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ITAT Mumbai Bench
61,741 judgments
PAVWAN DROLIAA,MUMBAI vs INCOME TAX OFFICER-24(3)(1), MUMBAI, MUMBAI
ITA 932/MUM/2026[2008-09]Status: Disposed9/9/2026AY 2008-09
MUFTI KIFAYATULLAH MEMORIAL TRUST,MUMBAI vs CIT(EXEMPTION), MUMBAI
ITA 93/MUM/2026[N.A ]Status: Disposed9/9/2026
MOHAMMED OWAIS KHAN, MUMBAI CENTRAL vs ITO- WARD -20.02.1, MUMBAI, PIRAMAL CHAMBERS, LALBAUG PAREL AREA
ITA 928/MUM/2026[2012-13]Status: Disposed9/9/2026AY 2012-13
PRADEEP H. RAHEJA,MUMBAI vs COMMISSIONER OF INCOME TAX (APPEALS), NATIONAL FACELESS APPEAL CENTER, MUMBAI
ITA 7740/MUM/2026[2018-19]Status: Disposed9/9/2026AY 2018-19
SANDEEP LAXMAN KOKARE,PANVEL vs INCOME TAX OFFICER - 26(2)(1), MUMBAI, MUMBAI
ITA 7609/MUM/2026[2015-16]Status: Disposed9/9/2026AY 2015-16
MUSTANSHIR ABBAS HUSSAIN,MUMBAI vs INCOME TAX OFFICER, WARD 24(2)(1), PIRAMAL CHAMBERS, MUMBAI, MUMBAI
ITA 6853/MUM/2026[2014-2015]Status: Disposed9/9/2026AY 2014-2015
NISHITH JOGLEKAR LEGAL HEIR OF LATE CHANDRASHEKHAR MADHAV JOGLEKAR,MUMBAI vs INCOME TAX OFFICER, WARD-1(1), THANE
ITA 6705/MUM/2026[2014-2015]Status: Disposed9/9/2026AY 2014-2015
NISHICA IMPEX PRIVATE LIMITED,MUMBAI vs DCIT CC 4(4), MUMBAI
ITA 6635/MUM/2026[2018-19]Status: Disposed9/9/2026AY 2018-19
SHREE CUTCHI DASA OSWAL JAIN SHIKSHAN PRASARAK SAMITI TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS, MUMBAI
ITA 6580/MUM/2026[2027-28 to 2036-37]Status: Disposed9/9/2026
SHREE CUTCHI DASA OSWAL JAIN SHIKSHAN PRASARAK SAMITI TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS, MUMBAI
ITA 6579/MUM/2026[2027-28 to 2031-32]Status: Disposed9/9/2026
CHANDRAKANT BABALDAS PATEL,PATAN vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 8(1), MUMBAI
ITA 6560/MUM/2026[2019-20]Status: Disposed9/9/2026AY 2019-20
CHANDRAKANT BABALDAS PATEL,PATAN vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 8(1), MUMBAI
ITA 6559/MUM/2026[2019-20]Status: Disposed9/9/2026AY 2019-20
CHANDRAKANT BABALDAS PATEL,MUMBAU vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 8(1), MUMBAI
ITA 6558/MUM/2026[2019-20]Status: Disposed9/9/2026AY 2019-20
CHANDRAKANT BABALDAS PATEL,PATAN vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 8(1), MUMBAI
ITA 6557/MUM/2026[2018-19]Status: Disposed9/9/2026AY 2018-19
CHANDRAKANT BABALDAS PATEL,PATAN vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 8(1), MUMBAI
ITA 6556/MUM/2026[2017-18]Status: Disposed9/9/2026AY 2017-18
CHANDRAKANT BABALDAS PATEL,PATAN vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 8(1), MUMBAI
ITA 6555/MUM/2026[2017-18]Status: Disposed9/9/2026AY 2017-18
CHANDRAKANT BABALDAS PATEL,PATAN vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 8(1), MUMBAI
ITA 6554/MUM/2026[2016-17]Status: Disposed9/9/2026AY 2016-17
VAZIRANI FOUNDATION,MUMBAI vs CIT EXEMPTION, MUMBA
ITA 6435/MUM/2026[Not applicable]Status: Disposed9/9/2026
VAZIRANI FOUNDATION,MUMBAI vs CIT EXEMPTION MUMBAI, MUMBAI
ITA 6434/MUM/2026[Not Applicable]Status: Disposed9/9/2026
CHANDRAKANT BABALDAS PATEL,PATAN vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 8(1), MUMBAI
ITA 6398/MUM/2026[2013-14]Status: Disposed9/9/2026AY 2013-14