← All Benches
ITAT Mumbai Bench
61,741 judgments
SIDHAANT AADHHATHRAO,GOVANDI, MUMBAI vs ITO - 27(3)(1), VASHI, NAVI MUMBAI
ITA 3832/MUM/2026[2018-19]Status: Disposed11/9/2026AY 2018-19
SANTOSH MAHENDRA JAIN,MUMBAI vs INCOME TAX OFFICER, WARD 19(3)(1), MUMBAI
ITA 3786/MUM/2026[2016-17]Status: Disposed11/9/2026AY 2016-17
ASHOK MADANLALJI JAIN,MUMBAI vs INCOME TAX OFFICER, WARD 27(1)(1), NAVI MUMBAI
ITA 3735/MUM/2026[2016-17]Status: Disposed11/9/2026AY 2016-17
ABDUL SALAM PORAHA VALAPPIL,MUMBAI vs ITO 41(1)(1), MUMBAI
ITA 3667/MUM/2026[2017-18]Status: Disposed11/9/2026AY 2017-18
AL QURESH EXPORTS,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, MUMBAI ( AAYAKAR BHAVAN)
ITA 3663/MUM/2026[2022-23]Status: Disposed11/9/2026AY 2022-23
JANANI SUBRAMANYAM SUNDER,MUMBAI vs THE INCOME TAX OFFICER- 23 (2) (1), MUMBAI
ITA 3628/MUM/2026[2012-13]Status: Disposed11/9/2026AY 2012-13
JWC LOGISTICS PARK PRIVATE LIMITED,RAIGAD vs ACIT CC 5(3), MUMBAI
ITA 3017/MUM/2026[2018-19]Status: Disposed11/9/2026AY 2018-19
JOBANPUTRA CHARITABLE TRUST,MUMBAI vs ACIT CC 5(3), MUMBAI
ITA 3011/MUM/2026[2018-19]Status: Disposed11/9/2026AY 2018-19
AL QURESH EXPORTS,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 8 (2) MUMBAI, MUMBAI
ITA 2946/MUM/2026[2019-20]Status: Disposed11/9/2026AY 2019-20
AL QURESH EXPORTS,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX - CENTRAL CIRCLE 8(2) MUMBAI, AYAYAKAR BHAVAN MUMBAI
ITA 2945/MUM/2026[2018-19]Status: Disposed11/9/2026AY 2018-19
MUNAWWAR SHAKUR KHAN,THANE vs CENTRAL CIRCLE 8(4), MUMBAI, MUMBAI
ITA 2886/MUM/2026[2022-23]Status: Disposed11/9/2026AY 2022-23
AL QURESH EXPORTS,MUMBAI (WEST) vs CIT (A) 48, MUMBAI
ITA 2872/MUM/2026[2021-22]Status: Disposed11/9/2026AY 2021-22
AL QURESH EXPORTS,MUMBAI vs CIT (A), MUMBAI
ITA 2871/MUM/2026[2017-18]Status: Disposed11/9/2026AY 2017-18
MOHAMMED SHAFI MOHAMMED SAI ANSARI,MUMBAI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 27(2), MUMBAI, NAVI MUMBAI
ITA 2574/MUM/2026[2017-18]Status: Disposed11/9/2026AY 2017-18
JURIS MATRIX ADVISORS PRIVATE LIMITED,MUMBAI vs ITO WARD 12(3)(1), MUMBAI
ITA 1831/MUM/2026[2016-17]Status: Disposed11/9/2026AY 2016-17
KRUTI MANUFACTURERS AND TRADERS PVT LTD,MUMBAI vs DCIT 6(3)(2), MUMBAI
ITA 1532/MUM/2026[2012-13]Status: Disposed11/9/2026AY 2012-13
ASHA PRADEEP KEDIA,MUMBAI vs THE PRINCIPAL COMMISSIONER OF INCOME TAX 17, MUMBIA
ITA 1224/MUM/2026[2018-19]Status: Disposed11/9/2026AY 2018-19
SHRAVAN KUMAR HARKARAM CHOUDHARY,MUMBAI vs DCIT CENTRAL CIRCLE 4(2), MUMBAI, MUMBAI
ITA 1144/MUM/2026[A Y 2021-22]Status: Disposed11/9/2026
SHRAVAN KUMAR HARKARAM CHOUDHARY,MUMBAI vs DCIT CENTRAL CIRCLE 4(2), MUMBAI, MUMBAI
ITA 1143/MUM/2026[A Y 2020-21]Status: Disposed11/9/2026
PARESH DHANSUKHLAL GANDHI,MUMBAI vs INCOME TAX OFFICER, WARD-24(3)(3), ROOM NO-701, 7TH FLOOR, PIRAMAL CHAMBERS, MUMBAI-400012, MUMBAI
ITA 8223/MUM/2025[2010-11]Status: Disposed11/9/2026AY 2010-11