← All Benches
ITAT Mumbai Bench
61,741 judgments
JAYSHREE RAVI SANCHETI,MUMBAI vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-27(1), NAVI MUMBAI
ITA 5998/MUM/2026[2013-14]Status: Disposed10/9/2026AY 2013-14
ASIAN CONCIERGE TRANSPORT PRIVATE LIMITED,MUMBAI vs INCOME TAX OFFICER-9-1-4, MUMBAI
ITA 5533/MUM/2026[2016-17]Status: Disposed10/9/2026AY 2016-17
JANTA WAFERS PVT LTD,MUMBAI vs ITO, MUMBAI
ITA 5378/MUM/2026[2017-18]Status: Disposed10/9/2026AY 2017-18
JANTA WAFERS PVT LTD,MUMBAI vs ITO, MUMBAI
ITA 5284/MUM/2026[2017-18]Status: Disposed10/9/2026AY 2017-18
ASHARF ALI ABDUL KADER MUSLIM VEETTIL,THRISSUR vs INCOME TAX OFFICER, KAUTILYA BHAVAN MUMBAI
ITA 4503/MUM/2026[2016-2017]Status: Disposed10/9/2026AY 2016-2017
CHAITALI ANKIT PAREKH,MUMBAI vs DCIT CIRCLE 32(1), MUMBAI
ITA 4334/MUM/2026[2019-20]Status: Fixed10/9/2026AY 2019-20
LAKSHMI NARAYAN,MUMBAI vs INCOME TAX OFFICER, WARD 16(2)(1), MUMBAI
ITA 3908/MUM/2026[2020-21]Status: Disposed10/9/2026AY 2020-21
SHAKUNTALA FATEHLAL MEHTA,MUMBAI vs INCOME TAX OFFICER WARD - 27(3)(1), NAVI MUMBAI
ITA 3779/MUM/2026[2018-19]Status: Disposed10/9/2026AY 2018-19
ACIT, CIRCLE 5(2)(1) MUMBAI, MUMBAI vs VIGHNAHARA PROPERTIES PRIVATE LIMITED, MUMBAI
ITA 3679/MUM/2026[2018]Status: Disposed10/9/2026
ACIT, CIRCLE 5(2)(1), MUMBAI, MUMBAI vs VIGHNAHARA PROPERTIES PRIVATE LIMITED, MUMBAI
ITA 3678/MUM/2026[2017]Status: Disposed10/9/2026
ARVIND RAMNIKLAL JHAVERI,MUMBAI vs INCOME TAX OFFICER, WARD 34(1)(1), MUMBAI, MUMBAI
ITA 3641/MUM/2026[2023-24]Status: Disposed10/9/2026AY 2023-24
ANURAG JANU,MUMBAI vs NATIONAL FACELESS APPEAL CENTRE, DELHI
ITA 3087/MUM/2026[2019-20]Status: Disposed10/9/2026AY 2019-20
ACIT221, MUMBAI vs AARTI KHOSLA, MUMBAI
ITA 2967/MUM/2026[2016-17]Status: Disposed10/9/2026AY 2016-17
UDAYACHAL GOREGAON CO-OPERATIVE HOUSING SOCIETY LTD.,MUMBAI vs ITO WARD 41(4)(4), MUMBAI
ITA 2814/MUM/2026[2016-2017]Status: Disposed10/9/2026AY 2016-2017
PIYALI TRADING COMPANY PRIVATE LIMITED,MUMBAI vs ITO -7(3)(1), MUMBAI, MUMBAI
ITA 2528/MUM/2026[2015-16]Status: Disposed10/9/2026AY 2015-16
PIYALI TRADING COMPANY PRIVATE LIMITED,MUMBAI vs ITO -7(3)(1), MUMBAI, MUMBAI
ITA 2527/MUM/2026[2014-15]Status: Disposed10/9/2026AY 2014-15
PIYALI TRADING COMPANY PRIVATE LIMITED,MUMBAI vs ITO -7(3)(1), MUMBAI, MUMBAI
ITA 2526/MUM/2026[2013-14]Status: Disposed10/9/2026AY 2013-14
ITO-41.3.4,MUMBAI, MUMBAI vs URMILA SYNTEX, MUMBAI
ITA 2458/MUM/2026[2013]Status: Disposed10/9/2026
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(4), MUMBAI, MUMBAI vs MICRO ANKUR DEVELOPERS, MUMBAI
ITA 1744/MUM/2026[2014-15]Status: Disposed10/9/2026AY 2014-15
VIKRANT MAHENDRA SACHADE,MUMBAI vs INCOMETAX OFFICER, MUMBAI
ITA 1416/MUM/2026[2011-12]Status: Disposed10/9/2026AY 2011-12