AL QURESH EXPORTS,MUMBAI vs. CIT (A), MUMBAI
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Income Tax Appellate Tribunal, MUMBAI
Before: SHRI OM PRAKASH KANT & SHRI SIDDHARTHA NAUTIYAL
Heard together (2 matters)
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PER BENCH:
This appeal is filed by the Assessee against the orders of Ld. CIT (A) 48 Mumbai for the Assessment Year 2017-18, 2018-19, 2019-20, 2021-22, 2022-23. Since the facts and issue for consideration are common for the all the appeals before us for various assessment years under AL QURESH EXPORTS
consideration, all the appeals by the Assessee ar
The order continues below.
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