← All Benches
ITAT Mumbai Bench
61,741 judgments
CHANDRAKANT BABALDAS PATEL,PATAN vs ASSISTANT COMMISSIONER OF INCOME-TAX, MUMBAI
ITA 6397/MUM/2026[2013-14]Status: Disposed9/9/2026AY 2013-14
ITO, MUMBAI vs FIERO FERNANDES, MUMBAI
ITA 6372/MUM/2026[2015-16]Status: Disposed9/9/2026AY 2015-16
SIDHAKSHETRA SHRAVIKASHRAM,MUMBAI vs EXEM. WARD 2(3), MUMBAI, MUMBAI
ITA 6263/MUM/2026[2026-2027]Status: Fixed9/9/2026AY 2026-2027
SARASWATI VED SAGAR GURUKUL TRUST,MUMBAI vs INCOME TAX OFFICER (EXEMPTION) WARD 2(3), MUMBAI
ITA 6153/MUM/2026[2025-26]Status: Disposed9/9/2026AY 2025-26
JAYESH ANANTRAI DOSHI,MUMBAI vs ACIT, CIRCLE 41(2)(1), MUMBAI, MUMBAI
ITA 5991/MUM/2026[2018-19]Status: Disposed9/9/2026AY 2018-19
JAL MINOCHER MISTRY MEMORIAL FOUNDATION -,MUMBAI vs CIT (EXEMPTIONS), MUMBAI, MUMBAI
ITA 5944/MUM/2026[2027-28]Status: Disposed9/9/2026AY 2027-28
R.A SHAH AND CO,MUMBAI vs DCIT, CIRCL E19(3), MUMBAI
ITA 553/MUM/2026[2010-11]Status: Disposed9/9/2026AY 2010-11
SHAREKHAN LIMITED,MUMBAI vs DCIT, CIRLCE 15(3)(2), MUMBAI
ITA 5347/MUM/2026[2014-15]Status: Disposed9/9/2026AY 2014-15
SHAREKHAN LIMITED,MUMBAI vs DCIT, CIRCLE 15(3)(2), MUMBAI
ITA 5345/MUM/2026[2010-11]Status: Disposed9/9/2026AY 2010-11
CHANDRAKANT BABALDAS PATEL,PATAN vs ASSISTANT COMMISSIONER OF INCOME TAX, MUMBAI
ITA 5011/MUM/2026[2013-14]Status: Disposed9/9/2026AY 2013-14
FRIENDS GROUP CHARITABLE TRUST,AHMEDABAD vs CIT(EXEMPTION), MUMBAI
ITA 4781/MUM/2026[2026-27]Status: Disposed9/9/2026AY 2026-27
DCIT, CIR 3(4), MUMBAI, MUMBAI vs UNION BANK OF INDIA, MUMBAI
ITA 4624/MUM/2026[2004-05]Status: Disposed9/9/2026AY 2004-05
DCIT, CIR 3(4), MUMBAI, MUMBAI vs UNION BANK OF INDIA, MUMBAI
ITA 4623/MUM/2026[2003-04]Status: Disposed9/9/2026AY 2003-04
M. VISVESVARAYA INDUSTRIAL RESEARCH AND DEVELOPMENT CENTRE,MUMBAI vs COMMISSIONER OF INCOME-TAX (APPEALS), NATIONAL FACELESS APPEAL CENTRE
ITA 4343/MUM/2026[2020-21]Status: Disposed9/9/2026AY 2020-21
THE SOCIETY OF THE POOR SISTERS OF OUR LADY,MUMBAI vs DCIT - EXEM. CIRCLE 2, MUMBAI, MUMBAI
ITA 4236/MUM/2026[2016 - 2017]Status: Disposed9/9/2026
VIDHI S KHANDELWAL,MUMBAI vs INCOME TAX OFFICER, WARD 42(1)(5), MUMBAI
ITA 4215/MUM/2026[2017-18]Status: Disposed9/9/2026AY 2017-18
BHARTI CHIRANIA,MUMBAI vs DCIT, CIRCLE - 23(1), MUMBAI
ITA 4176/MUM/2026[2015-16]Status: Disposed9/9/2026AY 2015-16
BHARTI CHIRANIA,MUMBAI vs DCIT, CIRCLE - 23(1), MUMBAI
ITA 4175/MUM/2026[ 2014-15]Status: Disposed9/9/2026
NIKITA SHILPIN TATER,MUMBAI vs ACIT, CENTRAL CIRCLE 8(2), MUMBAI
ITA 4100/MUM/2026[2018-19]Status: Disposed9/9/2026AY 2018-19
NIKITA SHILPIN TATER,MUMBAI vs ACIT, CENTRAL CIRCLE 8(2), MUMBAI
ITA 4099/MUM/2026[2017-18]Status: Disposed9/9/2026AY 2017-18
