← All Benches
ITAT Madras Bench
2,440 judgments
M/S.FRP INSTITUTE vs COMMISSIONER OF INCOME TAX
TCA/526/20184/1/2021
Hon`ble Mr Justice T.S.SIVAGNANAM
PRINCIPAL COMMISSIONER OF IN vs M/S.AARTHI MAHESH JAIN
TCA/481/20204/1/2021
Hon`ble Mr Justice T.S.SIVAGNANAM
COMMISSIONER OF INCOME TAX vs ANNAPURANI HARIHARAN
TCA/480/20204/1/2021
Hon`ble Mr Justice T.S.SIVAGNANAM
THE COMMISSIONER OF INCOME T vs SMT. R.MAHALAKSHMI
TCA/3/20214/1/2021
Hon`ble Mr Justice T.S.SIVAGNANAM
M.MUKESH KUMAR vs THE INCOME TAX OFFICER
TCA/2/20214/1/2021
Hon`ble Mr Justice T. S. SIVAGNANAM
SAHARA AKTHER KHANAM vs COMMISSIONER OF INCOME TAX-1
TCA/493/202023/12/2020
Hon`ble Mr Justice T. S. SIVAGNANAM
KHIVRAJ MOTORS PVT.LTD., vs PRINCIPAL COMMISSIONER OF IN
TCA/453/202023/12/2020
Hon`ble Mr Justice T. S. SIVAGNANAM
ANANDKUMAR vs THE ASSISTANT COMMISSIONER O
TCA/388/201923/12/2020
HONOURABLE MR.JUSTICE T.S.SIVAGNANAM
SUBASH SUBRAMANIAN vs PR.COMMISSIONER OF
TCA/304/201823/12/2020
Hon`ble Mr Justice T. S. SIVAGNANAM
B AND A DIGI TACTICAL SOLUTI vs PRINCIPAL COMMISSIONER OF IN
TCA/96/202022/12/2020
THE HON`BLE MR.JUSTICE T.S.SIVAGNANAM
M/S.HARLAND CLARKE HOLDING S vs THE DEPUTY COMMISSIONER OF I
TCA/511/201922/12/2020
Hon`ble Mr Justice T. S. SIVAGNANAM
K.BALASUBRAMANIAM vs COMMISSIONER OF INCOME TAX
TCA/510/201922/12/2020
Hon`ble Mr Justice T. S. SIVAGNANAM
B AND A DIGI TACTICAL SOLUTI vs PRINCIPAL COMMISSIONER OF IN
TCA/488/202022/12/2020
Hon`ble Mr Justice T. S. SIVAGNANAM
V.SARASVATHI vs THE INCOME TAX OFFICER
TCA/487/202022/12/2020
Hon`ble Mr Justice T. S. SIVAGNANAM
S.MANOHARAN vs THE ASSISTANT COMMISSIONER
TCA/403/201522/12/2020
Hon`ble Mr Justice T. S. SIVAGNANAM
PRINCIPAL COMMISSIONER OF IN vs SHRI C.KISHANLAL
TCA/365/201922/12/2020
Hon`ble Mr Justice T. S. SIVAGNANAM
C.KISHANLAL vs THE DEPUTY COMMISSIONER OF I
TCA/348/202022/12/2020
THE HON`BLE MR.JUSTICE T.S.SIVAGNANAM
ASHOK GIRI vs THE ASST.COMMISSIONER OF INC
TCA/132/201922/12/2020
Hon`ble Mr Justice T. S. SIVAGNANAM
COMMISSIONER OF INCOME TAX vs SHRI VASAVI GOLD AND BULLION
TCA/428/202021/12/2020
Hon`ble Mr Justice T. S. SIVAGNANAM
THE COMMISSIONER OF INCOME T vs SHRI PUKHRAJ BADOLA
TCA/406/202021/12/2020
Hon`ble Mr Justice T. S. SIVAGNANAM
