgments
NIKITA SHILPIN TATER,MUMBAI vs ACIT, CENTRAL CIRCLE 8(2), MUMBAI
ITA 4098/MUM/2026[2016-17]Status: Disposed9/9/2026AY 2016-17
NIKITA SHILPIN TATER,MUMBAI vs ACIT CENTRAL CIRCLE 8(2), MUMBAI
ITA 4097/MUM/2026[2015-16]Status: Disposed9/9/2026AY 2015-16
NIKITA SHILPIN TATER,MUMBAI vs ACIT CENTRAL CIRCLE 8(2), MUMBAI
ITA 4096/MUM/2026[2014-15]Status: Disposed9/9/2026AY 2014-15
NIKITA SHILPIN TATER,MUMBAI vs ACIT, CENTRAL CIRCLE 8(2), MUMBAI
ITA 4095/MUM/2026[2013-14]Status: Disposed9/9/2026AY 2013-14
SRINIVASA MOHAN TUMATI,TENALI vs DCIT, CIRCLE 42(3)(1), MUMBAI, MUMBAI
ITA 4082/MUM/2026[2023-24]Status: Disposed9/9/2026AY 2023-24
SRINIVASA MOHAN TUMATI,TENALI vs DCIT, CIRCLE 42(3)(1), MUMBAI, MUMBAI
ITA 4081/MUM/2026[2020-21]Status: Disposed9/9/2026AY 2020-21
STATE BANK OF INDIA,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, TDS, TDS CIRCLE 2(2), MUMBAI, MUMBAI
ITA 3841/MUM/2026[2016-17]Status: Disposed9/9/2026AY 2016-17
MEERA SANJAY PATIL,NERUL (EAST), NAVI MUMBAI vs ADDL/JCIT (A)-1, VISAKHAPATANAM
ITA 3693/MUM/2026[2020-21]Status: Disposed9/9/2026AY 2020-21
MEERA SANJAY PATIL,NERUL(EAST), NAVI MUMBAI vs ADDL/JCIT (A)-1, VISAKHAPATNAM
ITA 3583/MUM/2026[2018-19]Status: Disposed9/9/2026AY 2018-19
LALITPUR POWER GENERATION COMPANY LIMITED,NARIMAN POINT vs ASSISTANT COMMISSIONER OF INCOME TAX 3(2)(1), MAHARISHI KARVE ROAD
ITA 3482/MUM/2026[2014-15]Status: Disposed9/9/2026AY 2014-15
SHREE RAJGOR BRAHMIN PRAGATI MANDAL CHARITABLE TRUST,MUMBAI vs ITO (E) WARD2(3) MUMBAI, MUMBAI
ITA 3433/MUM/2026[2023-24]Status: Disposed9/9/2026AY 2023-24
ITO WARD 23 2 1, MUMBAI, MUMBAI vs JAGDISH LALCHAND LAKHANI, MUMBAI
ITA 3420/MUM/2026[2016-17]Status: Disposed9/9/2026AY 2016-17
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(4), MUMBAI, MUMBAI vs KAMLA SHANTI DEVELOPERS PRIVATE LIMITED, MUMBAI
ITA 3206/MUM/2026[2013-14]Status: Disposed9/9/2026AY 2013-14
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(4), MUMBAI, MUMBAI vs KAMLA ANKUR VENTURE, MUMBAI
ITA 3204/MUM/2026[2013-14]Status: Disposed9/9/2026AY 2013-14
KAVITA MANISH KHENI,MUMBAI vs INCOME TAX OFFICER,WARD 22(2)(1), MUMBAI
ITA 3171/MUM/2026[2014-2015]Status: Disposed9/9/2026AY 2014-2015
VIMLADEVI SHYAMSUNDER KHETAN,MUMBAI vs ITO 23(3)(6), MUMBAI
ITA 2951/MUM/2026[2015-16]Status: Disposed9/9/2026AY 2015-16
RAVINDRA MATADIN MODI,MUMBAI vs INCOME TAX OFFICER, WARD 42(1)(4), MUMBAI
ITA 2639/MUM/2026[2019-20]Status: Disposed9/9/2026AY 2019-20
JYOTI SATISH NAIK AS WIFE AND LEGAL HEIR OF LATE SATISH P. NAIK,NALLASOPARA vs ITO, WARD 4(4), THANE, THANE
ITA 2373/MUM/2026[2010-11]Status: Disposed9/9/2026AY 2010-11
SHRI HITESH UGAMRAJ MEHTA,MUMBAI vs ASSESSING OFFICER- 23.1.6, MUMBAI
ITA 223/MUM/2026[2022 - 2023]Status: Disposed9/9/2026
STATE BANK OF INDIA THANE JEKEGRAM BR,THANE vs ITO TDS, TDS WARD 2, THANE, THANE
ITA 2221/MUM/2026[2016-17]Status: Disposed9/9/2026AY 2016-17
