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ITAT Madras Bench

2,440 judgments

M/S EAGLE APPARELS LLP vs THE INCOME TAX OFFICER

TCA/29/201721/12/2020

Hon`ble Dr Justice VINEET KOTHARI

PRINCIPAL COMMISSIONER OF IN vs M/S.GEMINI COMMUNICATIONS LTD

TCA/489/202018/12/2020

Hon`ble Mr Justice T. S. SIVAGNANAM

M/S.CENTRE FOR INDIVIDUAL AN vs THE ASSISTANT COMMISSIONER O

TCA/478/202018/12/2020

Hon`ble Mr Justice T. S. SIVAGNANAM

M/S CENTRE FOR INDIVIDUAL AN vs THE ASST.COMMISSIONER OF INC

TCA/477/202018/12/2020

Hon`ble Mr Justice T. S. SIVAGNANAM

M/S CENTRE FOR INDIVIDUAL AN vs THE ASSISTANT COMMISSIONER O

TCA/476/202018/12/2020

Hon`ble Mr Justice T. S. SIVAGNANAM

CENTRE FOR INDIVIDUAL AND CO vs THE ASSISTANT COMMISSIONER O

TCA/475/202018/12/2020

Hon`ble Mr Justice T. S. SIVAGNANAM

CENTRE FOR INDIVIDUAL AND C vs THE ASST COMMISSIONER OF INC

TCA/474/202018/12/2020

Hon`ble Mr Justice T. S. SIVAGNANAM

CENTRE FOR INDIVIDUAL AND CO vs THE ASSISTANT COMMISSIONER O

TCA/473/202018/12/2020

Hon`ble Mr Justice T. S. SIVAGNANAM

SMT LAXMI DEVI MAHESWARI vs INCOME TAX OFFICER

TCA/471/202018/12/2020

THE HON`BLE MR.JUSTICE T.S.SIVAGNANAM

M/S.R.K.INDUSTRIES vs ASSISTANT COMMISSIONER OF IN

TCA/470/202018/12/2020

Hon`ble Mr Justice T. S. SIVAGNANAM

E.SANKARAN vs THE INCOME TAX OFFICER

TCA/467/202018/12/2020

Hon`ble Mr Justice T. S. SIVAGNANAM

TIRUCHENGODE AGRICULTURAL PR vs PRINCIPAL COMMISSIONER OF IN

TCA/466/202018/12/2020

Hon`ble Mr Justice T. S. SIVAGNANAM

M/S.TAMILNADU CIVIL SUPPLIES vs THE ASSISTANT COMMISSIOER OF

TCA/465/202018/12/2020

Hon`ble Mr Justice T. S. SIVAGNANAM

M/S.TAMILNADU CIVIL SUPPLIES vs THE ASSISTANT COMMISSIOER OF

TCA/464/202018/12/2020

Hon`ble Mr Justice T. S. SIVAGNANAM

GAYATHRI DEVI vs INCOME TAX OFFICER

TCA/463/202018/12/2020

Hon`ble Mr Justice T. S. SIVAGNANAM

M/S SOORAJ LEATHERS vs THE INCOME TAX OFFICER

TCA/462/202018/12/2020

Hon`ble Mr Justice T. S. SIVAGNANAM

M/S.CHENNAI CIVIL TECH RESEA vs THE INCOME TAX OFFICER

TCA/461/202018/12/2020

Hon`ble Mr Justice T. S. SIVAGNANAM

M/S. SOORAJ LEATHERS vs THE INCOME TAX OFFICER

TCA/460/202018/12/2020

Hon`ble Mr Justice T. S. SIVAGNANAM

PRINCIPAL COMMISSIONER OF IN vs M/S.SUDHIR HUF

TCA/435/202018/12/2020

Hon`ble Mr Justice T. S. SIVAGNANAM

COMMISSIONER OF INCOME TAX vs M.A.ANTONY

TCA/432/202018/12/2020

Hon`ble Mr Justice T. S. SIVAGNANAM