← All Benches
ITAT Mumbai Bench
61,741 judgments
VIKRANT MAHENDRA SACHADE,MUMBAI vs INCOME TAX OFFICER, MUMBAI
ITA 1415/MUM/2026[2010-11]Status: Disposed10/9/2026AY 2010-11
MANOJ KUMAR DIVAKARAN,MUMBAI vs DCIT, CIRCLE 42(2)(1), MUMBAI
ITA 1297/MUM/2026[2022-23]Status: Disposed10/9/2026AY 2022-23
KRETEKA INVESTMENTS PRIVATE LIMITED,MUMBAI vs ITO WARD 12(3)(1), MUMBAI
ITA 100/MUM/2026[2009-10]Status: Disposed10/9/2026AY 2009-10
DEEPIKA DILIP NADKAR,THANE vs INCOME TAX OFFICER, WARD 3(1), THANE
ITA 9374/MUM/2025[2020-21]Status: Disposed10/9/2026AY 2020-21
MOSIAC LANDMARKS LLP,MUMBAI vs INCOME TAX OFFICER WARD 41(2)(3), MUMBAI
ITA 9166/MUM/2025[2016-17]Status: Disposed10/9/2026AY 2016-17
WORSTED OVERSEAS TRADING LLP,MUMBAI vs ACIT, CENTRAL CIRCLE 8(2), MUMBAI
ITA 9050/MUM/2025[2020-21]Status: Disposed10/9/2026AY 2020-21
WORSTED OVERSEAS TRADING LLP,MUMBAI vs ACIT, CENTRAL CIRCLE 8(2), MUMBAI
ITA 8898/MUM/2025[2019-20]Status: Disposed10/9/2026AY 2019-20
WORSTED OERSEAS TRADING,MUMBAI vs ACIT CENTRAL CIRCLE 8(2), MUMBAI
ITA 8737/MUM/2025[2018-19]Status: Disposed10/9/2026AY 2018-19
WORSTED OVERSEAS TRADING LLP,MUMBAI vs ACIT, CENTRAL CIRCLE 8(2), MUMBAI
ITA 8652/MUM/2025[2017-18]Status: Disposed10/9/2026AY 2017-18
THE GREAT EASTERN SHIPPING CO. LTD,MUMBAI vs THE ASSTT. COMM OF INCOME TAX 5(3)(2), MUMBAI
ITA 8568/MUM/2025[2020-21]Status: Disposed10/9/2026AY 2020-21
THE GREAT EASTERN SHIPPING CO. LTD,MUMBAI vs THE ASSTT. CIT CIRCLE 5(3)(2), MUMBAI
ITA 8567/MUM/2025[2017-18]Status: Disposed10/9/2026AY 2017-18
THE GREAT EASTERN SHIPPING CO. LTD,MUMBAI vs THE ASSISTANT COMM. OF INCOMET TAX CIRCLE 5(3)(2), MUMBAI
ITA 8566/MUM/2025[2016-17]Status: Disposed10/9/2026AY 2016-17
WORSTED OVERSEAS TRADING LLP,MUMBAI vs ACIT, CENTRAL CIRCLE 8(2), MUMBAI
ITA 8528/MUM/2025[2016-17]Status: Disposed10/9/2026AY 2016-17
VANITA SAMAJ,MUMBAI vs JURISDICTION EXEM WARD 2(4), MUMBAI, MUMBAI
ITA 8116/MUM/2025[2017-18]Status: Disposed10/9/2026AY 2017-18
VANITA SAMAJ,MUMBAI vs JURISDICTION EXEM WARD 2(4), MUMBAI, MUMBAI
ITA 8115/MUM/2025[2016-17]Status: Disposed10/9/2026AY 2016-17
VANITA SAMAJ,MUMBAI vs JURISDICTIONAL AO EXEM WARD 2(4), MUMBAI, MUMBAI
ITA 7793/MUM/2025[2013-14]Status: Disposed10/9/2026AY 2013-14
DEEGEE SOFTWARE PRIVATE LIMITED,MUMBAI vs DCIT CIRCLE 1(1)(1), MUMBAI
ITA 4334/MUM/2025[2017-18]Status: Disposed10/9/2026AY 2017-18
AIROLI ITP DEVELOPMENT PRIVATE LIMITED,MUMBAI vs DY CIT CIRCLE 1(1)(1), MUMBAI CITY
ITA 6708/MUM/2024[2021-22]Status: Disposed10/9/2026AY 2021-22
MR. KUSH N. SHAH,MUMBAI vs ITO, WARD-21(2)(1), MUMBAI
ITA 4387/MUM/2023[2015-16]Status: Disposed10/9/2026AY 2015-16
ATOS IT SOLUTIONS & SERVICES INC. (FORMERLY KNOWN AS ATOS ORIGIN INC.,MUMBAI vs DY. CIT (INTL TAX) RG.-1(2), MUMBAI
ITA 670/MUM/2022[2018-19]Status: Disposed10/9/2026AY 2018-19
