← All Benches
ITAT Mumbai Bench
61,741 judgments
SHRI RAJKUMAR L. DARYANANI,MUMBAI vs THE ACIT CIRCLE 17(3), MUMBAI
ITA 7819/MUM/2025[2006-07]Status: Disposed11/9/2026AY 2006-07
MAYURESH PROTENZ PRIVATE LIMITED,MUMBAI vs ASST. CIT 4(2)(2), MUMBAI
ITA 7776/MUM/2025[2016-17]Status: Disposed11/9/2026AY 2016-17
SHRI ALOK AGARWAL,MUMBAI vs ACIT, CIRCLE 14(1)(2), MUMBAI
ITA 7111/MUM/2025[2017-18]Status: Disposed11/9/2026AY 2017-18
MUNCHENER RUCKVERSICHERUNGS- GESELLSCHAFT AKTIENGESELLSCHAFT IN MUNCHEN,MUMBAI vs DY COMM OF INCOME TAX- INT TAX, CIRCLE-3(2)(2), MUM
ITA 2303/MUM/2022[2019-20]Status: Disposed11/9/2026AY 2019-20
MUNCHENER RUCKVERSICHERUNGS- GESELLSCHAFT AKTIENGESELLSCHAFT IN MUNCHEN,MUM vs DY COMM OF INCOME TAX- INT TAX, CIRCLE-3(2)(2), MUM
ITA 2302/MUM/2022[2018-19]Status: Disposed11/9/2026AY 2018-19
NATIONAL INSTITUTE OF CONSTRUCTION MANAGEMENT AND RESEARCH,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTION), MUMBAI
ITA 2181/MUM/2022[2015-16]Status: Disposed11/9/2026AY 2015-16
NATIONAL INSTITUTE OF CONSTRUCTION MANAGEMENT & RESEARCH,MUMBAI vs CIT (EXEMPTION), MUMBAI
ITA 2180/MUM/2022[2016-17]Status: Disposed11/9/2026AY 2016-17
STATE BANK OF INDIA,MUMBAI vs ACIT-CIRCLE- 2(2)(1), MUMBAI
ITA 3429/MUM/2018[2013-14]Status: Disposed11/9/2026AY 2013-14
DCIT- 2(2)(1), MUMBAI vs STATE BANK OF INDIA, MUMBAI
ITA 3395/MUM/2018[2013-14]Status: Disposed11/9/2026AY 2013-14
ASST CIT CIR 2(2)(1), MUMBAI vs STATE BANK OF INDIA, MUMBAI
ITA 2429/MUM/2015[2012-13]Status: Disposed11/9/2026AY 2012-13
STATE BANK OF INDIA,MUMBAI vs ASST CIT CIR 2(2)(1), MUMBAI
ITA 2390/MUM/2015[2012-13]Status: Disposed11/9/2026AY 2012-13
INDIRA CHANDRAKANT SHAH,AHMEDABAD vs DCIT CENTRAL CIRCLE 4(3), MUMBAI, MUMBAI
ITSSA 6649/MUM/2026[2015-16]Status: Disposed10/9/2026AY 2015-16
SAURABH SANJAY PAWAR,MUMBAI vs DCIT CIRCLE 41(1)(1), MUMBAI
ITA 7754/MUM/2026[2017-18]Status: Disposed10/9/2026AY 2017-18
ANNIE BRAZIL SULDANHA,MUMBAI vs INCOME TAX OFFICER 42(2)(1), MUMBAI, MUMBAI
ITA 7595/MUM/2026[2016-17]Status: Disposed10/9/2026AY 2016-17
DCIT(CC) 5 1,MUMBAI, MUMBAI vs CEMINDIA PROJECTS LIMITED, MUMBAI
ITA 7295/MUM/2026[2020-21]Status: Disposed10/9/2026AY 2020-21
SONILIKA NIMESH KARWANYUN,MUMBAI vs INCOME TAX OFFICER 26 (2) (1), 26 (2) (1)
ITA 7278/MUM/2026[2015-16]Status: Disposed10/9/2026AY 2015-16
INTERMARKET INDIA PRIVATE LIMITED,MUMBAI vs PRINCIPAL COMMISSIONER OF INCOME TAX - 4, MUMBAI
ITA 6720/MUM/2026[2022-23]Status: Disposed10/9/2026AY 2022-23
ST JUDES CHURCH,MUMBAI vs CIT (EXEMPTIONS), MUMBAI
ITA 6451/MUM/2026[2026-27]Status: Disposed10/9/2026AY 2026-27
SHRI VIRJI LADHABHAI KDO JAIN VIDHYARTHI GRIHA,MUMBAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS, MUMBAI
ITA 6431/MUM/2026[2027-28 to 2031-32]Status: Disposed10/9/2026
SHRI VIRJI LADHABHAI KDO JAIN VIDHYARTHI GRIHA,MUMBAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS, MUMBAI
ITA 6430/MUM/2026[2027-28 to 2036-37]Status: Disposed10/9/2026
