AL QURESH EXPORTS,MUMBAI vs. CIT (A), MUMBAI

ITA 2871/MUM/2026Status: DisposedITAT Mumbai11 September 2026AY 2017-1859 pages

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Income Tax Appellate Tribunal, MUMBAI

Before: SHRI OM PRAKASH KANT & SHRI SIDDHARTHA NAUTIYAL

Heard together (2 matters)

ITA No. 2945/MUM/2026
ITA No. 2872/MUM/2026

Read from the judgment's own cause title. This page is filed under one of them.

PER BENCH:

This appeal is filed by the Assessee against the orders of Ld. CIT (A) 48 Mumbai for the Assessment Year 2017-18, 2018-19, 2019-20, 2021-22, 2022-23. Since the facts and issue for consideration are common for the all the appeals before us for various assessment years under AL QURESH EXPORTS

consideration, all the appeals by the Assessee ar

The order continues below.

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